High Courts02 Jul 2010Partly Allowed
Mahfooz Ahmad Khan Vs State of U.P.and others
Allahabad High Court · (2010) 07 AHC CK 0192
Uttar Pradesh Intermediate Education Act, 1921 — Regulation 17(g), 16FF
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 136 of 226
High Courts02 Jul 2010
Agori Nishad Navik Evam Matasya Jeevi Sahkari Samiti Ltd. and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0186
Northern India Ferries Act, 1878 — Section 8
High Courts02 Jul 2010Dismissed
Gajendra Prasad Vs Executive Engineer and Others
Allahabad High Court · (2010) 07 AHC CK 0177
Constitution of India, 1950 — Article 14
High Courts02 Jul 2010Allowed
Smt. Rana Nigam Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0170
Constitution of India, 1950 — Article 15, 16
High Courts02 Jul 2010Dismissed
New India Assurance Co. Ltd. Vs Smt. Urmila and Others
Allahabad High Court · (2010) 07 AHC CK 0148
High Courts02 Jul 2010Allowed
Fertilizer Corporation of India Ltd., G Uhit Vs Authority Under M.W.A.C. for W.A.L.C. and Others
Allahabad High Court · (2011) 129 FLR 748 : (2010) 4 LLJ 662 : (2011) LLR 172
Factories Act, 1948 — Section 2(1)Minimum Wages Act, 1948 — Section 20(2), 20(3)
High Courts02 Jul 2010Dismissed
M.D./Member Secretary, U.P. Co-operative Union Vs Appellate Authority and Others
Allahabad High Court · (2011) 1 LLJ 188
Civil Procedure Code, 1908 (CPC) — Section 80Payment of Gratuity Act, 1972 — Section 14Uttar Pradesh Co-operative Societies Act, 1965 — Section 123
High Courts01 Jul 2010Allowed
Shamim Ahmad alias Munnoo and Others Vs State of U.P.
Allahabad High Court · (2011) 1 ACR 483
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts01 Jul 2010Dismissed
Ram Avatar Vs Commandant 93 Battalian, C.R.P.F. and Others
Allahabad High Court · (2010) 07 AHC CK 0402
High Courts01 Jul 2010Allowed
Hindustan Cable Ltd. Vs Presiding Officer, I.T. and Others
Allahabad High Court · (2010) 127 FLR 47 : (2010) 4 LLJ 788
Industrial Disputes Act, 1947 — Section 10
High Courts01 Jul 2010Allowed
Smt. Shyama Devi and Others Vs Addl. District Judge/M.A.C.T.
Allahabad High Court · (2010) 07 AHC CK 0392
High Courts01 Jul 2010Allowed
Distt. Administrative Committee, U.P.P.A.C.C.S.C. Services Vs Secretary Cum G.M., Distt.Co-Operative Bank Ltd.
Allahabad High Court · (2010) 126 FLR 519
Penal Code, 1860 (IPC) — Section 409
High Courts01 Jul 2010Disposed Off
State of U.P. and Others Vs Sunil Kumar Verma and Others Prabhu Nath Prasad and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0360
High Courts01 Jul 2010Allowed
Sheo Narain Chaudhari Vs Director, Indira Gandhi Rashtriya Uran Akademi
Allahabad High Court · (2010) 07 AHC CK 0278
High Courts01 Jul 2010Dismissed
Nand Gopal Vs Moti Chand and others
Allahabad High Court · (2010) 07 AHC CK 0268
High Courts01 Jul 2010Dismissed
The Commissioner of Income Tax Vs Shri Ram Pher, Bhagwati Steels
Allahabad High Court · (2010) 07 AHC CK 0176
Income Tax Act, 1961 — Section 133A, 260A
High Courts01 Jul 2010Dismissed
The National Insurance Co. Ltd. Vs Saroj Kumari and Others
Allahabad High Court · (2010) 4 AWC 4095
Motor Vehicles Act, 1988 — Section 166, 173
High Courts01 Jul 2010Allowed
Ashiq Ali and Another Vs State of U.P.
Allahabad High Court · (2011) 1 ACR 795
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 399, 402
High Courts01 Jul 2010
Sri Hari Shankar Vs State of U.P. and Others Santosh Singh Vs Sri B.K. Singh, Conservator of Forest, Jhansi Division and Others Ram Swaroop Tewari and Others and Ram Singh and Another Vs Sri Surjeet Kaur Sandhoo, Forest Secretary of Government of U.P. and Others Narayan Vs Ikbal Singh, Chief Conservator of Forest, Jhansi Division and Others
Allahabad High Court · (2010) 07 AHC CK 0085
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 12, 20
High Courts01 Jul 2010Allowed
Deepak Kumar Vs State of U.P. and others
Allahabad High Court · (2010) 127 FLR 841