High Courts05 Jul 2010Allowed
Anoop Kumar and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0240
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 363, 366
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 134 of 226
High Courts05 Jul 2010Dismissed
Chinta Mani Vs State of U.P. and Others
Allahabad High Court · (2011) 1 AWC 637 : (2011) 2 BC 180
Constitution of India, 1950 — Article 226
High Courts05 Jul 2010Dismissed
Banwari Lal and Another Vs District Judge and Others
Allahabad High Court · (2010) 07 AHC CK 0154
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12
High Courts05 Jul 2010Dismissed
Babu Lal Raikwar Vs State of U.P. and Others
Allahabad High Court · (2011) 1 AWC 926
Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 101, 2
High Courts05 Jul 2010Allowed
Committee of Management, Dharma Samaj Society Inter College and Sanskrit Pathshala and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0014
Constitution of India, 1950 — Article 226Societies Registration Act, 1860 — Section 25(1), 25(2), 4Uttar Pradesh State Universities Act, 1973 — Section 2(13), 58(2)
High Courts03 Jul 2010Disposed Of
Chandra Sahai and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0401
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 143
High Courts03 Jul 2010Dismissed
Ganga Singh Chauhan and Dr. Brij Mohan Lal Gupta Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0369
Constitution of India, 1950 — Article 226Societies Registration Act, 1860 — Section 4
High Courts03 Jul 2010Dismissed
Shri Gandhi Ashram Khadi Bhandar and Another and Ajit Kumar Jain Vs XIX Additional District Judge and Others
Allahabad High Court · (2010) 07 AHC CK 0362
High Courts03 Jul 2010Dismissed
In Re: Ganga Singh Chauhan
Allahabad High Court · (2010) 07 AHC CK 0357
Constitution of India, 1950 — Article 226Societies Registration Act, 1860 — Section 4
High Courts03 Jul 2010Dismissed
Liyakat Khan Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0356
COMPANIES ACT, 1956 — Section 267Penal Code, 1860 (IPC) — Section 218, 302, 389, 392, 466
High Courts03 Jul 2010Dismissed
Rajendra Yadav Vs State of U.P. and Others
Allahabad High Court · (2009) 122 FLR 869
Constitution of India, 1950 — Article 243, 243BCriminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 147, 149, 243C, 243E, 243F
High Courts03 Jul 2010Dismissed
State of U.P.through Collector, Azamgarh Vs Keshav Murari Rai
Allahabad High Court · (2010) 07 AHC CK 0305
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 5
High Courts03 Jul 2010Allowed
Divesh Kumar @ Deepu and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 6 RCR(Criminal) 1114
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 366
High Courts03 Jul 2010Allowed
Nanje Kumar Vs Additional District Judge and Others
Allahabad High Court · (2010) 07 AHC CK 0259
Constitution of India, 1950 — Article 243FEvidence Act, 1872 — Section 106, 35Uttar Pradesh Panchayat Raj Act, 1947 — Section 12C, 42, 5A
High Courts03 Jul 2010Allowed
Amrit Bhushan Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0219
High Courts03 Jul 2010Allowed
Vivek Yadav Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0217
Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 5
High Courts03 Jul 2010Disposed Of
Sampurnanand Sanskrit University, Varanasi and Another Vs Shanti Pandey and Another
Allahabad High Court · (2010) 07 AHC CK 0194
High Courts03 Jul 2010
Rajesh and Others Vs State
Allahabad High Court · (2010) 07 AHC CK 0171
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts03 Jul 2010Dismissed
New India Assurance Co. Ltd. Vs Hasina Begum and Others
Allahabad High Court · (2011) ACJ 2156 : (2010) 4 AWC 4083
Motor Vehicles Act, 1988 — Section 173
High Courts03 Jul 2010Allowed
Prem Sagar Vs The Superintendent of Police and Others
Allahabad High Court · (2010) 07 AHC CK 0084
Constitution of India, 1950 — Article 311