High Courts03 Jul 2010
Soni Chauhan and others Vs State of U.P. and others
Allahabad High Court · (2010) 127 FLR 29
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 135 of 226
High Courts03 Jul 2010Dismissed
Nanhey Vs State of U.P. and Others
Allahabad High Court · (2011) 1 AWC 881
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409, 420, 467, 468, 471Uttar Pradesh Panchayat Raj Act, 1947 — Section 110, 11A(2), 12(5), 5A, 95(1)
High Courts03 Jul 2010Dismissed
Ram Prakash alias Pappu and Another Vs State of U.P.
Allahabad High Court · (2011) 1 ACR 697
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2, 3, 4Evidence Act, 1872 — Section 113B
High Courts03 Jul 2010Dismissed
State of U. P. and others Vs Tribhuan Nath Khare and another
Allahabad High Court · (2012) 2 AWC 1120
Fundamental Rules, 1999 — Rule 3, 4, 4(1), 54B(3), 54B(8)
High Courts02 Jul 2010Allowed
Neeraj Kumar Shukla Vs Joint Director of Education and Others
Allahabad High Court · (2010) 6 AWC 5732
High Courts02 Jul 2010Dismissed
Commissioner, Trade Tax, U.P., Lucknow Vs Advance Spectra Tec (P) Ltd.
Allahabad High Court · (2011) 38 VST 336
Central Sales Tax Act, 1956 — Section 14, 15, 3, 4, 5Uttar Pradesh Trade Tax Act, 1948 — Section 3F(2)
High Courts02 Jul 2010Allowed
Bhagwan Dei Vs Board of Revenue and Others
Allahabad High Court · (2011) 1 AWC 657
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 44Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 10, 11, 12, 12(2), 4(2)
High Courts02 Jul 2010Dismissed
Ram Suchit Singh and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 07 AHC CK 0462
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Penal Code, 1860 (IPC) — Section 217, 323, 354, 395, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)
High Courts02 Jul 2010Allowed
Kapil Deo Singh Vs State of U.P. and Another
Allahabad High Court · (2011) 7 ADJ 226 : (2011) 131 FLR 1042
Constitution of India, 1950 — Article 14, 16, 311
High Courts02 Jul 2010Allowed
Hari Chand Agarwal Vs State of U.P. and Another
Allahabad High Court · (2010) 07 AHC CK 0398
High Courts02 Jul 2010Dismissed
Narendra Road Lines Pvt. Ltd. Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0379
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 14, 19, 21, 300A, 39Contract Act, 1872 — Section 23
High Courts02 Jul 2010Allowed
Shravan Kumar Pandey Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0308
Uttar Pradesh Government Servants (Conduct) Rules, 1956 — Rule 29
High Courts02 Jul 2010Allowed
Medicine India Vs State of U.P. and others
Allahabad High Court · (2010) 07 AHC CK 0293
Arbitration and Conciliation Act, 1996 — Section 34
High Courts02 Jul 2010Dismissed
Harendra Vs State of U.P. and others
Allahabad High Court · (2010) 07 AHC CK 0289
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts02 Jul 2010Allowed
Krishna Industries, Mathura Nagar, Barabanki Vs State of U.P. and others
Allahabad High Court · (2010) 07 AHC CK 0271
High Courts02 Jul 2010Dismissed
Abdul Bari and another Vs State of U.P. and others
Allahabad High Court · (2010) 07 AHC CK 0269
High Courts02 Jul 2010Disposed Of
Raj Mohan Singhal Vs Pramod Kumar and others
Allahabad High Court · (2010) 07 AHC CK 0267
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts02 Jul 2010Allowed
Prem Chandra Srivastava Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0233
High Courts02 Jul 2010Partly Allowed
Mahfooz Ahmad Khan Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0218
Uttar Pradesh Intermediate Education Act, 1921 — Chapter 2, 17(g), 16FF
High Courts02 Jul 2010Disposed Of
Ajay Kumar Das Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0215