High Courts30 Jun 2010Dismissed
Gauri Shankar Shukla and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 4 AWC 3434
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 137 of 226
High Courts30 Jun 2010Dismissed
Gauri Shankar Shukla, General Secretary, Rajkiya Shikshak Sangh U.P. Lucknow, Camp Office G.I.C., Jhansi and others Vs State of U.P. and others
Allahabad High Court · (2010) 127 FLR 147
High Courts30 Jun 2010
Kamal Singh and Another Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 793
Criminal Procedure Code, 1973 (CrPC) — Section 244Penal Code, 1860 (IPC) — Section 406, 504, 506
High Courts28 Jun 2010Disposed Of
Banwari Chauhan Vs State of U.P. and Another
Allahabad High Court · (2010) CriLJ 3796 : (2010) 5 RCR(Criminal) 847
Criminal Procedure Code, 1973 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 323, 394, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(10)
High Courts28 Jun 2010Allowed
Ravindra (in Jail) Vs State of U.P.
Allahabad High Court · (2010) 06 AHC CK 0024
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 307, 34, 393
High Courts24 Jun 2010Disposed Of
Hindustan Petroleum Corporation Ltd. Vs Atul Kumar Jain
Allahabad High Court · (2010) 06 AHC CK 0018
Arbitration and Conciliation Act, 1996 — Section 37, 9
High Courts22 Jun 2010Disposed Of
Vishwesh Nath Vs State of U.P. and Others
Allahabad High Court · (2010) 06 AHC CK 0030
Uttar Pradesh Kshetra Panchayat and Zila Panchayat Adhiniyam, 1961 — Section 21A, 29
High Courts21 Jun 2010Dismissed
Dr. Avanish Prakash Singh and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 4 AWC 3466 : (2010) 127 FLR 56
Constitution of India, 1950 — Article 14
High Courts21 Jun 2010Disposed Of
Kailash Gupta Vs State of U.P. and Others
Allahabad High Court · (2010) 06 AHC CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 4, 437, 439, 5Penal Code, 1860 (IPC) — Section 272, 273, 274, 275, 276Prevention of Food Adulteration Act, 1954 — Section 13, 16, 7
High Courts21 Jun 2010Allowed
Uttarakhand Transport Corporation Through its Regional Manager, Dehradun Vs Presiding Officer, Labour Court, Dehradun and others
Allahabad High Court · (2010) 06 AHC CK 0020
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6(2A)
High Courts18 Jun 2010Allowed
Pushpa Devi W/o Late Sri Uttam Ram Vs State of Uttarakhand and others
Allahabad High Court · (2010) 06 AHC CK 0015
Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 2(a)(iii), 5
High Courts16 Jun 2010Dismissed
Paras Traders Vs Commissioner of Commercial Tax
Allahabad High Court · (2010) 32 VST 455
Entry of Goods Act, 2007 — Section 25Limitation Act, 1963 — Section 5Uttar Pradesh Value Added Tax Act, 2008 — Section 55(3), 55(6)
High Courts16 Jun 2010Dismissed
Ava Bio Pharma F/25 Kalyanji Morarji Warehousing Co. Pvt. Vs State of U.P. and Others
Allahabad High Court · (2010) 06 AHC CK 0022
Constitution of India, 1950 — Article 226
High Courts16 Jun 2010
Ashok Kumar Nigam Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 4826
Constitution of India, 1950 — Article 14, 146, 148, 16, 16(2)Uttar Pradesh Forest Service Rules, 1952 — Rule 27Uttar Pradesh Higher Judicial Service Rules, 1975 — Rule 16, 18, 20, 20(1), 20(2)
High Courts15 Jun 2010Disposed Of
Mayunk Industries Vs Union Bank of India and Others
Allahabad High Court · (2011) 112 RD 117
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 17, 18
High Courts15 Jun 2010Allowed
Parmarth Iron Pvt. Ltd. Vs Commissioner of Central Excise-I and Another
Allahabad High Court · (2010) 20 STR 705
High Courts14 Jun 2010Disposed Of
Maya Dixit and Others, Shyam Bahadur Shakya and Ganga Prasad Vs The State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 4817
Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 4A
High Courts14 Jun 2010Disposed Of
Gutto and others Vs State of U.P.
Allahabad High Court · (2010) 06 AHC CK 0016
Penal Code, 1860 (IPC) — Section 147, 149, 304 Part II, 323, 324
High Courts14 Jun 2010
Sachidanand Prasad Gupta Vs State of U.P.
Allahabad High Court · (2010) 06 AHC CK 0012
Constitution of India, 1950 — Article 226
High Courts14 Jun 2010Allowed
Krishna Kumar Bhasin and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 06 AHC CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 244, 244(1), 245(2)Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468