High Courts07 Jul 2010Dismissed
Dr. Ram Ji Lal Verma Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0102
Uttar Pradesh Secondary Education Service Selection Board Rules, 1998 — Rule 14
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 132 of 226
High Courts07 Jul 2010
State of U.P. and Others Vs Arshad Jamal
Allahabad High Court · (2010) 07 AHC CK 0097
Constitution of India, 1950 — Article 21A, 350A
High Courts07 Jul 2010Allowed
State of Uttar Pradesh Throu Secretary and Others Vs Pramod Kumar
Allahabad High Court · (2010) 07 AHC CK 0092
Constitution of India, 1950 — Article 21A, 350A
High Courts07 Jul 2010Allowed
State of Uttar Pradesh and Others Vs Abulais Khan
Allahabad High Court · (2010) 07 AHC CK 0090
Constitution of India, 1950 — Article 21A, 350A
High Courts07 Jul 2010
Abhay Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0086
Constitution of India, 1950 — Article 243
High Courts07 Jul 2010
Ravindra Kumar Patel Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ACR 480 : (2011) 1 AWC 254 : (2010) CriLJ 4742 : (2011) 6 RCR(Criminal) 1480
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 200(2), 203Penal Code, 1860 (IPC) — Section 147, 323, 380, 427, 452
High Courts07 Jul 2010
Karam Chand Thapar Brothers (C.S.) Ltd. Vs Nandini Roofing System Pvt. Ltd. and Others
Allahabad High Court · (2010) CriLJ 4745 : (2011) 7 RCR(Criminal) 1906
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts07 Jul 2010Dismissed
Smt. Vinod Kumari Vs Smt. Draupati Devi
Allahabad High Court · (2010) 07 AHC CK 0015
Guardians and Wards Act, 1890 — Section 29, 31, 4AHindu Minority and Guardianship Act, 1956 — Section 11, 4, 8, 9
High Courts06 Jul 2010Dismissed
Oriental Insurance Co. Ltd. Vs Smt. Rajkali and Another
Allahabad High Court · (2011) 1 ADJ 801 : (2011) 2 AWC 2122 : (2011) 2 TAC 589
Railways Act, 1989 — Section 2Workmens Compensation Act, 1923 — Section 2(1), 3, 3(1), 30
High Courts06 Jul 2010Dismissed
Mohd. Nadim Vs Taliya Fatima @ Shama Parveen
Allahabad High Court · AIR 2012 All 37 : (2011) 1 DMC 162
Criminal Procedure Code, 1973 (CrPC) — Section 125, 128Family Courts Act, 1984 — Section 20, 7, 7(1), 7(2), 8Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 3(2), 4, 5
High Courts06 Jul 2010Dismissed
Tulsi Sugar Mill (Excise ) Vs Union of India (UOI) and Others
Allahabad High Court · (2010) 180 ECR 35 : (2010) 258 ELT 193
Constitution of India, 1950 — Article 226
High Courts06 Jul 2010Allowed
Ajay Kumar and another Vs State of U.P. and another
Allahabad High Court · (2010) 07 AHC CK 0290
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 452
High Courts06 Jul 2010Disposed Of
Ram Prasad and Another Vs State of U.P.
Allahabad High Court · (2010) 07 AHC CK 0272
Criminal Procedure Code, 1973 (CrPC) — Section 446, 449
High Courts06 Jul 2010Dismissed
Prakash and others Vs State of U.P. and another
Allahabad High Court · (2011) 6 RCR(Criminal) 1146
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 504
High Courts06 Jul 2010Dismissed
Rakesh Gupta and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0255
Uttar Pradesh General Clauses Act, 1904 — Section 14Uttar Pradesh Urban Planning and Development Act, 1973 — Section 57
High Courts06 Jul 2010Dismissed
Union of India Vs Raj Kumari & Ors.
Allahabad High Court · (2010) 07 AHC CK 0226
Railways Act, 1989 — Section 123, 124A
High Courts06 Jul 2010Allowed
Swami Vivekanand College and Another Vs National Council for Teachers Education and Another
Allahabad High Court · (2010) 07 AHC CK 0214
High Courts06 Jul 2010
Sushil Ansal, Gopal Ansal and Deepak Ansal Vs State of U.P and U.P. Pollution Control Board
Allahabad High Court · (2010) 07 AHC CK 0184
COMPANIES ACT, 1956 — Section 2, 3Criminal Procedure Code, 1973 (CrPC) — Section 244, 245, 305, 47, 482Evidence Act, 1872 — Section 114
High Courts06 Jul 2010Allowed
Srikishun and Others Vs State of U.P.
Allahabad High Court · (2010) 07 AHC CK 0180
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 386Penal Code, 1860 (IPC) — Section 149, 302, 395, 397
High Courts06 Jul 2010
Vijay Bahadur Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0145
Constitution of India, 1950 — Article 243