COURT ARCHIVE

Allahabad High Court judgments, 2010

4,510 judgments · page 131 of 226

High Courts07 Jul 2010Allowed

Dahari Lal and Others Vs D.D.C. and Others

Allahabad High Court · (2011) 1 AWC 628

Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11(1), 48, 52, 52(10), 52(2)

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High Courts07 Jul 2010Allowed

Roadways Mazdoor Sabha, Uttar Pradesh and Another Vs State of U.P. and Others

Allahabad High Court · (2011) 2 LLJ 749

Constitution of India, 1950 — Article 226Trade Unions Act, 1926 — Section 11, 17, 18, 28, 3Uttar Pradesh Trade Union Regulations, 1927 — Regulation 17A

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High Courts07 Jul 2010Allowed

State of Uttar Pradesh and Others Vs Mohd. Farooque Ahmad Khan and Others

Allahabad High Court · (2010) 07 AHC CK 0452

Constitution of India, 1950 — Article 21A, 350A

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High Courts07 Jul 2010Allowed

State of Uttar Pradesh and Others Vs Ravi Shanker Singh and Others

Allahabad High Court · (2010) 07 AHC CK 0451

Constitution of India, 1950 — Article 21A, 350A

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High Courts07 Jul 2010Allowed

State of Uttar Pradesh and Others Vs Devendra Singh

Allahabad High Court · (2010) 07 AHC CK 0450

Constitution of India, 1950 — Article 21A, 350A

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High Courts07 Jul 2010Dismissed

Rajjan Sonar Vs State of U.P.

Allahabad High Court · (2010) 07 AHC CK 0406

Penal Code, 1860 (IPC) — Section 302, 34, 364

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High Courts07 Jul 2010Allowed

State of U.P. and Others Vs Intjar Ahmad

Allahabad High Court · (2010) 07 AHC CK 0403

Constitution of India, 1950 — Article 21A, 350A

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High Courts07 Jul 2010Allowed

Mohd. Mustakeem Mansoori and Others Vs State of U.P. and Others

Allahabad High Court · (2010) 07 AHC CK 0397

Constitution of India, 1950 — Article 21A, 350A

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High Courts07 Jul 2010

G. Ganeshman Mishra Vs State of Uttar Praesh and Others

Allahabad High Court · (2010) 07 AHC CK 0395

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High Courts07 Jul 2010Dismissed

State of U.P. Vs Vishwa Vijay and Smt. Seema Azad

Allahabad High Court · (2010) 07 AHC CK 0373

Constitution of India, 1950 — Article 21, 22Criminal Procedure Code, 1973 (CrPC) — Section 157, 167, 173, 202, 204Penal Code, 1860 (IPC) — Section 120B, 121, 121A

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High Courts07 Jul 2010Allowed

State of U.P. and Others Vs Abdul Mannan

Allahabad High Court · (2010) 07 AHC CK 0354

Constitution of India, 1950 — Article 21A, 350A

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High Courts07 Jul 2010Dismissed

Veer Pal Singh Vs State of U.P. and Others

Allahabad High Court · (2011) 3 AWC 2899

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High Courts07 Jul 2010Dismissed

State of U.P. and another Vs Arvind Kumar Bhatia and another

Allahabad High Court · (2010) 07 AHC CK 0295

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High Courts07 Jul 2010Dismissed

Kanchan Devi and others Vs Saroj Devi

Allahabad High Court · (2010) 07 AHC CK 0292

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)

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High Courts07 Jul 2010Allowed

Sadiya and Others Vs State of U.P. and Another

Allahabad High Court · (2011) 6 RCR(Criminal) 1238

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 363, 366

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High Courts07 Jul 2010Dismissed

Rajiv Saxena and Others Vs State of U.P. and Others

Allahabad High Court · (2010) 07 AHC CK 0229

Allahabad High Court Rules, 1952 — Chapter 8, 5Societies Registration Act, 1860 — Section 25

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High Courts07 Jul 2010Allowed

Uma Stone Crushing Company and Another Vs State of U.P. and Others

Allahabad High Court · (2010) 07 AHC CK 0228

Uttar Pradesh Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2002 — Rule 13Uttar Pradesh Minor Minerals Concession Rules, 1963 — Rule 6A

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High Courts07 Jul 2010Allowed