COURT ARCHIVE

Allahabad High Court judgments, 2010

4,510 judgments · page 130 of 226

High Courts09 Jul 2010Dismissed

Ritesh Sinha Vs State of U.P. and Another

Allahabad High Court · (2011) 2 ACR 1272

Constitution of India, 1950 — Article 19(1), 20, 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 173(2)Evidence Act, 1872 — Section 139, 27, 45

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High Courts09 Jul 2010Allowed

Rajendra Prasad Pandey Vs State of Uttar Pradesh and Another

Allahabad High Court · (2010) 07 AHC CK 0025

Penal Code, 1860 (IPC) — Section 201, 204B, 302, 304B, 318

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High Courts08 Jul 2010Disposed Of

Monu Pandey and Avnish Sharma alias Babbu Vs State of U.P.

Allahabad High Court · (2010) 07 AHC CK 0407

Penal Code, 1860 (IPC) — Section 302, 34

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High Courts08 Jul 2010Dismissed

Banney Alias Laxmi Shankar Vs State of U.P.

Allahabad High Court · (2010) 07 AHC CK 0396

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 376, 504, 506

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High Courts08 Jul 2010Disposed Of

Ram Naresh Vs State of Uttar Pradesh and Others

Allahabad High Court · (2010) 07 AHC CK 0372

Constitution of India, 1950 — Article 243Uttar Pradesh Panchayat Raj Act, 1947 — Section 12J

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High Courts08 Jul 2010Disposed Of

Dr. Arpit Jain and Others Vs Dr. Anurag Kumar Tiwari and Others

Allahabad High Court · (2010) 07 AHC CK 0352

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High Courts08 Jul 2010Allowed

Surya Nath Yadav Vs State of U.P. and Others

Allahabad High Court · (2010) 07 AHC CK 0350

Constitution of India, 1950 — Article 309

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High Courts08 Jul 2010Allowed

Kamlesh and Others and Mahendra @ Thakur Vs State of U.P.

Allahabad High Court · (2010) 07 AHC CK 0347

Penal Code, 1860 (IPC) — Section 307, 364Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3

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High Courts08 Jul 2010Dismissed

Nehru Cooperative Housing Society Ltd. and Others Vs Cooperative Officer (Housing)

Allahabad High Court · (2010) 07 AHC CK 0346

Land Acquisition Act, 1894 — Section 4

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High Courts08 Jul 2010Dismissed

Moti Yadav Vs Bhola Yadav

Allahabad High Court · (2010) 07 AHC CK 0313

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 9

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High Courts08 Jul 2010Allowed

Karan Singh Yadav Vs State of U.P. and Others

Allahabad High Court · (2010) 07 AHC CK 0298

Uttar Pradesh Intermediate Education Act, 1921 — Chapter 3, 36

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High Courts08 Jul 2010Allowed

Kailash Nath Dwivedi Vs State of U.P. and Others

Allahabad High Court · (2010) 07 AHC CK 0297

Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 8(2)(b)

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High Courts08 Jul 2010Allowed

Manoj Kumar Rai Vs State of U.P. and Others

Allahabad High Court · (2010) 07 AHC CK 0262

Constitution of India, 1950 — Article 311Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 8(2)(b)

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High Courts08 Jul 2010Dismissed

Fakir Chand and Others Vs Dinesh Kumar and Others

Allahabad High Court · (2010) 07 AHC CK 0253

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High Courts08 Jul 2010Dismissed

Prakash Road Lines Through Its Proprietor Vs Union of India through its Secretary Railway Board, New Delhi and others

Allahabad High Court · (2010) 07 AHC CK 0234

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High Courts08 Jul 2010Dismissed

Fakir Chand and others Vs Dinesh Kumar and others

Allahabad High Court · (2010) 07 AHC CK 0208

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts08 Jul 2010Allowed

C/M. Kshatriya Sthaniya Sabha and Others Vs State of U.P. and Others

Allahabad High Court · (2010) 07 AHC CK 0129

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High Courts08 Jul 2010Allowed

Smt. Shalini Saxena Vs State of U.P. and Others

Allahabad High Court · (2010) 07 AHC CK 0123

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High Courts08 Jul 2010

The Committee of Management, Chaharwati Inter College, Akola, Agra and Another Vs The State of U.P. and Others

Allahabad High Court · (2010) 07 AHC CK 0083

Uttar Pradesh Intermediate Education Act, 1921 — Section 16A

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High Courts08 Jul 2010

Chhangur Yadav Vs Assistant Director of Education (Basic) and Others

Allahabad High Court · (2010) 07 AHC CK 0023

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