High Courts12 Jul 2010Dismissed
Kumari Sweta Garg Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 5868
Uttar Pradesh Secondary Education Service Selection Board Rules, 1998 — Rule 11(2), 11(3), 14, 2(1)
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 128 of 226
High Courts12 Jul 2010Allowed
Sonu @ Avanish Shankar Tiwari Vs State of U.P. and another
Allahabad High Court · (2011) 3 ACR 2628
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 20, 53, 7AJuvenile Justice Act, 1986 — Section 2, 2(1)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts12 Jul 2010Allowed
Amar Singh Vs State of U.P. and another
Allahabad High Court · (2011) 3 ACR 2624
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 20, 53, 7APenal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307Uttar Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2004 — Rule 22(5)
High Courts12 Jul 2010Allowed
Tauqeer Ahmad and Another Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2010) 6 AWC 6294
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 3, 48, 49, 9A(2)
High Courts12 Jul 2010Allowed
Jitendra Singh Vs District Inspector of Schools and Others Sri Anil Kumar Vs U.P. Secondary Education Service Commission
Allahabad High Court · (2010) 07 AHC CK 0411
High Courts12 Jul 2010Allowed
Union of India (UOI) and Others Vs Dileep Kumar Pandey
Allahabad High Court · (2010) 07 AHC CK 0370
Constitution of India, 1950 — Article 12, 17, 19, 21, 226
High Courts12 Jul 2010Allowed
Dr. Vinod Kumar Gupta Vs Smt. Deepa Gupta
Allahabad High Court · (2011) 3 CivCC 516 : (2011) 1 DMC 314 : (2010) 2 UPLBEC 1110
Hindu Marriage Act, 1955 — Section 13
High Courts12 Jul 2010Disposed Of
Abdul Hai Vs State of U.P.and Others
Allahabad High Court · (2010) 07 AHC CK 0334
High Courts12 Jul 2010Dismissed
Union of India and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 07 AHC CK 0310
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47(2)
High Courts12 Jul 2010Allowed
Ram Manohar Kapoor Vs State of U.P. and others
Allahabad High Court · (2010) 07 AHC CK 0291
High Courts12 Jul 2010Dismissed
Oriental Insurance Co.Ltd. Vs Diwan Singh and another
Allahabad High Court · (2010) 07 AHC CK 0280
Workmens Compensation Act, 1923 — Schedule 1, 30, 4
High Courts12 Jul 2010Dismissed
Shashi Pal Rao Vs Committee of Management, Manas Inter College, Fatehpur, Deoriaand Others
Allahabad High Court · (2010) 07 AHC CK 0244
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 33F
High Courts12 Jul 2010Allowed
Manju Devi Vs Roshan Lal
Allahabad High Court · (2011) 1 CivCC 18
Hindu Marriage Act, 1955 — Section 13
High Courts12 Jul 2010Dismissed
Ajay Nigam and another Vs Km.Asha Nigam
Allahabad High Court · (2010) 07 AHC CK 0204
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts12 Jul 2010Disposed Of
Harish Chandra Verma Vs Union of India
Allahabad High Court · (2010) 07 AHC CK 0203
Criminal Procedure Code, 1973 (CrPC) — Section 167, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 27A, 29, 8
High Courts12 Jul 2010Disposed Of
Munna Ansari and another Vs State of U.P.and another
Allahabad High Court · (2010) 07 AHC CK 0202
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 419, 420, 467, 468, 471
High Courts12 Jul 2010Dismissed
Committee of Management, Daya Nand Uchattar Madhyamik Vidyalaya, Thaur Khewasipur, Jaunpur & Anr. Vs State of U.P.&Ors
Allahabad High Court · (2010) 07 AHC CK 0189
Uttar Pradesh Intermediate Education Act, 1921 — Section 16A(7)
High Courts12 Jul 2010Dismissed
Shyamu Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0178
Uttar Pradesh Panchayat Raj Act, 1947 — Section 12J
High Courts12 Jul 2010Allowed
Brij Kishor Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0152
Constitution of India, 1950 — Article 226
High Courts12 Jul 2010
Raghuraj Tiwari Vs State of U.P. and Another
Allahabad High Court · (2011) 3 ACR 2908
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 20