High Courts15 Jul 2010Allowed
State of U.P. Vs Shipahi Lal and Another
Allahabad High Court · (2010) 07 AHC CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 126 of 226
High Courts15 Jul 2010Allowed
Sravan Kumar Mishra Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0106
High Courts15 Jul 2010Dismissed
Jamshed and Others Vs State of U.P.
Allahabad High Court · (2010) 07 AHC CK 0105
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts15 Jul 2010Allowed
Mata Prasad Singh, C.C.P. and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0104
High Courts15 Jul 2010Dismissed
Sushil Kumar Pandey Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 5748
Constitution of India, 1950 — Article 23, 311, 311(2)Evidence Act, 1872 — Section 107, 108
High Courts15 Jul 2010
Dr. Deepak Bhatiya and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 3 AWC 2876
Uttar Pradesh Intermediate Education Act, 1921 — Section 7A
High Courts15 Jul 2010
S.R. Paper Cones, Ghaziabad Vs Addl. Labour Commissioner, Ghaziabad, U.P. and Others
Allahabad High Court · (2010) 127 FLR 700 : (2011) 2 LLJ 747
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6(4)
High Courts14 Jul 2010Allowed
Smt. Urtnila Devi Bajpai and Another Vs Ram Ratan and Others
Allahabad High Court · (2010) 4 AWC 4092
Motor Vehicles Act, 1988 — Section 149, 166, 173
High Courts14 Jul 2010Disposed Of
Narendra Prasad Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0432
High Courts14 Jul 2010Disposed Of
Smt. Sudha Tripathi Vs Arvind Singh Dev, Principal Secretary, Medical Education
Allahabad High Court · (2010) 07 AHC CK 0399
High Courts14 Jul 2010Dismissed
Yashwant Kumar Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0382
Constitution of India, 1950 — Article 14, 15, 16, 335
High Courts14 Jul 2010Allowed
State of Uttar Pradesh, Now State of Uttarakhand Vs Ashok Saxena and another
Allahabad High Court · (2010) 07 AHC CK 0220
Criminal Procedure Code, 1973 (CrPC) — Section 154
High Courts14 Jul 2010Dismissed
Mohammad Mustafa & Ors. Vs Usha Bhasin & Ors.
Allahabad High Court · (2010) 07 AHC CK 0209
High Courts14 Jul 2010Allowed
Waheed Vs Additional District Judge/Judge, Small Causes (U.M.C.), Dehradun and others
Allahabad High Court · (2010) 07 AHC CK 0197
Transfer of Property Act, 1882 — Section 106, 111(g), 114Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
High Courts14 Jul 2010Allowed
National Highway Authority of India Vs Jai Kumar Singh and Others
Allahabad High Court · (2010) 07 AHC CK 0187
Arbitration and Conciliation Act, 1996 — Section 23, 34, 37, 75, 81NATIONAL HIGHWAYS ACT, 1956 — Section 3A, 3C, 3D, 3G, 3H
High Courts14 Jul 2010
The Commissioner Trade Tax Vs S/S. Control Switch Gears Company Ltd.
Allahabad High Court · (2010) 07 AHC CK 0182
Central Sales Tax Act, 1956 — Section 8
High Courts14 Jul 2010Dismissed
Hemant Kuamr Sharma Vs Executive Engineer Electricity Distribution and Others
Allahabad High Court · (2010) 07 AHC CK 0181
Constitution of India, 1950 — Article 14, 16, 309
High Courts14 Jul 2010
Vinod Kumar and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0156
Constitution of India, 1950 — Article 142
High Courts14 Jul 2010Allowed
C/M, Shri Shiv Prakash Singh Laghu Madhyamik Vidyalaya and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0144
High Courts14 Jul 2010
Vijay Kumar Yadav Vs State of U.P. and Others
Allahabad High Court · (2009) 120 FLR 855
Constitution of India, 1950 — Article 14, 16