High Courts16 Jul 2010Allowed
Jabar Singh and Another Vs State of U.P.
Allahabad High Court · (2011) 6 RCR(Criminal) 1460
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 396, 412
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 124 of 226
High Courts16 Jul 2010Allowed
Gayana Devi and Others Vs New India Assurance Co. Ltd. and Another
Allahabad High Court · (2010) 4 AWC 4090
Motor Vehicles Act, 1988 — Section 166, 173
High Courts16 Jul 2010Dismissed
Liyakat Ali Vs Smt. Chunni Devi
Allahabad High Court · (2010) 4 AWC 4087
Motor Vehicles Act, 1988 — Section 146, 173, 2(46), 61
High Courts16 Jul 2010Dismissed
Karua alias Tejpal alias Rajendra and Another Vs State of U.P.
Allahabad High Court · (2010) 07 AHC CK 0461
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 395, 396, 397
High Courts16 Jul 2010Dismissed
Deepak Baliyan Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0431
High Courts16 Jul 2010Dismissed
Shiv Kumar Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0374
Constitution of India, 1950 — Article 14, 16, 309
High Courts16 Jul 2010Allowed
U.P. Power Corporation Ltd. and Another Vs Smt. Subhawati Devi and Others
Allahabad High Court · (2010) 07 AHC CK 0342
High Courts16 Jul 2010Dismissed
Sher Baz Khan Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0339
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 156, 203, 320Evidence Act, 1872 — Section 65, 65A, 65B
High Courts16 Jul 2010Allowed
Jai Singh Vs State of U.P. and others
Allahabad High Court · (2010) 07 AHC CK 0315
Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 47AUttar Pradesh Stamp (Valuation of Property) Rules, 1997 — Rule 4, 4(1)
High Courts16 Jul 2010Dismissed
Surendra Tiwari Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0216
High Courts16 Jul 2010Dismissed
Mithlesh Kumar and Others Vs Sri Brij Mohan Meena and Others
Allahabad High Court · (2010) 07 AHC CK 0147
High Courts16 Jul 2010Dismissed
Vipin Chauhan Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0146
High Courts16 Jul 2010
Lal Chand and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0132
High Courts16 Jul 2010
Smt. Hirawati and Another Vs State of U.P.
Allahabad High Court · (2010) 07 AHC CK 0131
Penal Code, 1860 (IPC) — Section 302, 364
High Courts16 Jul 2010Allowed
Raees Vs State of U.P.
Allahabad High Court · (2011) 1 ACR 767
Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 211, 215, 216, 218, 221Penal Code, 1860 (IPC) — Section 141, 148, 149, 300, 302
High Courts15 Jul 2010
Shivalik Sahkari Avas Samiti Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0509
Uttar Pradesh Industrial Area Development Act, 1976 — Section 12Uttar Pradesh Urban Planning and Development Act, 1973 — Section 30, 32, 40, 41, 42
High Courts15 Jul 2010
Mohammad Abbas Vs Ejazan Abdul Razzaq and Others
Allahabad High Court · (2012) 2 DMC 89
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125, 126, 127, 127Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 2(a), 3, 5, 7
High Courts15 Jul 2010
Satya Veer Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 5741
Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 8
High Courts15 Jul 2010Dismissed
Tej Pal Singh Vs The State of U.P.
Allahabad High Court · (2010) 07 AHC CK 0436
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 397, 401
High Courts15 Jul 2010Allowed
The Commissioner Trade Tax Vs S/S. Rakesh Kumar Bilari
Allahabad High Court · (2010) 07 AHC CK 0435
Uttar Pradesh Trade Tax Act, 1948 — Section 3F