High Courts19 Jul 2010Allowed
Radhey Shyam and Another Vs State of U.P.
Allahabad High Court · (2010) 07 AHC CK 0419
Arms Act, 1959 — Section 30Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 123 of 226
High Courts19 Jul 2010Dismissed
Surendra Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0415
Constitution of India, 1950 — Article 226Societies Registration Act, 1860 — Section 25(1), 25(2), 4(1)
High Courts19 Jul 2010Dismissed
Dr. Rajesh Chandra Verma Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0388
High Courts19 Jul 2010Allowed
Dy. Inspector General (Establishment) and Another Vs Narendra Kumar Pandey and Others
Allahabad High Court · (2010) 07 AHC CK 0375
High Courts19 Jul 2010Dismissed
Vijaya Chakravarty and another Vs Mana Chatterjee and others
Allahabad High Court · (2010) 07 AHC CK 0318
High Courts19 Jul 2010Dismissed
Mool Chand Pandey and others Vs State of U.P. and another
Allahabad High Court · (2010) 07 AHC CK 0288
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 308, 323, 34, 341
High Courts19 Jul 2010Dismissed
Nanhku and Others Vs Brij Nath and Others
Allahabad High Court · (2010) 07 AHC CK 0211
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Transfer of Property Act, 1882 — Section 106
High Courts19 Jul 2010Dismissed
Purushottam Prasad Shukla and others Vs State of U.P. and others
Allahabad High Court · (2010) 07 AHC CK 0199
High Courts19 Jul 2010
C/M Dulari Devi Degree College thr Man. M.K. Pande Vs Amrit Bhushan Singh and Others
Allahabad High Court · (2010) 07 AHC CK 0169
High Courts19 Jul 2010Dismissed
New India Assurance Company Ltd. Vs Smt. Agar Kali and Another
Allahabad High Court · (2011) ACJ 2498 : (2011) 3 AWC 2664
Motor Vehicles Act, 1988 — Section 149, 170
High Courts19 Jul 2010Dismissed
Ram Chandra Yadav and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0158
Constitution of India, 1950 — Article 226
High Courts19 Jul 2010Allowed
Mahtab Khan Vs State of U.P. and Others
Allahabad High Court · (2010) 127 FLR 507
High Courts19 Jul 2010Dismissed
Rafi Khan Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0134
High Courts19 Jul 2010
Board of Trustees of the Shia College Vs Syed Kazim Zaheer and Others
Allahabad High Court · (2010) 07 AHC CK 0119
Societies Registration Act, 1860 — Section 25, 4
High Courts19 Jul 2010Allowed
Anil Kumar Nigam Vs State of U.P. and Another
Allahabad High Court · (2010) 07 AHC CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)
High Courts19 Jul 2010Dismissed
Dinesh Goyal Vs Chimman Lal Agarwal
Allahabad High Court · (2010) 5 AWC 5162
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Provincial Small Cause Courts Act, 1887 — Section 17
High Courts19 Jul 2010Dismissed
Jaison Transport Corporation (Regd) and Another Vs Additional Commissioner, Trade Tax, Aligarh and Another
Allahabad High Court · (2011) 44 VST 162
Uttar Pradesh Trade Tax Act, 1948 — Section 2, 8A(5)
High Courts19 Jul 2010Dismissed
State of U.P. and Another Vs Nand Kumar Singh
Allahabad High Court · (2010) 07 AHC CK 0046
Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 120B, 292, 420, 465, 468
High Courts19 Jul 2010Dismissed
Om Saran Tripathi Vs The State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0006
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18Uttar Pradesh State Universities Act, 1973 — Section 2(19), 49Uttar Pradesh State Universities First Statutes (Age of Superannuation, Scales of Pay, Qualification of Teachers), 1975 — Section 10B
High Courts16 Jul 2010Allowed
Ram Pyare Uraon and Others Vs State of U.P.
Allahabad High Court · (2010) 07 AHC CK 0500
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 149, 300, 302, 304, 323