High Courts21 Jul 2010Allowed
Gauri Shankar Saragi and Another Vs Sharda Prasad Dwivedi and Another
Allahabad High Court · (2010) 07 AHC CK 0020
Civil Procedure Code, 1908 (CPC) — Section 115, 92
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 121 of 226
High Courts21 Jul 2010Dismissed
Nar Narain Pandey alias Nanhey Vs State of U.P.
Allahabad High Court · (2011) 1 ACR 552
Penal Code, 1860 (IPC) — Section 302, 323, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts20 Jul 2010Dismissed
State of U.P. and Others Vs Umesh Chandra Srivastava
Allahabad High Court · (2011) 1 UPLBEC 384
Uttar Pradesh Subordinate Offices Ministerial Group C Posts of the Lowest Grade (Recruitment by Promotion) Rules, 2001 — Rule 5(1), 5(2), 8, 8(2)
High Courts20 Jul 2010Dismissed
U.P. Bhumi Sudhar Nigam Vs Appellate Authority and Others
Allahabad High Court · (2010) 4 LLJ 641 : (2011) LLR 164
Payment of Gratuity Act, 1972 — Section 14, 2, 2A, 4(1), 7
High Courts20 Jul 2010Dismissed
Nitin Kumar Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 5738
High Courts20 Jul 2010Dismissed
Naveen Shankar Singhal Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 5716
High Courts20 Jul 2010
Satish Kumar Yadav Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0482
High Courts20 Jul 2010Allowed
Sarva Daman Misra Vs Director, National Cadet Core (N.C.C.) (U.P./U.A.) and Others
Allahabad High Court · (2011) 129 FLR 394
High Courts20 Jul 2010Dismissed
Shree Ganesh Menthol Vs Dy. Commissioner Trade Tax Rampur and Others
Allahabad High Court · (2010) 07 AHC CK 0473
Uttar Pradesh Trade Tax Act, 1948 — Section 21
High Courts20 Jul 2010Dismissed
Om Prakash Yadav Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0457
High Courts20 Jul 2010Dismissed
Rajeshwar Prasad Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0454
High Courts20 Jul 2010Dismissed
Mankameshwar Prasad Pandey Vs Union of India (UOI) and Others
Allahabad High Court · (2010) 07 AHC CK 0410
Constitution of India, 1950 — Article 14, 16
High Courts20 Jul 2010Allowed
Smt. Sita Devi Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0344
High Courts20 Jul 2010Dismissed
Smt. Sarita Devi Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0343
High Courts20 Jul 2010Allowed
Vijay Singh Vs State and others
Allahabad High Court · (2010) 07 AHC CK 0325
Uttar Pradesh (Regulation of Building Operations) Act, 1958 — Section 10Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 4, 5
High Courts20 Jul 2010Dismissed
Mool Chandra Sharma Vs Additional Civil Judge, Ghaziabad and others
Allahabad High Court · (2010) 07 AHC CK 0321
High Courts20 Jul 2010Dismissed
Daya Ram Sharma Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0312
High Courts20 Jul 2010Allowed
Rekha Devi Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0258
High Courts20 Jul 2010Dismissed
Gaurav Kumar and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0174
High Courts20 Jul 2010
Dan Bahadur Pathak Vs State of Uttar Pradesh and Others
Allahabad High Court · (2010) 07 AHC CK 0149