COURT ARCHIVE

Allahabad High Court judgments, 2010

4,510 judgments · page 119 of 226

High Courts22 Jul 2010Disposed Of

Mala Kumari Vs State of U.P. and Others

Allahabad High Court · (2010) 07 AHC CK 0230

Uttar Pradesh Government Servants (Disposal of Representation Against Adverse Annual Confidential Reports and Allied Matters) Rules, 1995 — Rule 5

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High Courts22 Jul 2010Disposed Of

Virendra Pratap Nayyar and Others Vs State of U.P. and Others

Allahabad High Court · (2010) 07 AHC CK 0227

Constitution of India, 1950 — Article 141, 142, 226Uttar Pradesh Police Act, 1861 — Section 2

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High Courts22 Jul 2010

Committee of Management Sukh Nandan Prasad Pandey Vs Shyam Pratap Singh and Another

Allahabad High Court · (2010) 07 AHC CK 0124

Constitution of India, 1950 — Article 21, 30Uttar Pradesh Junior High School (Payment of Salaries of Teachers and Other Employees) Act, 1978 — Section 10, 3, 4(1), 5, 5(1)Uttar Pradesh Recognized Basic School (Recruitment and Conditions of Service of Teachers and Other Conditions) Rules, 1975 — Rule 11, 5

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High Courts22 Jul 2010Dismissed

Ramvir Singh Tokas (ASI/CLK) Vs Union of India (UOI) and Others

Allahabad High Court · (2011) 2 ADJ 885

Central Industrial Security Force Rules, 2001 — Rule 36(5)Prevention of Corruption Act, 1947 — Section 5(1), 5(2)

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High Courts22 Jul 2010Allowed

Committee of Management, Wesley Inter College, Azamgarh Vs Director of Education (Secondary) and Others

Allahabad High Court · (2010) 07 AHC CK 0089

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High Courts22 Jul 2010Allowed

Satish Chandra Srivastava and Others Vs State of U.P.

Allahabad High Court · (2010) 07 AHC CK 0072

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High Courts22 Jul 2010Allowed

Rajesh Singh Vs State of U.P. and Others

Allahabad High Court · (2010) 6 AWC 5538

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High Courts22 Jul 2010Allowed

In Re: Swadeshi Mining and Manufacturing Co. Ltd.

Allahabad High Court · (2010) 07 AHC CK 0045

Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20(1)

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High Courts22 Jul 2010Allowed

Sanjiv Kumar Rastogi Vs Addl. Commissioner/Chief Controlling Revenue Authority and Another

Allahabad High Court · (2010) 07 AHC CK 0044

Stamp Act, 1899 — Section 47AUttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 143

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High Courts22 Jul 2010Allowed

R.R. Industries Vs State of U.P. and Others

Allahabad High Court · (2011) 38 VST 153

Central Sales Tax Act, 1956 — Section 14, 7(1), 7(2)Uttar Pradesh Trade Tax Act, 1948 — Section 21(2), 8A

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High Courts22 Jul 2010Allowed

Kailash Narain Sirothia Vs State of U.P. and Others

Allahabad High Court · (2010) 07 AHC CK 0041

Constitution of India, 1950 — Article 14, 16, 21Penal Code, 1860 (IPC) — Section 379, 411Probation of Offenders Act, 1958 — Section 4

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High Courts22 Jul 2010Disposed Of

Rama Shanker Pandey Vs State of U.P. and Others

Allahabad High Court · (2010) 07 AHC CK 0036

Uttar Pradesh Government Servants (Discipline and Appeal) Rules, 1999 — Rule 4(1)

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High Courts22 Jul 2010Dismissed

Chandra Pratap Tripathi Vs Zila Basic Shiksha Adhikari and Others

Allahabad High Court · (2011) 128 FLR 497

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High Courts22 Jul 2010Allowed

Deepak Kumar and Another Vs State of U.P.

Allahabad High Court · (2010) 07 AHC CK 0008

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High Courts21 Jul 2010Dismissed

Balwant Singh and Another Vs State of U.P.

Allahabad High Court · (2010) 07 AHC CK 0521

Criminal Procedure Code, 1973 (CrPC) — Section 313, 315Penal Code, 1860 (IPC) — Section 307, 323, 34

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High Courts21 Jul 2010Allowed

Rajesh Kumar Dubey Vs State of U.P. and Others

Allahabad High Court · (2011) 3 AWC 2896

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High Courts21 Jul 2010Dismissed

Devendra Nath Tiwari Vs State of U.P. and Others

Allahabad High Court · (2010) 5 AWC 5164

Constitution of India, 1950 — Article 15, 15(3), 16, 16(1), 16(4)

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High Courts21 Jul 2010Allowed

Surendra Pratap Singh and Others Vs Collector/District Deputy Director of Consolidation and Another

Allahabad High Court · (2010) 6 AWC 5471(1)

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48(3), 4A, 52Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B, 132Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 115C

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High Courts21 Jul 2010Dismissed

Navneet Kumar Vs State of U.P. and Others

Allahabad High Court · (2010) 07 AHC CK 0481

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High Courts21 Jul 2010Allowed

Jeev Lal and Another Vs Deputy Director of Consolidation and Others

Allahabad High Court · (2011) 3 AWC 2889

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