COURT ARCHIVE

Allahabad High Court judgments, 2010

4,510 judgments · page 117 of 226

High Courts23 Jul 2010Allowed

Smt. Seema Devi Chaudhari Vs State Of U.P.

Allahabad High Court · (2011) 2 ACR 1283

Criminal Procedure Code, 1973 (CrPC) — Section 451Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50, 8

High Courts23 Jul 2010Allowed

Bharat Yadav Vs State of U.P. & Ors.

Allahabad High Court · (2010) 07 AHC CK 0331

Constitution of India, 1950 — Article 16, 309Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 5

High Courts23 Jul 2010Allowed

Suraj Singh Vs State of U.P. and Another

Allahabad High Court · (2010) 07 AHC CK 0307

Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 201, 304B, 498A

High Courts23 Jul 2010Partly Allowed

Ushaand Others Vs Mahendra Pal Singh and Another

Allahabad High Court · (2010) 07 AHC CK 0256

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 20(3)Hindu Marriage Act, 1955 — Section 13B

High Courts23 Jul 2010Dismissed

Lila Ram Chawla and Another Vs U.P. Avas Evam Vikas Parishad and Others

Allahabad High Court · (2010) 07 AHC CK 0254

High Courts23 Jul 2010Dismissed

Shambhu Saran Shukla Vs State of U.P and Others

Allahabad High Court · (2010) 07 AHC CK 0236

Uttar Pradesh High School and Intermediate Colleges (Payment of Salary to Teachers and Other Staff) Act, 1971 — Section 9

High Courts23 Jul 2010Dismissed

Ram Sewak Rai Vs State of U.P. and Others

Allahabad High Court · (2011) 2 ACR 1279 : (2011) 6 RCR(Criminal) 1207

Criminal Procedure Code, 1973 (CrPC) — Section 133, 137(2), 362, 482Limitation Act, 1963 — Section 5

High Courts23 Jul 2010Dismissed

State of U.P and Another Vs Narendra Singh and Others Commissioner Trade Tax Vs Umesh Rai and Others

Allahabad High Court · (2010) 07 AHC CK 0117

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1Constitution of India, 1950 — Article 14, 309Uttar Pradesh Fundamental Rules — Rule 56

High Courts23 Jul 2010Dismissed

Saleem Vs State of U.P. and Others

Allahabad High Court · (2010) 07 AHC CK 0094

Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 9

High Courts23 Jul 2010

Kuldeep Dwivedi Vs Union of India (UOI) and Others

Allahabad High Court · (2010) 07 AHC CK 0067

High Courts23 Jul 2010Allowed

Smt. Sangeeta Vs State of U.P. and Others

Allahabad High Court · (2010) 07 AHC CK 0060

Criminal Procedure Code, 1973 (CrPC) — Section 125

High Courts23 Jul 2010Allowed

Musheer Vs State of U.P.

Allahabad High Court · (2010) 07 AHC CK 0059

Criminal Procedure Code, 1973 (CrPC) — Section 161, 30(1), 313, 421Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 21, 21(C), 4, 8

High Courts23 Jul 2010Allowed

S.G. Express Vs Commissioner of Trade Tax

Allahabad High Court · (2011) 37 VST 35

Uttar Pradesh Trade Tax Act, 1948 — Section 11, 13A(4), 28A(1), 28B

High Courts23 Jul 2010Allowed

Kundan Singh Khampa Vs Smt. Pushpa Devi and Another

Allahabad High Court · (2010) 07 AHC CK 0053

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4), 127

High Courts23 Jul 2010Allowed

Smt. Poonam Jaiswal @ Meenu and Another Vs State of U.P. and Another

Allahabad High Court · (2010) 07 AHC CK 0052

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9

High Courts23 Jul 2010Allowed

Satya Pal Singh Vs State of U.P. and Others

Allahabad High Court · (2011) 1 AWC 924

High Courts23 Jul 2010Disposed Of

Nanhey and Others Vs State of U.P. and Others

Allahabad High Court · (2010) 07 AHC CK 0037

Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 420

High Courts23 Jul 2010Partly Allowed

Bramha Chaudhary Vs State of U.P. and Others

Allahabad High Court · (2011) 1 AWC 916

High Courts23 Jul 2010Allowed

Bindra and Another Vs State of U.P. and Others

Allahabad High Court · (2011) 4 AWC 3452

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 19, 28, 5, 9(2)

High Courts22 Jul 2010Allowed

Nand Kumar Singh and Others Vs State of U.P. and Others

Allahabad High Court · (2010) 07 AHC CK 0522