High Courts27 Jul 2010Disposed Of
Tej Bahadur Mani Tripathi and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0257
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 115 of 226
High Courts27 Jul 2010Dismissed
Trilok Chand and others Vs Riyaz Fatma
Allahabad High Court · (2010) 07 AHC CK 0247
High Courts27 Jul 2010Dismissed
Gopal Prasad Pandey Vs Naurangi Devi
Allahabad High Court · (2010) 07 AHC CK 0245
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19A
High Courts27 Jul 2010Allowed
Laxman Singh Vs State of U.P.(Now State of Uttarakhand)
Allahabad High Court · (2010) 07 AHC CK 0239
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 22, 55
High Courts27 Jul 2010Dismissed
Razia Parvez & Ors. Vs Sikander Parvez & Anr.
Allahabad High Court · (2010) 07 AHC CK 0188
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts27 Jul 2010Dismissed
Sukhram Mathuria Vs U.P. Financial Corporation and Others
Allahabad High Court · (2011) 1 ADJ 205 : (2011) 2 AWC 1425 : (2011) 128 FLR 973
Penal Code, 1860 (IPC) — Section 218, 420Uttar Pradesh Financial Corporation (Staff) Regulations, 1961 — Regulation 40(1), 48Uttar Pradesh Government Servants (Disposal of Representation Against Adverse Annual Confidential Reports and Allied Matters) Rules, 1995 — Rule 5
High Courts27 Jul 2010Allowed
Brij Nath Mishra Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2010) 6 AWC 5700
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 19(1), 20, 48, 9A(2)
High Courts27 Jul 2010Dismissed
Vijay Kumar Dubey Vs State of U.P.
Allahabad High Court · (2011) 1 ACR 571 : (2011) 6 RCR(Criminal) 1524
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307
High Courts27 Jul 2010
Gaurav Bhatnagar Vs State of U.P. and others
Allahabad High Court · (2010) 07 AHC CK 0081
High Courts27 Jul 2010
Devendra Kumar Jaiswal Vs State of U.P. and Another
Allahabad High Court · (2010) 6 AWC 5609
Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 2
High Courts27 Jul 2010Allowed
Harish Chandra Tewari Vs State of U.P. and Others
Allahabad High Court · (2011) 1 AWC 917
Constitution of India, 1950 — Article 311Police Act, 1861 — Section 2, 7
High Courts26 Jul 2010Dismissed
Mohan Lal Vs District Inspector of Schools, Varanasi and Others
Allahabad High Court · (2011) 128 FLR 504
High Courts26 Jul 2010Allowed
Yogesh Kumar Yadav Vs State of U.P. and others
Allahabad High Court · (2010) 127 FLR 739
High Courts26 Jul 2010Allowed
Ram Bahori (D.) through L.R. Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 5871
Uttar Pradesh Imposition of Ceiling on Land Holdings (Amendment) Act, 1972 — Section 10, 10(2), 29, 3(11), 3(14)
High Courts26 Jul 2010Dismissed
Jay Deep Chaudhary and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0449
High Courts26 Jul 2010Allowed
Arun Kumar Srivastava and Another Vs Smt. Manorma Singh and Others
Allahabad High Court · (2010) 07 AHC CK 0441
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts26 Jul 2010Allowed
Reliance Industries Limited Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0440
Central Sales Tax Act, 1956 — Section 3Constitution of India, 1950 — Article 226, 286Uttar Pradesh Value Added Tax Rules, 2008 — Rule 2, 2(C)
High Courts26 Jul 2010Dismissed
Christ Church College Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0413
High Courts26 Jul 2010Dismissed
Ram Dhiraj and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 07 AHC CK 0412
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 156(3), 16, 197Penal Code, 1860 (IPC) — Section 323, 382, 392, 452, 504
High Courts26 Jul 2010Allowed
Jagannath Singh Gaur Vs Secy Non Coventional Energy Development Agency and Others
Allahabad High Court · (2010) 07 AHC CK 0358
Non Conventional Energy Department Agency Service Rules, 1989 — Rule 11(2)