High Courts26 Jul 2010Allowed
Laxmi Narayal Pal and others Vs Bharat Kumar Dube
Allahabad High Court · (2010) 07 AHC CK 0320
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 116 of 226
High Courts26 Jul 2010Allowed
Ambika Singh Vs State of U.P. & Ors.
Allahabad High Court · (2010) 07 AHC CK 0284
Essential Commodities Act, 1955 — Section 3
High Courts26 Jul 2010Dismissed
State of U.P. and another Vs Jaipal Singh
Allahabad High Court · (2010) 07 AHC CK 0205
High Courts26 Jul 2010Dismissed
Hari Machinery Stores, Maholi Vs Patliputra Agro Private Ltd.and others
Allahabad High Court · (2010) 07 AHC CK 0198
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts26 Jul 2010
Lal Singh Vs Board of Revenue
Allahabad High Court · (2010) 07 AHC CK 0135
Constitution of India, 1950 — Article 226Uttar Pradesh Land Revenue Act, 1901 — Section 219Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 285I
High Courts26 Jul 2010Dismissed
Rajendra Pandey and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0118
Uttar Pradesh Jal Nigam Karamchari (Adhivarshata Par Sevanivriti) Viniyamavali, 2005 — Regulation 31
High Courts26 Jul 2010
Independent News Service Pvt. Ltd. (India Tv) Vs Century Communications Ltd.
Allahabad High Court · (2010) 07 AHC CK 0115
High Courts26 Jul 2010Dismissed
Bal Krishna Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 5617
Constitution of India, 1950 — Article 335
High Courts26 Jul 2010Dismissed
Kalim Ahmad Vs Principal Judge of Family Court Faizabad and Another
Allahabad High Court · (2011) 3 ACR 2875
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts23 Jul 2010
Committee of Management of The Hajari Lal Inter College Vs State of U.P.
Allahabad High Court · (2010) 07 AHC CK 0523
High Courts23 Jul 2010Allowed
Jitendra Pal alias Pappu and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 6 RCR(Criminal) 1166
Criminal Procedure Code, 1973 (CrPC) — Section 321, 482Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 307, 323, 324, 392, 498A
High Courts23 Jul 2010Dismissed
Smt. Chandrawati Devi Vs State of U.P. and Another
Allahabad High Court · (2011) 3 AWC 2891
Uttar Pradesh Basic Education Regulations, 1972 — Regulation 24
High Courts23 Jul 2010
Dwaba Shiksha S.U.M.V. Shanichara Bazar, Sant K. Nagar and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0480
High Courts23 Jul 2010Allowed
Akhilesh Rai and Another Vs State of U.P. Prabhawati Rai Vs State of U.P.
Allahabad High Court · (2011) 2 DMC 415
Criminal Procedure Code, 1973 (CrPC) — Section 161Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 307, 498A
High Courts23 Jul 2010Allowed
Shiva Nath and Others Vs Addl. Session Judge and Others
Allahabad High Court · (2010) 07 AHC CK 0423
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 420
High Courts23 Jul 2010Allowed
Nandoo @ Nand Lal Vs State of U.P.
Allahabad High Court · (2010) 07 AHC CK 0422
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 420
High Courts23 Jul 2010Dismissed
Moti Lal Sonkar Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0421
High Courts23 Jul 2010Allowed
Smt. Pramila Vs Babau Pandey
Allahabad High Court · (2010) 07 AHC CK 0420
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts23 Jul 2010Allowed
Dinesh Vs State of U.P.
Allahabad High Court · (2010) 07 AHC CK 0416
Criminal Procedure Code, 1973 (CrPC) — Section 248, 313Prevention of Food Adulteration Act, 1954 — Section 10(7), 11(2), 13(2), 16, 16(A)Prevention of Food Adulteration Rules, 1955 — Rule 17, 18
High Courts23 Jul 2010Disposed Of
Arvind Kumar Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0371