High Courts22 Jul 2010
Gopal Das and Others Vs Wajid Husain and Another
Allahabad High Court · (2011) 3 AWC 2897
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 118 of 226
High Courts22 Jul 2010Dismissed
Smt. Chandrawati and Others Vs Board of Revenue and Others
Allahabad High Court · (2011) 3 AWC 2877
Constitution of India, 1950 — Article 226, 227Uttar Pradesh Panchayat Raj Act, 1947 — Section 42Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117, 194, 195, 197, 198
High Courts22 Jul 2010
Ram Prakash Katiyar Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 5536
High Courts22 Jul 2010Allowed
Narendra Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 5535
High Courts22 Jul 2010Dismissed
Asi/Clk Ramvir Singh Tokas Vs Union of India (UOI) and Others
Allahabad High Court · (2010) 07 AHC CK 0459
Prevention of Corruption Act, 1947 — Section 5(1)(e)
High Courts22 Jul 2010Allowed
Prashant @ Mithun Vs State of U.P.
Allahabad High Court · (2010) 07 AHC CK 0458
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20
High Courts22 Jul 2010Dismissed
Smt. Pramila Vs The Govt. of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0447
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13
High Courts22 Jul 2010Disposed Of
Kamlesh Agnihotri and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0446
Constitution of India, 1950 — Article 12, 14
High Courts22 Jul 2010Allowed
Jai Narain Gupta Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0434
High Courts22 Jul 2010Allowed
Shrish Pratap Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0427
Uttar Pradesh Government Servants (Dying in Harness) Rules, 1974 — Rule 8(3)
High Courts22 Jul 2010Dismissed
Noor Hasan Vs Ummatul Nishan and Others
Allahabad High Court · (2010) 07 AHC CK 0418
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 97, Order 21 Rule 99, 47
High Courts22 Jul 2010Dismissed
Vimal Kumar Vs Ram Shree Gupta and others
Allahabad High Court · (2010) 07 AHC CK 0319
High Courts22 Jul 2010Dismissed
Shatrughan Singh Vs State of U.P.Through Secretary, Ministry of Home, U.P.Shasan, Civil Secretariat, Lucknow and others
Allahabad High Court · (2010) 07 AHC CK 0316
High Courts22 Jul 2010Disposed Of
Jang Bahadur Yadav Vs District Magistrate, Deoria and another
Allahabad High Court · (2010) 07 AHC CK 0283
Constitution of India, 1950 — Article 243Uttar Pradesh Panchayat Raj Act, 1947 — Section 12J
High Courts22 Jul 2010Dismissed
Candrawati and Others Vs Board of Revenue, U.P.AT Allahabad and Others
Allahabad High Court · (2010) 07 AHC CK 0281
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198(4)Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 173
High Courts22 Jul 2010Disposed Of
Asharfi Lal Vs State of U.P.
Allahabad High Court · (2010) 07 AHC CK 0251
Essential Commodities Act, 1955 — Section 3, 7
High Courts22 Jul 2010Dismissed
Tara Chand and Another Vs 12th A.D.J., Ghaziabad and Others
Allahabad High Court · (2010) 07 AHC CK 0243
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331
High Courts22 Jul 2010Dismissed
Mohd. Jaid Khan Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0238
High Courts22 Jul 2010Allowed
Ram Shankar Srivastava Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0232
High Courts22 Jul 2010Dismissed
Kirti Raje Singh Vs University of Allahabad and Others
Allahabad High Court · (2010) 07 AHC CK 0231