High Courts21 Jul 2010Dismissed
Ashish Kumar Vs Deputy Commissioner (Stamp) and Others
Allahabad High Court · AIR 2010 All 132
Stamp Act, 1899 — Article 35, 47A
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 120 of 226
High Courts21 Jul 2010Allowed
U.P. State Sugar Corporation Employees Association and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0453
Constitution of India, 1950 — Article 12, 14, 16Contract Act, 1872 — Section 39Industrial Disputes Act, 1947 — Section 19(1), 19(4)
High Courts21 Jul 2010Dismissed
Ram Dularey Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0425
Uttar Pradesh Co-operative Societies Act, 1965 — Section 95A
High Courts21 Jul 2010Allowed
Smt. Shiv Kumari Devi Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0424
Constitution of India, 1950 — Article 14, 16
High Courts21 Jul 2010Dismissed
Raj Kumar Singh and Another Vs Smt. Chandrani and Others
Allahabad High Court · (2010) 07 AHC CK 0417
High Courts21 Jul 2010Dismissed
Munna Lal Vs District Magistrate/Collector and Others
Allahabad High Court · (2010) 07 AHC CK 0409
Uttar Pradesh Land Revenue Act, 1901 — Section 14, 14A, 14A(3), 14A(4), 15Uttar Pradesh Land Utilization Act, 1947 — Section 2
High Courts21 Jul 2010Dismissed
Harendra Kumar Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0341
Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 20
High Courts21 Jul 2010Allowed
Vishal Singh and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 8 RCR(Criminal) 2867
Criminal Procedure Code, 1973 (CrPC) — Section 190(1)(a), 190(1)(b)
High Courts21 Jul 2010Allowed
Committee of Management, Yashoda Nandan Harivansh Mahavidyalaya Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0273
High Courts21 Jul 2010Allowed
Satya Prakash Pandey Vs Union of India and Others
Allahabad High Court · (2010) 07 AHC CK 0241
High Courts21 Jul 2010Dismissed
Ram Sanehi Vs State of U.P.through Secretary (Basic Education), Shiksha Anubhag, U.P.Shasan, Lucknow and others
Allahabad High Court · (2010) 07 AHC CK 0206
High Courts21 Jul 2010
Sultan Singh and Another Vs State of U.P.
Allahabad High Court · (2010) 07 AHC CK 0088
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 302, 34
High Courts21 Jul 2010Dismissed
Sunil Kumar Sonkar Vs State of U.P. and Others
Allahabad High Court · (2011) 128 FLR 500
Nagarpalika Adhiniyam, 1959 — Section 106, 110, 112AUttar Pradesh Palika Centralised Services 21st Amendment Rules, 2003 — Rule 12, 21A
High Courts21 Jul 2010
Mool Chand Sharma and Others Vs State of U.P.
Allahabad High Court · (2010) 07 AHC CK 0073
Penal Code, 1860 (IPC) — Section 140, 148, 149, 302
High Courts21 Jul 2010Dismissed
Kamla Prasad Pandey Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 5534 : (2010) 127 FLR 742
High Courts21 Jul 2010Dismissed
Kartikeya International Vs Commissioner of Income Tax and Another
Allahabad High Court · (2011) 241 CTR 489 : (2010) 329 ITR 539
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Income Tax Act, 1961 — Section 143(1), 147, 148, 154, 80(I)(B)
High Courts21 Jul 2010Allowed
C/M. A.B.C.L. Inter College Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0039
Uttar Pradesh Intermediate Education Act, 1921 — Section 16G(5)
High Courts21 Jul 2010
Shiv Pujan Ram Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 5471
High Courts21 Jul 2010Allowed
Smt. Sunita Tiwari Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0022
Public Liability Insurance Act, 1991 — Section 2, 3, 3(2), 6
High Courts21 Jul 2010Allowed
Deen Dayal Bernwal Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0021