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Allahabad High Court judgments, 2010

4,510 judgments · page 122 of 226

High Courts20 Jul 2010Dismissed

Raja Ram Vs State of U.P. and Others

Allahabad High Court · (2010) 07 AHC CK 0138

Lekhpals Service Rules, 1958 — Rule 21, 3Uttar Pradesh Land Revenue Act, 1901 — Section 14, 14A, 14A(3), 14A(4), 15Uttar Pradesh Land Utilization Act, 1947 — Section 2
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High Courts20 Jul 2010Allowed

Taiyab Ali Vs State of U.P. and Others

Allahabad High Court · (2010) 07 AHC CK 0038

Constitution of India, 1950 — Article 311(2)Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 8(2)
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High Courts20 Jul 2010Dismissed

Harendra Singh Chahar Vs State of U.P. and Others

Allahabad High Court · (2010) 07 AHC CK 0005

Constitution of India, 1950 — Article 14Uttar Pradesh High School and Intermediate Colleges (Payment of Salary to Teachers and Other Staff) Act, 1971 — Section 9Uttar Pradesh Intermediate Education Act, 1921 — Section 7A
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High Courts19 Jul 2010Dismissed

Anhku and Others Vs Rij Nath and Others

Allahabad High Court · (2011) 113 RD 327

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151Easements Act, 1882 — Section 52, 61, 62, 63Transfer of Property Act, 1882 — Section 106
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