High Courts15 Jul 2010Disposed Of
B.M.A.S. Engineering College Vs State of U.P. and Another
Allahabad High Court · (2010) 07 AHC CK 0433
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 125 of 226
High Courts15 Jul 2010Disposed Of
Shree Krishna Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0384
High Courts15 Jul 2010Dismissed
Dildar Husain and Hasan Mehdi @ Anwar and Others Vs State of U.P.
Allahabad High Court · (2010) 07 AHC CK 0383
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts15 Jul 2010Allowed
Phool Chandra Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0381
High Courts15 Jul 2010Dismissed
Kripal Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0378
Constitution of India, 1950 — Article 311(2)
High Courts15 Jul 2010Allowed
Sukh Ram Pal Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0376
High Courts15 Jul 2010Allowed
Smt. Narinder Kaur Vs State of U.P. and Another
Allahabad High Court · (2010) 07 AHC CK 0364
High Courts15 Jul 2010Dismissed
Rajan Lal @ Raj Kumar Vs Additional District Judge, Court No. VI and Others
Allahabad High Court · (2010) 07 AHC CK 0361
Constitution of India, 1950 — Article 226
High Courts15 Jul 2010Allowed
The Commissioner Trade Tax Vs S/S Sharad Gupta
Allahabad High Court · (2010) 07 AHC CK 0351
Uttar Pradesh Trade Tax Act, 1948 — Section 3F
High Courts15 Jul 2010Allowed
Committee of Management, Janta Inter College and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0345
Uttar Pradesh Intermediate Education Act, 1921 — Section 16D(4)
High Courts15 Jul 2010Disposed Of
Muneer Ahmad Vs State of U.P.and another
Allahabad High Court · (2010) 07 AHC CK 0201
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 504, 506
High Courts15 Jul 2010Allowed
Dhirendra Kumar Rai Vs State of U.P.
Allahabad High Court · (2010) 07 AHC CK 0190
Constitution of India, 1950 — Article 14, 21, 226, 32
High Courts15 Jul 2010Allowed
Constable Devendra Bahadur Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0173
High Courts15 Jul 2010Allowed
Smt. Anita Yadav Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0168
High Courts15 Jul 2010
Munna Singh and Others Vs State of U.P.
Allahabad High Court · (2010) 07 AHC CK 0165
Arms Act, 1959 — Section 25
High Courts15 Jul 2010Allowed
Manbodh Bahadur Yadav Vs State of U.P.
Allahabad High Court · (2010) 07 AHC CK 0159
High Courts15 Jul 2010Dismissed
Veer Singh Vs State of U.P.
Allahabad High Court · (2010) 07 AHC CK 0151
Penal Code, 1860 (IPC) — Section 302, 307, 325, 504, 506
High Courts15 Jul 2010Dismissed
Thakur Prasad Vs Smt. Kusum Kumari and Another
Allahabad High Court · (2010) 07 AHC CK 0140
Criminal Procedure Code, 1973 (CrPC) — Section 125, 39, 401
High Courts15 Jul 2010Dismissed
Lochan Singh and Others Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2010) 07 AHC CK 0139
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts15 Jul 2010Dismissed
Mohd. Saleem Vs New Okhla Industrial Development Authority
Allahabad High Court · (2010) 07 AHC CK 0127
Transfer of Property Act, 1882 — Section 53