High Courts25 May 2010Disposed Of
Rajendra Pal Singh and others Vs Shashi Agrawal and others
Allahabad High Court · (2010) 05 AHC CK 0187
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 144 of 226
High Courts25 May 2010Disposed Of
Ram Nath Mishra Vs District Judge, Bahraich and others
Allahabad High Court · (2010) 05 AHC CK 0184
Constitution of India, 1950 — Article 226
High Courts25 May 2010Disposed Of
Amitabh Rai @ Babua Rai Vs State of U.P.
Allahabad High Court · (2010) 05 AHC CK 0167
High Courts25 May 2010Dismissed
Sharda Devi and Others Vs State of U.P. Through Its Secy. Medical & Health Service
Allahabad High Court · (2010) 05 AHC CK 0159
High Courts25 May 2010Dismissed
Ram Manohar and Others Vs Deputy Director, Consolidation, Faizabad and Others
Allahabad High Court · (2010) 05 AHC CK 0115
High Courts25 May 2010Allowed
Manna and Others Vs The State
Allahabad High Court · (2011) 1 ACR 48 : (2011) 1 AWC 26
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 201, 302, 380, 390, 394
High Courts25 May 2010
Guddi Singh and Others Vs Baboo and Others
Allahabad High Court · (2010) 4 AWC 3575
Motor Vehicles Act, 1988 — Section 163A, 170, 173
High Courts25 May 2010Dismissed
United India Insurance Co. Ltd. Vs Kritunjay Singh and Others
Allahabad High Court · (2010) 4 AWC 3579 : (2011) 6 RCR(Civil) 2617
Motor Vehicles Act, 1988 — Section 170, 173
High Courts25 May 2010Dismissed
Devendra Singh Vs State of U.P. and Others
Allahabad High Court · AIR 2010 All 149 : (2011) 1 RCR(Civil) 512 : (2011) 1 RCR(Criminal) 512
Stamp Act, 1899 — Section 33, 56, 9, 9(1)
High Courts25 May 2010Allowed
Smt. Kiran Lata and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 112 RD 68
Stamp Act, 1899 — Section 47A, 56
High Courts25 May 2010Dismissed
Mohd. Husain Beg @ Rajjan Vs Prescribed Authority Raebareli/Addl. Civil judge (J.D.) and Another
Allahabad High Court · (2011) 6 ADJ 390
Constitution of India, 1950 — Article 226
High Courts25 May 2010Dismissed
Smt. Ram Lali Mishra Vs State of U.P. and Others
Allahabad High Court · AIR 2010 All 154
Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 19, 6Uttar Pradesh Minor Minerals Concession Rules, 1963 — Rule 2(2), 71, 72, 78, 8
High Courts25 May 2010Dismissed
Ravi Kant and another Vs Chief Revenue Officer, Sultanpur and others
Allahabad High Court · (2011) 114 RD 439
Uttar Pradesh Bhoodan Yagna Act, 1952 — Section 15A
High Courts25 May 2010Dismissed
Alok Kumar Pandey Vs State of U.P. and Others
Allahabad High Court · (2010) 126 FLR 123
High Courts24 May 2010
Universal Glass Vs Presiding Officer, Labour Court-II, U.P. and Another
Allahabad High Court · (2010) 126 FLR 952
Industrial Disputes Act, 1947 — Section 10, 33
High Courts24 May 2010Dismissed
Janardan Prasad and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 5298
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117(6)
High Courts24 May 2010Dismissed
Sakal Dev Vs Uma Shankar and Another
Allahabad High Court · (2011) 4 AWC 3417
High Courts24 May 2010Dismissed
Virendra Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 05 AHC CK 0301
Constitution of India, 1950 — Article 15, 16, 25, 26, 27
High Courts24 May 2010Dismissed
Kanpur Development Authority Vs Shyama Swasthya Kendra
Allahabad High Court · (2010) 6 AWC 5724
Civil Procedure Code, 1908 (CPC) — Section 100Land Acquisition Act, 1894 — Section 17Limitation Act, 1963 — Section 5
High Courts24 May 2010Dismissed
Sachchida Nand Singh Vs A.D.J. and another
Allahabad High Court · (2010) 05 AHC CK 0244