High Courts19 May 2010Allowed
Raju and another Vs State of U.P.
Allahabad High Court · (2010) 05 AHC CK 0211
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 148 of 226
High Courts19 May 2010Allowed
Jawahir Vs State of U.P. and others
Allahabad High Court · (2010) 05 AHC CK 0183
High Courts19 May 2010Dismissed
Saira Bano And 5 Ors. Vs New India Assurance Co. Ltd. Thru Branch Manager & Anr.
Allahabad High Court · (2010) 05 AHC CK 0141
High Courts19 May 2010Dismissed
C.P.Kushank Yadav And Others Vs State of U.P.Through Secretary,Home Dept.Lucknow And Others
Allahabad High Court · (2010) 05 AHC CK 0140
High Courts19 May 2010Allowed
Raghuraj Singh and others Vs State of U.P. and others
Allahabad High Court · (2010) 05 AHC CK 0132
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Land Acquisition Act, 1894 — Section 23, 54
High Courts19 May 2010
Akshaya Katiyar Vs Bar Council of Uttar Pradesh and Others
Allahabad High Court · (2010) 05 AHC CK 0088
High Courts19 May 2010Allowed
Raghuraj Singh and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 05 AHC CK 0087
Land Acquisition Act, 1894 — Section 11, 17, 18, 23, 4Land Acquisition Act, 1894 — Section 11, 17, 18, 23, 4Land Acquisition Act, 1894 — Section 11, 17, 18, 23, 4
High Courts19 May 2010Allowed
Committee of Management and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 5183
Uttar Pradesh Intermediate Education Act, 1921 — Regulation 106
High Courts19 May 2010Dismissed
Sunder Lal (D) through L.Rs. Vs Additional Commissioner, Administration and Others
Allahabad High Court · (2010) 5 AWC 5296
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 5, 5(2), 5(6)
High Courts19 May 2010Dismissed
Nagar Palika Parishad Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 5195
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 226
High Courts19 May 2010Allowed
Surendra Kumar Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 126 FLR 69
High Courts19 May 2010
Ghan Shyam Vs State of U.P.
Allahabad High Court · (2010) 05 AHC CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 364, 385, 386, 482Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts19 May 2010Allowed
Rakesh Yadav C.P. No. 1065 Vs State of U.P. and others
Allahabad High Court · (2010) 127 FLR 957
Constitution of India, 1950 — Article 14, 21, 311(2)
High Courts18 May 2010Dismissed
Anand Kumar Pandey and Another Vs Sri Ram Charan Gautam and Others
Allahabad High Court · (2010) 126 FLR 809
Industrial Disputes Act, 1947 — Section 25P
High Courts18 May 2010Allowed
Sunti Bunti Automobiles (P.) Ltd. Vs State of U.P. and Others
Allahabad High Court · (2011) 3 AWC 3093
Stamp Act, 1899 — Section 47AUttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 143, 56
High Courts18 May 2010Allowed
Rais Ahmad Vs Dios and Others
Allahabad High Court · (2010) 05 AHC CK 0326
Constitution of India, 1950 — Article 21
High Courts18 May 2010Dismissed
National Insurance Co. Ltd. Vs Sita Singh and Others
Allahabad High Court · (2010) 4 AWC 3562
Central Motor Vehicles Rules, 1989 — Rule 14, 15, 16, 16(1), 6Constitution of India, 1950 — Article 227Motor Vehicles Act, 1939 — Section 96(2)
High Courts18 May 2010Dismissed
Nand Ram Vs State of U.P.
Allahabad High Court · (2010) 05 AHC CK 0164
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 302
High Courts18 May 2010Dismissed
Alok Kumar Dixit and another Vs Hindustan Petroleum Corporation Ltd. and others
Allahabad High Court · (2010) 05 AHC CK 0147
High Courts18 May 2010Allowed
Om Prakash Bhardwaj Vs Maqsood Ali
Allahabad High Court · (2010) 05 AHC CK 0099
Civil Procedure Code, 1908 (CPC) — Section 35B