High Courts14 May 2010Dismissed
Saleem Pahalwan and others Vs State of U.P.
Allahabad High Court · (2010) 05 AHC CK 0165
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 151 of 226
High Courts14 May 2010Allowed
Vaishno Devi Prashikshan Mahavidyalaya Gondahi, Chergarh Pratapgarh Vs State of U.P. and Others
Allahabad High Court · (2010) 05 AHC CK 0156
National Council for Teacher Education Act, 1993 — Section 14, 17, 32National Council for Teachers Education (Recognition, Norms and Procedure) Regulations, 2005 — Regulation 7(11), 7(12)
High Courts14 May 2010Dismissed
Sahara India Commercial Corp. Ltd. and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 05 AHC CK 0107
Constitution of India, 1950 — Article 14, 19, 254, 300ALand Acquisition Act, 1894 — Section 11, 11A, 17, 31, 4Constitution of India, 1950 — Article 14, 19, 254, 300A
High Courts14 May 2010Dismissed
Indramani Pathak and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 5754
Lekhpals Service Rules, 1958 — Rule 5, 5(1), 5(3), 6, 6(3)Uttar Pradesh State Government Servants Confirmation Rules, 1991 — Rule 3, 4, 4(1)
High Courts14 May 2010Allowed
Shambhu Dutt Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 125 FLR 1094
High Courts14 May 2010Dismissed
U.P. State Industrial Development Corpn. Ltd. and Another Vs D.S. Mathur
Allahabad High Court · (2010) 4 AWC 3708
Arbitration and Conciliation Act, 1996 — Section 31(3), 34Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27
High Courts13 May 2010
Sukkhu Raidas and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 05 AHC CK 0397
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319Penal Code, 1860 (IPC) — Section 306, 498A
High Courts13 May 2010Allowed
Sudhir Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 6131
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116Penal Code, 1860 (IPC) — Section 323, 504, 506
High Courts13 May 2010Allowed
Ram Nagar Refrigeration and Ice (Cold Storage) (P.) Ltd. and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 5209
Constitution of India, 1950 — Article 226, 227Uttar Pradesh Regulation of Cold Storages Act, 1976 — Section 35
High Courts13 May 2010Dismissed
Jai Karan Chaurasia Vs State of U.P. and Others
Allahabad High Court · (2011) 40 VST 393
Uttar Pradesh Value Added Tax Act, 2008 — Section 48(7), 57
High Courts13 May 2010Allowed
Jai Ram Verma Vs State of U.P. and Others
Allahabad High Court · (2010) 05 AHC CK 0321
Constitution of India, 1950 — Article 14, 226
High Courts13 May 2010Allowed
Smt. Banshpati Devi Vs Board of Revenue and Others
Allahabad High Court · (2010) 05 AHC CK 0313
Civil Procedure Code, 1908 (CPC) — Section 100, 100(3)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209, 229B, 331(4), 341
High Courts13 May 2010Allowed
Commissioner of Income Tax-II Vs Sri Rakesh Suri
Allahabad High Court · (2011) 331 ITR 458
Central Excises and Salt Act, 1944 — Section 11ACCitizenship Act, 1955 — Section 9(1)Citizenship Rules, 2009 — Rule 30
High Courts13 May 2010Disposed Of
Rajbala & Another Vs State of U.P. & Others
Allahabad High Court · (2010) 05 AHC CK 0273
High Courts13 May 2010Dismissed
Ram Baran Vs State of U.P.
Allahabad High Court · (2010) 05 AHC CK 0243
Penal Code, 1860 (IPC) — Section 376
High Courts13 May 2010Dismissed
Mahesh Vs Narain and others
Allahabad High Court · (2010) 05 AHC CK 0233
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Article 59
High Courts13 May 2010Disposed Of
Zohra Begum Vs Judge, Small Causes Court, Meerut and others
Allahabad High Court · (2010) 05 AHC CK 0222
High Courts13 May 2010Allowed
Kishore Singh Vs State of U.P. and Another
Allahabad High Court · (2010) 05 AHC CK 0216
High Courts13 May 2010Allowed
Peer Khushal Shah and another Vs Central Bureau of Investigation, Spe, Dehradun
Allahabad High Court · (2010) 7 RCR(Criminal) 1352
Penal Code, 1860 (IPC) — Section 120B, 420
High Courts13 May 2010Dismissed
Raghubir Singh Vs Board of Revenue and Others
Allahabad High Court · (2010) 05 AHC CK 0195
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B