High Courts11 May 2010Allowed
Dr. Prabhat Kumar Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 05 AHC CK 0369
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 153 of 226
High Courts11 May 2010Dismissed
Santosh Kumar Barnwal Vs State of U.P.
Allahabad High Court · (2011) 1 ACR 622
Arms Act, 1959 — Section 25, 3, 4Central Excise Rules, 1944 — Rule 173QCriminal Procedure Code, 1973 (CrPC) — Section 110, 161, 313, 357(1), 421
High Courts11 May 2010Allowed
Smt. Sudesha Malik Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 5504
Constitution of India, 1950 — Article 226, 243CUttar Pradesh Kshetra Panchayat and Zila Panchayat Adhiniyam, 1961 — Section 29, 29(1)
High Courts11 May 2010Allowed
Prakash Mishra Vs University of Allahabad and Others
Allahabad High Court · (2010) 4 AWC 3648
High Courts11 May 2010Dismissed
Chairman, Nagar Panchayat, Suriyawan and Others Vs Aziz and Another
Allahabad High Court · (2010) 6 AWC 5501 : (2010) 126 FLR 784
High Courts11 May 2010Dismissed
Harvilas Tiwari & 11 Ors. ( P.I.L. ) Vs State of U.P. Thru Secy. Madhyamik & 11 Ors.
Allahabad High Court · (2010) 05 AHC CK 0274
High Courts11 May 2010Dismissed
Committee of Management Vs State of U.P. and others
Allahabad High Court · (2010) 05 AHC CK 0236
Waqf Act, 1995 — Section 1, 2, 3(i)
High Courts11 May 2010Dismissed
Shyama Devi Vs State of U.P. & Ors.
Allahabad High Court · (2010) 05 AHC CK 0218
Essential Commodities Act, 1955 — Section 3Uttar Pradesh Scheduled Commodities Distribution Order, 2004 — Clause 28(3)
High Courts11 May 2010Dismissed
Siya Ram Vs Nagar Palika Parishad, Tilhar & Anr.
Allahabad High Court · (2010) 05 AHC CK 0154
Specific Relief Act, 1963 — Section 6
High Courts11 May 2010Disposed Of
Kamal-Ud-Din Vs State of U.P. & Anr.
Allahabad High Court · (2010) 05 AHC CK 0153
Criminal Procedure Code, 1973 (CrPC) — Section 204, 397(2)
High Courts11 May 2010Dismissed
Ram Kumar Singh & Ors. Vs State of U.P.
Allahabad High Court · (2010) 05 AHC CK 0138
High Courts11 May 2010Dismissed
Siya Ram Vs Nagar Palika Parishad, Tilhar and another
Allahabad High Court · (2010) 05 AHC CK 0134
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 May 2010
Kuldeep Karvaria Vs State of U.P. and Others
Allahabad High Court · (2010) 05 AHC CK 0108
Penal Code, 1860 (IPC) — Section 149, 295, 302, 34Penal Code, 1860 (IPC) — Section 149, 295, 302, 34Penal Code, 1860 (IPC) — Section 149, 295, 302, 34
High Courts11 May 2010Dismissed
Executive Eigneer III Nirman Khand-III Vs Smt. Suman Singh and Others Adhishashi Abhiyanta Jal Nigam Vs Smt. Sudha Devi and Others
Allahabad High Court · (2010) 05 AHC CK 0085
Motor Vehicles Act, 1988 — Section 166, 173
High Courts11 May 2010Dismissed
J.K. Agarwal Vs Smt. Uma Devi and Others
Allahabad High Court · (2010) 4 AWC 3560
Motor Vehicles Act, 1988 — Section 173
High Courts11 May 2010
Dauji Prasad alias Dau Dayal Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ACR 922 : (2010) 7 RCR(Criminal) 1290
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 482Penal Code, 1860 (IPC) — Section 420, 468, 469, 471
High Courts11 May 2010Dismissed
Ranjit Singh and Others Vs District Basic Shiksha Adhikari and Others
Allahabad High Court · (2011) 1 AWC 646
Constitution of India, 1950 — Article 226Uttar Pradesh Junior High School (Payment of Salaries of Teachers and Other Employees) Rules, 1978 — Rule 16Uttar Pradesh Recognized Basic Schools (Junior High Schools) (Recruitment and Conditions of Service of Ministerial Staff and Group D Employees) Rules, 1984 — Rule 14
High Courts11 May 2010Dismissed
Commissioner Trade Tax Vs Shri Mahaveer Rolling Mills (P) Ltd.
Allahabad High Court · (2011) 36 VST 473
Uttar Pradesh Trade Tax Act, 1948 — Section 11(1), 4A, 4BB
High Courts11 May 2010
Malkhan Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 6094
High Courts10 May 2010Dismissed
Smt. Kalpna Mishra and Others Vs State of Uttar Pradesh and Others
Allahabad High Court · (2011) 3 AWC 3092