High Courts07 May 2010Dismissed
Ajay Katiyar Vs Smt. Chhama and Others
Allahabad High Court · (2010) 05 AHC CK 0296
Constitution of India, 1950 — Article 226Constitution of India, 1950 — Article 226Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 155 of 226
High Courts07 May 2010Dismissed
Manjula And Another Vs State of U.P. And Another
Allahabad High Court · (2010) 05 AHC CK 0275
High Courts07 May 2010Disposed Of
Maharaj Kumar Mohd.Amir Ali Khan Vs Special Judge Ayodhya Prakaran Lucknow and another
Allahabad High Court · (2010) 05 AHC CK 0240
High Courts07 May 2010Dismissed
Satya Prakash Sharma and Others Vs District Judge, Bulandshahr and Others
Allahabad High Court · (2010) 05 AHC CK 0192
High Courts07 May 2010Allowed
Arif Vs State of U.P
Allahabad High Court · (2010) 05 AHC CK 0177
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 304(2)
High Courts07 May 2010Dismissed
Raju Basor Vs State of U.P.
Allahabad High Court · (2010) 05 AHC CK 0145
Penal Code, 1860 (IPC) — Section 302, 34, 376
High Courts07 May 2010Dismissed
Sahyog Varisth Nagrik Sanstha Vs Union of India and Others
Allahabad High Court · (2010) 05 AHC CK 0125
Constitution of India, 1950 — Article 32
High Courts07 May 2010Dismissed
Ajay Kumar Dwivedi Vs Deputy Director Consolidation Hardoi
Allahabad High Court · (2010) 05 AHC CK 0110
Constitution of India, 1950 — Article 226
High Courts07 May 2010Allowed
The Commissioner of Income Tax-I Vs Rohtas Projects Ltd.
Allahabad High Court · (2010) 05 AHC CK 0084
Income Tax Act, 1961 — Section 142A
High Courts07 May 2010
Praveen Kumar Vs State of U.P. and Others
Allahabad High Court · (2010) 05 AHC CK 0046
High Courts07 May 2010
Gauri Shanker and Others Vs IIIrd Addl. District Judge, Ballia (Deleted) and Another
Allahabad High Court · (2011) 3 AWC 2796 : (2011) 112 RD 342
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4(1), Order 3 Rule 4(2)
High Courts07 May 2010Allowed
Sesh Mani and Another Vs D.D.C. and Others
Allahabad High Court · (2010) 4 AWC 3653
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 48, 9A(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts07 May 2010Allowed
Udit Vs D.D.C. and Others
Allahabad High Court · (2010) 4 AWC 3730
Limitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts06 May 2010Dismissed
New India Assurance Co. Ltd. Vs Soran Singh and Others
Allahabad High Court · (2010) 5 AWC 4589
Motor Vehicles Act, 1988 — Section 170
High Courts06 May 2010Dismissed
Sundar Pal Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 2 UPLBEC 1040
High Courts06 May 2010Dismissed
Union of India (UOI) and Another Vs Smt. Chandrakali Chaturvedi and Others
Allahabad High Court · (2012) ACJ 233 : (2010) 4 AWC 3554 : (2011) 128 FLR 141 : (2010) 4 LLJ 474
Motor Vehicles Act, 1988 — Section 173, 26, 28, 53, 61
High Courts06 May 2010Dismissed
Satish Kumar Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 5832
Constitution of India, 1950 — Article 226
High Courts06 May 2010Allowed
Krishna Kumar Mishra and Another Vs State of U.P. and Another
Allahabad High Court · (2010) 6 AWC 5768
Constitution of India, 1950 — Article 226
High Courts06 May 2010Disposed Of
Sant Pratap Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 05 AHC CK 0292
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 11, 12, 16, 5Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts06 May 2010Disposed Of
New India Assurance Company Ltd. Dy.Manager Legal Cell. Vs A.D.J. Court No.3, Sultanpur And 5 Others
Allahabad High Court · (2010) 05 AHC CK 0122