COURT ARCHIVE

Allahabad High Court judgments, 2010

4,510 judgments · page 164 of 226

High Courts26 Apr 2010Dismissed

Girish Bharti Vs State of Uttar Pradesh and Another

Allahabad High Court · AIR 2011 All 262 : (2010) 4 BC 265 : (2010) CriLJ 3621 : (2011) 2 Crimes 218 : (2011) 6 RCR(Criminal) 972

Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts26 Apr 2010

Taj Mohammad and Another Vs State of U.P.

Allahabad High Court · (2011) 6 RCR(Criminal) 1456

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304, 325, 34Probation of Offenders Act, 1958 — Section 4

High Courts26 Apr 2010

Dhananjay Singh Vs State of U.P. and Another

Allahabad High Court · (2011) 1 Crimes 101 : (2011) 6 RCR(Criminal) 587

Arms Act, 1959 — Section 25, 3Criminal Law (Amendment) Act, 1932 — Section 7Criminal Procedure Code, 1973 (CrPC) — Section 110, 82, 83

High Courts23 Apr 2010Allowed

Santosh Kumar Singh Vs State of U.P. and Others

Allahabad High Court · (2010) 4 AWC 3916 : (2010) 2 Crimes 789 : (2010) 125 FLR 1096

High Courts23 Apr 2010Disposed Of

Pawan Kumar Lawaniya Vs State of U.P. and Others

Allahabad High Court · (2010) 4 AWC 3868

Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 101

High Courts23 Apr 2010Dismissed

Kanti Prasad Vs State of U.P. and Others

Allahabad High Court · (2010) 4 AWC 3843 : (2010) 126 FLR 697

High Courts23 Apr 2010Disposed Of

Vikas Mohan Saxena Vs Member Board of Revenue, U.P.At Allahabad

Allahabad High Court · (2010) 04 AHC CK 0240

High Courts23 Apr 2010Disposed Of

New India Sugar Mills Vs State of U.P. and Others

Allahabad High Court · (2010) 04 AHC CK 0200

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115

High Courts23 Apr 2010Dismissed

Anand Kumar Vs State of U.P. and Another

Allahabad High Court · (2010) 04 AHC CK 0153

High Courts23 Apr 2010

Hon''ble High Court of Judicature and Another Vs Diwakar Singh

Allahabad High Court · (2010) 04 AHC CK 0109

High Courts23 Apr 2010

Devendra Kumar Kesharwani Vs State Bank of India and Others

Allahabad High Court · (2010) 04 AHC CK 0107

High Courts23 Apr 2010Dismissed

U.P. State Road Transport Corporation and Others Vs Mohd. Rais Khan

Allahabad High Court · (2010) 3 AWC 3051 : (2010) 126 FLR 1 : (2010) 4 LLJ 279

High Courts23 Apr 2010Allowed

Rafiq Ahmad Vs Union of India (UOI) and Others

Allahabad High Court · (2010) 4 AWC 4345

High Courts23 Apr 2010Dismissed

Lalit Kumar Tyagi Vs State of U.P. and others

Allahabad High Court · (2010) 127 FLR 33

High Courts22 Apr 2010Allowed

Sumant Lal Tiwari Vs State of U.P. and Others

Allahabad High Court · (2010) 4 AWC 4232

Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 47A(3), 56(1A)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 143

High Courts22 Apr 2010

Smt. Umme Robab Vs Smt. Shahnaz Fatima and Others

Allahabad High Court · (2010) 126 FLR 698

High Courts22 Apr 2010Dismissed

Abhishek Kumar Singh and Another Vs Union of India (UOI) and Others

Allahabad High Court · (2010) 4 AWC 3863

Constitution of India, 1950 — Article 226Railway Protection Force Rules, 1987 — Rule 153(4)

High Courts22 Apr 2010Allowed

Dr. Madhu Rana Vs State of U.P. and Others

Allahabad High Court · (2010) 4 AWC 3923

High Courts22 Apr 2010Dismissed

Baboo Khan Vs State of U.P. and Others

Allahabad High Court · (2010) 5 AWC 4396

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 10(1), 11, 11(A), 12, 12(2)Urban Land (Ceiling and Regulation) Act, 1976 — Section 33(1)

High Courts22 Apr 2010Allowed

Imran Arfeen Vs State of U.P.

Allahabad High Court · (2011) 1 ACR 471

Criminal Procedure Code, 1973 (CrPC) — Section 161, 319Penal Code, 1860 (IPC) — Section 302, 304, 34, 384, 411