COURT ARCHIVE

Allahabad High Court judgments, 2010

4,510 judgments · page 167 of 226

High Courts20 Apr 2010Dismissed

Pradeep Kumar Katiyar Vs State of Uttar Pradesh and Another

Allahabad High Court · (2011) 6 RCR(Criminal) 2498

Antiquities and Art Treasures Act, 1972 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 162, 482Penal Code, 1860 (IPC) — Section 120A, 120B, 406, 408, 409

Read judgment

High Courts20 Apr 2010Dismissed

Baleshwar Prasad Mishra Vs Uttar Pradesh State Roadways Transport Corporation and Others

Allahabad High Court · (2010) 04 AHC CK 0138

Read judgment

High Courts20 Apr 2010Allowed

Vinod Kumar Awasthi Vs State of U.P. and Others

Allahabad High Court · (2010) 04 AHC CK 0130

Constitution of India, 1950 — Article 14

Read judgment

High Courts20 Apr 2010Allowed

Amar Singh Vs State of U.P.

Allahabad High Court · (2010) 04 AHC CK 0128

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32, 60Penal Code, 1860 (IPC) — Section 176, 302, 307, 34

Read judgment

High Courts20 Apr 2010Allowed

The Scientific Instrument Co. Ltd. Vs The Arbitrator/Managing Director, U.P. State Sugar Corporation Ltd. and Another

Allahabad High Court · (2010) 04 AHC CK 0118

Arbitration Act, 1940 — Section 20, 23, 33, 8

Read judgment

High Courts20 Apr 2010Dismissed

Ram Lagan Vs The Uttar Pradesh State Roadways Transport Corporation and Others

Allahabad High Court · (2010) 04 AHC CK 0098

Read judgment

High Courts20 Apr 2010Dismissed

Jai Singh and Another Vs State of U.P. and Others

Allahabad High Court · (2010) 4 AWC 3984

Read judgment

High Courts20 Apr 2010Dismissed

Keshav Prasad Jaiswal (D) by L.Rs. and Others Vs Sita Ram and Others

Allahabad High Court · (2010) 5 AWC 4427

Transfer of Property Act, 1882 — Section 109Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 3, 7C

Read judgment

High Courts20 Apr 2010Allowed

Anand Babu Agarwal Vs ITO and Others

Allahabad High Court · (2010) 04 AHC CK 0063

Income Tax Act, 1961 — Section 144A, 264

Read judgment

High Courts20 Apr 2010Allowed

Anand Babu Agarwal Vs Income Tax Officer and Others

Allahabad High Court · (2011) 236 CTR 598

Income Tax Act, 1961 — Section 144A, 264

Read judgment

High Courts20 Apr 2010

Kumari Himani Saxena Vs State of U.P. and Another

Allahabad High Court · (2011) 2 ADJ 120 : (2011) 3 AWC 2818

Constitution of India, 1950 — Article 226Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 5, 5(1)

Read judgment

High Courts20 Apr 2010Dismissed

Narain Engineering Works Vs Industrial Tribunal

Allahabad High Court · (2011) 3 ADJ 716

Constitution of India, 1950 — Article 38, 39, 41Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K

Read judgment

High Courts20 Apr 2010

Mohan Das Nikhra and Another Vs Smt. Ram Kali Dixit

Allahabad High Court · (2010) 4 AWC 4304

Constitution of India, 1950 — Article 226Provincial Small Cause Courts Act, 1887 — Section 2(2), 25, 30

Read judgment

High Courts20 Apr 2010Dismissed

Suman Jaiswal Vs State of U.P. and Others

Allahabad High Court · (2010) 5 AWC 4864

Constitution of India, 1950 — Article 14

Read judgment

High Courts20 Apr 2010Dismissed

Smt. Sunita Jaiswal Vs State of U.P. and Others

Allahabad High Court · (2010) 5 AWC 4865

Read judgment

High Courts20 Apr 2010Allowed

Veeresh Kumar Vs U.P.S.R.T.C. and Others

Allahabad High Court · (2011) 3 AWC 2802

Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 17Uttar Pradesh State Road Transport Corporation Employees (Other than Officers) Service Regulations, 1981 — Regulation 62(4), 64, 69

Read judgment

High Courts20 Apr 2010Dismissed