COURT ARCHIVE

Allahabad High Court judgments, 2010

4,510 judgments · page 169 of 226

High Courts16 Apr 2010Dismissed

Ram Pratap Pandey and Others Vs State of U.P. and Another

Allahabad High Court · (2010) CriLJ 3615

Criminal Procedure Code, 1973 (CrPC) — Section 195, 227, 228, 239Penal Code, 1860 (IPC) — Section 420, 467, 468, 471Uttar Pradesh Land Revenue Act, 1901 — Section 34

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High Courts16 Apr 2010Dismissed

Shanker Lal Patel and Ram Bhajan Vs State of U.P. and Others

Allahabad High Court · (2010) 04 AHC CK 0247

Constitution of India, 1950 — Article 141, 142, 226Essential Commodities Act, 1955 — Section 3

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High Courts16 Apr 2010Dismissed

R.N. Agarwal Vs Laxmi Sugar Mills Co. Pvt. Ltd.

Allahabad High Court · (2010) 5 AWC 5035

Arbitration Act, 1940 — Section 13, 14, 15, 16, 2Constitution of India, 1950 — Article 226, 32Income Tax Act, 1961 — Section 230A

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High Courts16 Apr 2010Allowed

Ram Deo and others Vs Deputy Director of Consolidation, Faizabad and others

Allahabad High Court · (2010) 04 AHC CK 0224

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48

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High Courts16 Apr 2010Dismissed

Smt. Ram Rati and Another Vs Union of India (UOI) and Others

Allahabad High Court · (2010) 5 AWC 4401 : (2010) 2 UPLBEC 1361

Constitution of India, 1950 — Article 14, 16

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High Courts16 Apr 2010Disposed Of

Ram Kishore Vs Jamil Ahmad

Allahabad High Court · (2010) 04 AHC CK 0220

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High Courts16 Apr 2010Dismissed

Gyan Kaur and others Vs Addl.District Judge Court No.5, Sitapur and others

Allahabad High Court · (2010) 04 AHC CK 0214

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High Courts16 Apr 2010Disposed Of

Birendra Kumar and Others Vs State of U.P. and Others

Allahabad High Court · (2010) 04 AHC CK 0196

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High Courts16 Apr 2010Disposed Of

Naveen Srivastava Vs State of U.P. and another

Allahabad High Court · (2010) 04 AHC CK 0169

Criminal Procedure Code, 1973 (CrPC) — Section 397

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High Courts16 Apr 2010Disposed Of

Hon''ble High Court of Judicature at Allahabad and Another Vs Diwakar Singh Hon''ble High Court of Judicature at Allahabad Vs Radhey Shyam Tiwari

Allahabad High Court · (2010) 04 AHC CK 0156

Constitution of India, 1950 — Article 14, 16, 214, 216, 223Government of India Act, 1935 — Section 241, 242

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High Courts16 Apr 2010

Manjeet Singh and Bakhsheesh Singh Vs State of U.P. and Others

Allahabad High Court · (2010) 04 AHC CK 0106

Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

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High Courts16 Apr 2010Allowed

Governing Body, Christ Church College Vs Vice Chancellor and Others

Allahabad High Court · (2010) 04 AHC CK 0100

Constitution of India, 1950 — Article 226, 30Evidence Act, 1872 — Section 78

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High Courts16 Apr 2010Allowed

Aditya Kumar Sharma Vs District Agriculture Officer and Others

Allahabad High Court · (2010) 4 AWC 3859 : (2010) 2 UPLBEC 1218

Constitution of India, 1950 — Article 311, 311(2)Uttar Pradesh Temporary Government Servants (Termination of Service) Rules, 1975 — Rule 75

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High Courts16 Apr 2010Dismissed

Bhanwar Singh and Another Vs Manoj Rana and Another

Allahabad High Court · (2010) 4 AWC 4012

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High Courts16 Apr 2010

Abdul Wahid and Another Vs State of U.P. and Another

Allahabad High Court · (2010) 2 ACR 1896

Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(9), 482Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 406Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)

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High Courts16 Apr 2010Dismissed

State of U.P. and Others Vs Raj Kumar and Another

Allahabad High Court · (2010) 04 AHC CK 0047

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High Courts16 Apr 2010Allowed

Smt. Kalpana Ojha Vs Ram Lala Ojha

Allahabad High Court · (2011) 1 ACR 468

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4)Hindu Marriage Act, 1955 — Section 9

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High Courts15 Apr 2010Dismissed

Lal Chandra Vs District Deputy Director of Consolidation/Addl. Collector (Civil Supply) and Others

Allahabad High Court · (2011) 4 AWC 4343 : (2011) 113 RD 719

Limitation Act, 1963 — Section 14, 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 53BUttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B

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High Courts15 Apr 2010

Md. Asgarh Azami and Others Vs Aligar Muslim University, Aligarh and Another

Allahabad High Court · (2010) 04 AHC CK 0352

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High Courts15 Apr 2010Allowed

Dr. Ravi Prakash Dwivedi Vs State of U.P. and Others

Allahabad High Court · (2010) 4 AWC 3986 : (2010) 126 FLR 1015 : (2010) 2 UPLBEC 1663

Veterinary Council Act, 1984 — Section 23, 24, 32, 44, 47

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