High Courts31 Mar 2010Allowed
Chikhur and Others Vs Board of Revenue and Others
Allahabad High Court · (2010) 03 AHC CK 0302
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 177 of 226
High Courts31 Mar 2010Dismissed
Commissioner of Income Tax Vs Kiran Garg, Mrs. (Dr.)
Allahabad High Court · (2010) 03 AHC CK 0301
Income Tax Act, 1961 — Section 142(1), 143(1), 148, 260A, 54
High Courts31 Mar 2010Dismissed
Arun Kumar Tiwari Vs State of U.P. and Others
Allahabad High Court · (2011) 3 AWC 3077
High Courts31 Mar 2010Dismissed
Sanjay Kumar Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 4711
Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 16
High Courts31 Mar 2010Dismissed
Vishambhar Singh and another Vs Durbeen Singh
Allahabad High Court · (2010) 03 AHC CK 0196
High Courts31 Mar 2010Dismissed
Kokab Abbas Vs Shia Central Board of Waqf and Others
Allahabad High Court · (2010) 03 AHC CK 0128
Waqf Act, 1995 — Section 64, 67
High Courts31 Mar 2010Disposed Of
Daya Shanker Mishra Vs District Inspector of Schools and Others
Allahabad High Court · (2010) 03 AHC CK 0117
Uttar Pradesh Intermediate Education Act, 1921 — Chapter 2, 9Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18, 32
High Courts31 Mar 2010
Rais Ahmad Vs U.P. Power Corporation Ltd. and Others
Allahabad High Court · AIR 2010 All 115
Electricity Act, 2003 — Section 127, 39, 44
High Courts31 Mar 2010
Jai Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 4658
Constitution of India, 1950 — Article 14, 298
High Courts31 Mar 2010Dismissed
Captain Virendra Singh Dalai Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 4704
High Courts31 Mar 2010Dismissed
Chandra Construction Co. Vs State of U.P. and Others
Allahabad High Court · (2010) 4 AWC 4020
Constitution of India, 1950 — Article 14
High Courts31 Mar 2010Allowed
State of U.P. and another Vs Presiding Officer, Labour Court, Kanpur and another
Allahabad High Court · (2010) 125 FLR 652
High Courts31 Mar 2010Allowed
Vijay Kumar Upadhyay Vs Regional Director of Education II, Agra Region, Agra and Others
Allahabad High Court · (2010) 126 FLR 454
Constitution of India, 1950 — Article 309
High Courts31 Mar 2010
Nandan and Others Vs State of U.P.
Allahabad High Court · (2010) 03 AHC CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 294, 313Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts30 Mar 2010
Rekha Vs Special judge (E.G. ACT) And Others
Allahabad High Court · (2010) 03 AHC CK 0292
Uttar Pradesh Municipalities Act, 1916 — Section 19, 2(9), 7, 9(5)
High Courts30 Mar 2010Disposed Of
Santosh Kumar Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 4679
Constitution of India, 1950 — Article 309
High Courts30 Mar 2010Allowed
Gopal Das Khandelwal Vs Union of India (UOI)
Allahabad High Court · (2010) 235 CTR 253 : (2012) 340 ITR 235 : (2010) 192 TAXMAN 54
Contract Act, 1872 — Section 126Income Tax Act, 1961 — Section 132, 158BC, 222, 226(3), 281B
High Courts30 Mar 2010Dismissed
Dwarikesh Sugar Industries Ltd. Vs Presiding Officer, Labour Court and Another
Allahabad High Court · (2010) 3 AWC 2956 : (2010) 125 FLR 523 : (2010) 2 UPLBEC 1376
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Constitution of India, 1950 — Article 136, 226, 236Industrial Disputes Act, 1947 — Section 10, 33
High Courts30 Mar 2010Allowed
Ammonia Supply Company Vs Additional Commissioner, Grade I, Trade Tax, Varanasi Zone and Another
Allahabad High Court · (2010) 30 VST 587
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 26Constitution of India, 1950 — Article 226
High Courts30 Mar 2010Disposed Of
Vijai Kumar Mishra and another Vs State of U.P.Through D.M.Allahabad and others
Allahabad High Court · (2010) 03 AHC CK 0189