High Courts16 Mar 2010Dismissed
Sanjeev Kumar alias Babloo Vs State of U.P.
Allahabad High Court · (2010) 7 RCR(Criminal) 1716
Criminal Procedure Code, 1973 (CrPC) — Section 389
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 186 of 226
High Courts16 Mar 2010Dismissed
Shamshad Vs State of U.P.
Allahabad High Court · (2010) 03 AHC CK 0173
Penal Code, 1860 (IPC) — Section 302
High Courts16 Mar 2010Dismissed
Kuldeep S/o Hukum Singh Vs State of U.P.
Allahabad High Court · (2010) 03 AHC CK 0172
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts16 Mar 2010Dismissed
Sandeep @ Bhola Vs State of U.P.
Allahabad High Court · (2010) 03 AHC CK 0171
Penal Code, 1860 (IPC) — Section 302, 307
High Courts16 Mar 2010Allowed
Vimlesh Vs State of U.P. and Another
Allahabad High Court · (2010) 03 AHC CK 0159
Criminal Procedure Code, 1973 (CrPC) — Section 190(1)(b), 200, 202, 482Penal Code, 1860 (IPC) — Section 436
High Courts16 Mar 2010Allowed
Kailash Nath Agarwal Vs City Magistrate/Rent Control and Eviction Officer and others
Allahabad High Court · (2010) 03 AHC CK 0155
High Courts16 Mar 2010Dismissed
Ayodhya Prasad Gupta Vs Pratap Chandra Mehra and others
Allahabad High Court · (2010) 03 AHC CK 0154
High Courts16 Mar 2010Disposed Of
Ram Jeevan Yadav Vs District Judge, Unnao and others
Allahabad High Court · (2010) 03 AHC CK 0153
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts16 Mar 2010Dismissed
Laxmi Narain Sahu Vs Judge, S.C.C., Jhansi and others
Allahabad High Court · (2010) 03 AHC CK 0151
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2(C)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts16 Mar 2010Dismissed
Ram Nath Sharma Vs Phool Chandra
Allahabad High Court · (2010) 03 AHC CK 0150
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts16 Mar 2010Allowed
Vidya Prasad Rao Vs The State of U.P. and Others
Allahabad High Court · (2010) 03 AHC CK 0096
High Courts16 Mar 2010Dismissed
Assistant Collector of Customs and Excise Vs Gopal Saran
Allahabad High Court · (2010) 254 ELT 388
Criminal Procedure Code, 1973 (CrPC) — Section 378Customs Act, 1962 — Section 135B
High Courts16 Mar 2010Allowed
Smt. Tulsa Devi and Others Vs Babu Ram and Others
Allahabad High Court · (2010) 03 AHC CK 0075
Motor Vehicles Act, 1988 — Section 173
High Courts16 Mar 2010Allowed
Kanhaiya Lal and Another Vs State of U.P. and Another
Allahabad High Court · (2010) 3 BC 658 : (2010) 4 CivCC 98 : (2010) CriLJ 2769 : (2011) 2 Crimes 287 : (2012) 1 RCR(Civil) 122 : (2012) 1 RCR(Civil) 122 : (2011) 4 RCR(Criminal) 854 : (2011) 4 RCR(Criminal) 854
Criminal Procedure Code, 1973 (CrPC) — Section 200Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts16 Mar 2010Allowed
Smt. Sarita Jindal Vs Chief Commissioner of Income Tax
Allahabad High Court · (2011) 12 TAXMAN 75
Income Tax Act, 1961 — Section 142(2A), 142(3), 271, 271(1)(c), 273A
High Courts16 Mar 2010Allowed
Hari Om Jindal Vs Chief Commissioner of Income Tax
Allahabad High Court · (2010) 03 AHC CK 0022
Income Tax Act, 1961 — Section 271(1), 273A, 273A(2)Uttar Pradesh Trade Tax Act, 1948 — Section 142(2A), 21(2)
High Courts16 Mar 2010Dismissed
Committee of Management Asha Degree College, Dhirjijot Sikhadi, Ghazipur and Another Vs Vice Chancellor Veer Bahadur Singh Purvanchal University, Jaunpur and Others
Allahabad High Court · (2010) 03 AHC CK 0006
Uttar Pradesh State Universities Act, 1973 — Section 37(10)(2)
High Courts15 Mar 2010Dismissed
Udai Bhan Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 4 AWC 4071 : (2010) 126 FLR 122 : (2010) 2 UPLBEC 1027
High Courts15 Mar 2010
Committee of Management and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 4 AWC 4014
Uttar Pradesh Intermediate Education Act, 1921 — Section 16G(6), 16G(7)Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18
High Courts15 Mar 2010Allowed
Pati Ram and Another Vs State of U.P.
Allahabad High Court · (2010) CriLJ 2767 : (2011) 6 RCR(Criminal) 336
Criminal Procedure Code, 1973 (CrPC) — Section 386Penal Code, 1860 (IPC) — Section 304, 34