High Courts26 Feb 2010Disposed Of
Ramadhin and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 02 AHC CK 0146
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 193 of 226
High Courts26 Feb 2010Disposed Of
Ram Kishun and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 02 AHC CK 0145
High Courts26 Feb 2010Dismissed
National Insurance Co. Ltd Vs Smt. Kanti Devi and Others
Allahabad High Court · (2010) 02 AHC CK 0143
Motor Vehicles Act, 1988 — Section 147, 149, 163A, 165, 166
High Courts26 Feb 2010Dismissed
Rauzagaon Chini Mill and K.M. Sugar Mills Ltd. Vs State of U.P. and Others
Allahabad High Court · (2011) 2 AWC 1864
Civil Procedure Code, 1908 (CPC) — Section 100A, 115
High Courts26 Feb 2010Allowed
Kunwar Jeet Singh, Constable 950 Shri Shankar Lal and Gyan Singh Vs The State of U.P. and Others
Allahabad High Court · (2010) 02 AHC CK 0137
Constitution of India, 1950 — Article 19, 311, 356
High Courts26 Feb 2010Disposed Of
Radhey Shyam Tiwari Vs R.G. High Court of Judicature At Alld. and Others
Allahabad High Court · (2010) 3 AWC 2929 : (2010) 125 FLR 642
Constitution of India, 1950 — Article 14, 16, 229
High Courts26 Feb 2010
Ramadheen Vs Anil Kumar Srivastava and Others
Allahabad High Court · (2010) 02 AHC CK 0128
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 13(2), 16(1)(b)
High Courts26 Feb 2010
Ram Ashrey Vs The State of U.P. and Others
Allahabad High Court · (2010) 02 AHC CK 0122
Constitution of India, 1950 — Article 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 156, 482
High Courts26 Feb 2010
State of U.P. Vs Mayaram & others
Allahabad High Court · (2010) 02 AHC CK 0099
High Courts26 Feb 2010
Neel Mani Singh @ Neelam Singh Vs State of U.P. and Another
Allahabad High Court · (2010) 02 AHC CK 0098
High Courts26 Feb 2010
Sintu Khan @ Tauqeek Khan Vs State of U.P.
Allahabad High Court · (2010) 02 AHC CK 0097
High Courts26 Feb 2010
State of U.P. and Others Vs Beche Lal Verma and Another
Allahabad High Court · (2010) 02 AHC CK 0057
High Courts26 Feb 2010Dismissed
State of U.P. and Others Vs Manoj Kumar Singh and Another
Allahabad High Court · (2011) 2 AWC 1842
High Courts26 Feb 2010
Suresh Giri and Others Vs Board of Revenue and Others
Allahabad High Court · (2010) 3 AWC 2834 : (2010) 109 RD 566
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 195, 197, 198, 198(1), 198(4)Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 338
High Courts26 Feb 2010Allowed
Surendra Yadav Vs State of U.P. and Others
Allahabad High Court · (2011) 10 ADJ 306
Penal Code, 1860 (IPC) — Section 323, 325, 504Police Regulations — Regulation 541(2)
High Courts25 Feb 2010
Shekhar Garg Vs State of U.P. and Others
Allahabad High Court · (2010) 02 AHC CK 0357
High Courts25 Feb 2010Dismissed
M/s. Ajanta Glass Works, Sasni and another Vs State of U.P. and others
Allahabad High Court · (2010) 125 FLR 413
Constitution of India, 1950 — Article 136, 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K
High Courts25 Feb 2010Dismissed
Kanpur Development Authority and Another Vs Khuman and Another
Allahabad High Court · (2010) 5 AWC 4692 : (2010) 2 UPLBEC 1401
Civil Procedure Code, 1908 (CPC) — Section 100Land Acquisition Act, 1894 — Section 4
High Courts25 Feb 2010Allowed
Ganga Prasad and Another Vs Vinod Kumar Kedia
Allahabad High Court · (2010) 02 AHC CK 0301
High Courts25 Feb 2010Disposed Of
Devi Saran Mishra Vs The Union of India (UOI) and Others
Allahabad High Court · (2010) 02 AHC CK 0290
Constitution (42nd Amendment) Act, 1976 — Section 46Indian Companies Act, 1956 — Section 256Wealth Tax Act, 1957 — Section 27