COURT ARCHIVE

Allahabad High Court judgments, 2008

3,146 judgments · page 100 of 158

High Courts05 May 2008Dismissed

Jai Prakash Yadav, Vinod Kumar Yadav, Smt. Amrita Devi and Ram Naresh Yadav Vs State of U.P.

Allahabad High Court · (2008) 05 AHC CK 0066

Criminal Procedure Code, 1973 (CrPC) — Section 161, 321, 417, 435, 436Penal Code, 1860 (IPC) — Section 304B, 498A

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High Courts05 May 2008

Ram Dev and Nepal Vs The State of U.P. and Others

Allahabad High Court · (2008) 4 AWC 3705 : (2008) 105 RD 307

Constitution of India, 1950 — Article 129, 215Contempt of Courts Act, 1971 — Section 15, 20Industrial Disputes Act, 1947 — Section 17

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High Courts05 May 2008Allowed

Smt. Savita Devi Vs State of U.P. and Others

Allahabad High Court · (2008) 5 AWC 5239

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High Courts05 May 2008

Sunil Vs State of U.P. and Another

Allahabad High Court · (2008) 3 ACR 2358

Criminal Procedure Code, 1973 (CrPC) — Section 407

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High Courts05 May 2008Allowed

Surendra Kumar Srivastava and Others Vs State of U.P. and Others

Allahabad High Court · (2008) 117 FLR 1063 : (2008) 2 UPLBEC 80

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High Courts05 May 2008Partly Allowed

Smt. Kamlesh Devi and Another Vs Union of India (UOI) and Others

Allahabad High Court · (2008) 117 FLR 1061

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High Courts05 May 2008

Ashraf Ali Vs State of U.P. and Others

Allahabad High Court · (2008) 117 FLR 927

Uttar Pradesh Intermediate Education Act, 1921 — Section 16E(10)

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High Courts02 May 2008

Chandra Shekhar Vs State of U.P. and Another

Allahabad High Court · (2008) 2 ACR 2033

Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 302, 504, 506

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High Courts02 May 2008Dismissed

Rai Bharat Das and Brothers Vs State of U.P. and Others

Allahabad High Court · (2008) 5 AWC 5303

Constitution of India, 1950 — Article 226Mines Act, 1952 — Section 85BPartnership Act, 1932 — Section 42, 69

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High Courts02 May 2008Dismissed

Smt. Sursatiya Vs State of U.P. and Others

Allahabad High Court · (2008) 3 AWC 2737 : (2008) 105 RD 152

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High Courts02 May 2008Dismissed

Om Prakash Upadhyay Vs State of U.P. and Others

Allahabad High Court · (2008) 3 AWC 2665

Uttar Pradesh Panchayat Raj Act, 1947 — Section 12C

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High Courts02 May 2008Dismissed

Syed Mohd. Sajjad Ali Khan Vs Assistant Survey Commissioner, Waqf (Administrator), The U.P. Shia Central Board and Syed Mohd. Ahmad Ali Khan

Allahabad High Court · (2008) 4 AWC 3294 Supp : (2008) 4 AWC 3294

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 151Limitation Act, 1963 — Section 10, 27, 28

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High Courts02 May 2008Allowed

Parashuram Vs State of U.P. and Others

Allahabad High Court · (2008) 3 AWC 2668 : (2008) 105 RD 46 : (2008) 2 UPLBEC 115

Evidence Act, 1872 — Section 35, 74, 76, 77

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High Courts02 May 2008Dismissed

Atma Nand (In Jail) Vs State of U.P.

Allahabad High Court · (2008) 05 AHC CK 0148

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 506

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High Courts02 May 2008Dismissed

State of U.P.And Another Vs Laxman Prasad Bhasney and Another

Allahabad High Court · (2008) 05 AHC CK 0134

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High Courts02 May 2008Disposed Of

K.R.B.L.LTD., Gautam Budh Nagar Vs State of U.P.and Others

Allahabad High Court · (2008) 05 AHC CK 0133

Central Sales Tax Act, 1956 — Section 5Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 286, 366(29A)

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High Courts02 May 2008Disposed Of

Durga Prasad Bansal Vs Vimla Devi and others

Allahabad High Court · (2008) 05 AHC CK 0130

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)

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High Courts02 May 2008Disposed Of

State Bank of India Vs Kundan Singh

Allahabad High Court · (2008) 05 AHC CK 0115

Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(8), 34

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High Courts02 May 2008Dismissed

Satish Chandra Pandey Vs Registrar, Firms and Societies and Others

Allahabad High Court · (2010) 2 UPLBEC 1668

Constitution of India, 1950 — Article 12

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High Courts02 May 2008Allowed

Farooque Ahmad Khan Vs U.P. State Road, Transport Corporation

Allahabad High Court · (2008) 5 AWC 5410 : (2008) 118 FLR 335 : (2008) 3 LLJ 871 : (2008) 2 UPLBEC 1411

Constitution of India, 1950 — Article 226

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