High Courts08 May 2008
Jumai Vs State of U.P.
Allahabad High Court · (2008) 3 ACR 2415
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 98 of 158
High Courts08 May 2008Allowed
Anil Kumar Vs State of U.P. and Another
Allahabad High Court · (2008) 119 FLR 812
High Courts07 May 2008
Ravindra Vs State of U.P. and Another
Allahabad High Court · (2008) 3 ACR 2418
Penal Code, 1860 (IPC) — Section 120B, 201, 302, 364, 384
High Courts07 May 2008
Commissioner of Income Tax Vs Suresh Chandra Jaiswal
Allahabad High Court · (2010) 325 ITR 563
Income Tax Act, 1961 — Section 148, 292B
High Courts07 May 2008Dismissed
Raj Kumar Yadav Vs The State of Uttar Pradesh
Allahabad High Court · (2008) 5 AWC 5414 : (2008) 118 FLR 555
Constitution of India, 1950 — Article 226
High Courts07 May 2008Dismissed
Ravi Shankar Tiwari Vs State of U.P.and another
Allahabad High Court · (2008) 05 AHC CK 0139
Criminal Procedure Code, 1973 (CrPC) — Section 407
High Courts07 May 2008Allowed
Asha Bahuguna Vs B.S.Ruppal
Allahabad High Court · (2008) 05 AHC CK 0132
High Courts07 May 2008Dismissed
Mohd.Abrar Ahmad Vs Deputy Director of Consolidation And Others
Allahabad High Court · (2008) 05 AHC CK 0118
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 3(5)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 1(2), 143
High Courts07 May 2008Dismissed
Raj Kumar Yadav Vs State of U.P.and Others
Allahabad High Court · (2008) 05 AHC CK 0110
High Courts07 May 2008Allowed
Ravindra Vs State of U.P.and another
Allahabad High Court · (2008) 05 AHC CK 0102
Penal Code, 1860 (IPC) — Section 120B, 201, 302, 364, 384
High Courts07 May 2008Dismissed
Rameshwar Nath Dubey Vs Additional District Judge (COURT NO.2), Ballia and others
Allahabad High Court · (2008) 05 AHC CK 0100
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(2), 21(1)(a), 22
High Courts07 May 2008Dismissed
Mohd.Akil Khan and another Vs Mushtaq Ahmad and others
Allahabad High Court · (2008) 05 AHC CK 0099
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 22
High Courts07 May 2008Dismissed
Hari Prasad Verma Vs District Judge, Gorakhpur & Ors.
Allahabad High Court · (2008) 05 AHC CK 0098
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts07 May 2008
Kamleshwar (Dead) Vs Deputy Director of Consolidation and others
Allahabad High Court · (2008) 05 AHC CK 0096
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 20
High Courts07 May 2008Allowed
Alankar Mandir Vs Commissioner of Income Tax
Allahabad High Court · (2008) 217 CTR 288
Income Tax Act, 1961 — Section 260A
High Courts07 May 2008
Nathu Lal Vs State of U.P., Sub Divisional Magistrate and Smt. Poonam Devi
Allahabad High Court · (2008) 05 AHC CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 482
High Courts07 May 2008Allowed
Dr. Rajendra B. Lal and Prof. A.K.A. Lawrence Vs The State of Uttar Pradesh
Allahabad High Court · (2008) 05 AHC CK 0082
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 191, 192, 193, 196, 197
High Courts07 May 2008Allowed
Bharat Petroleum Corporation Ltd. Vs Amar Autos and Others
Allahabad High Court · (2008) 3 AWC 2186 : (2009) 3 CivCC 522 : (2010) 8 RCR(Civil) 1985 : (2009) 106 RD 511
Contract Act, 1872 — Section 182, 190, 191Evidence Act, 1872 — Section 85Registration Act, 1908 — Section 17
High Courts07 May 2008Dismissed
National Insurance Co. Ltd. Vs Arvind Kumar and Another
Allahabad High Court · (2008) 4 AWC 3375
Motor Vehicles Act, 1988 — Section 140, 163A
High Courts07 May 2008Dismissed
Jubilant Organosys Limited (Formerly known as Vam Organic Chemicals Ltd.) Vs Customs Excise and Service Tax Appellate Tribunal Northern Bench (SM) and The Commissioner of Appeals Central Excise
Allahabad High Court · (2008) 05 AHC CK 0054
Central Excises and Salt Act, 1944 — Section 35Income Tax Act, 1961 — Section 260ALimitation Act, 1963 — Section 10, 11, 12, 13, 14