High Courts12 May 2008Allowed
Krishna Chandra Yadav @ Jhinku Yadav Vs Regional Manager, Central Bank of India, Lucknow and another
Allahabad High Court · (2009) 120 FLR 12
Industrial Disputes Act, 1947 — Section 25F
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 96 of 158
High Courts12 May 2008Dismissed
Dr. Laxmi Kant Bajpai Vs Hazi Yaqoob and Others
Allahabad High Court · (2008) 6 AWC 5774
Constitution of India, 1950 — Article 170, 324, 325, 326, 327Delimitation Act, 1972 — Section 10, 11, 8, 9Representation of the People Act, 1950 — Section 9
High Courts12 May 2008Allowed
Krishi Utpadan Mandi Samiti Vs Vishwanath, Doodhnath, Baijnath and State of U.P.
Allahabad High Court · (2008) 6 AWC 5745
Land Acquisition Act, 1894 — Section 18, 28A, 4
High Courts12 May 2008Dismissed
Shamim alias Lal Babu Vs State of U.P. and Ram Lal
Allahabad High Court · (2008) 05 AHC CK 0169
Criminal Procedure Code, 1973 (CrPC) — Section 156, 173Penal Code, 1860 (IPC) — Section 201, 304, 308
High Courts12 May 2008Dismissed
Bhagwat (Dead) and others Vs VIIth Addl.District Judge, Bulandshahr and others
Allahabad High Court · (2008) 05 AHC CK 0121
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts12 May 2008Allowed
Anil Kumar Mishra, Constable (cp) and Others Vs State of U.P.and Others
Allahabad High Court · (2008) 05 AHC CK 0112
Uttar Pradesh Police Regulations, 1948 — Regulation 525
High Courts12 May 2008Allowed
Ram Kalap and Others Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2008) 05 AHC CK 0029
Constitution of India, 1950 — Article 226
High Courts11 May 2008Dismissed
Sher Singh S/O Late Chet Ram Vs State of U.P.and another
Allahabad High Court · (2008) 05 AHC CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 302, 34
High Courts09 May 2008
Ram Kumar Singh and Others Vs State of U.P.
Allahabad High Court · (2008) 3 ACR 2523
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 302, 34
High Courts09 May 2008Dismissed
Bhoop Singh (Dead) and Another etc. Vs State of U.P.
Allahabad High Court · (2009) CriLJ 161
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 201, 302, 304B, 306, 34
High Courts09 May 2008Disposed Of
Mishwah Aziz Vs State of U.P.
Allahabad High Court · (2008) 3 ACR 2624
Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 504
High Courts09 May 2008Dismissed
Akhilesh Kumar Awasthi Vs State of U.P. and Others
Allahabad High Court · (2008) 4 AWC 4061
Constitution of India, 1950 — Article 311
High Courts09 May 2008Allowed
Sahkari Ganna Vikas Samiti Ltd. Vs Industrial Tribunal and Shyamvir Singh
Allahabad High Court · (2008) 5 AWC 5298 : (2008) 118 FLR 230 : (2008) 2 UPLBEC 118
Industrial Disputes Act, 1947 — Section 17B
High Courts09 May 2008Allowed
Ram Kumar, Danki Singh (died) and Kallu Singh Vs State of U.P.
Allahabad High Court · (2008) 2 UPLBEC 59
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 302, 34
High Courts09 May 2008Dismissed
Ramesh Chandra and another Vs State of U.P.
Allahabad High Court · (2008) 05 AHC CK 0138
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts09 May 2008Dismissed
Kailash Maurya and others Vs Union of India and others
Allahabad High Court · (2008) 05 AHC CK 0128
High Courts09 May 2008Disposed Of
National Insurance Co.Ltd. Vs Munni Devi and Others
Allahabad High Court · (2008) 05 AHC CK 0108
Motor Vehicles Act, 1988 — Section 149(2), 170
High Courts09 May 2008Dismissed
Jan Hitai Vs Chief Election Officer, U.P.Sachivalaya, Lucknow and Others
Allahabad High Court · (2008) 05 AHC CK 0104
Representation of the People Act, 1951 — Section 2(1)(e), 62(1), 62(5)
High Courts09 May 2008
Ganeshi Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2008) 3 AWC 2610
Land Acquisition Act, 1894 — Section 17, 18, 4, 6
High Courts09 May 2008Dismissed
Mohd. Kayyum Vs State of U.P., Mohd. Yunus and Ram Ballabh Agrawal
Allahabad High Court · (2008) 05 AHC CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 156, 200, 202Penal Code, 1860 (IPC) — Section 379, 406, 420