High Courts09 May 2008
Indo Aromatic Pvt. Ltd. Vs Smt. Sarvesh Devi, Pawan Kumar, Km. Sangeeta and Km. Anita
Allahabad High Court · (2008) 118 FLR 31
Employees Compensation Act, 1923 — Section 30, 4A
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 97 of 158
High Courts09 May 2008Dismissed
I.T.E.C. Limited and Another Vs India Exhibition Management Pvt. Ltd. and Another
Allahabad High Court · (2008) 4 AWC 3230
Arbitration and Conciliation Act, 1996 — Section 11, 16, 2, 34, 8
High Courts09 May 2008Dismissed
Pancham alias Pachuwa (In Jail) Vs State of U.P.
Allahabad High Court · (2008) 05 AHC CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 433Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 306
High Courts09 May 2008Dismissed
Surendra, Nasar, Diwari Lal and Naipal Dhobi (In Jail) Vs State of U.P.
Allahabad High Court · (2008) 05 AHC CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 145, 161, 172, 302, 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 307
High Courts09 May 2008
Kapil Vs State of U.P. and Others
Allahabad High Court · (2008) 3 ACR 3097
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 380, 457
High Courts09 May 2008Allowed
Smt. Sharda Devi Vs State of U.P. and Others
Allahabad High Court · AIR 2009 All 12
High Courts09 May 2008
Panna Lal and Others Vs State of U.P. and Another
Allahabad High Court · (2008) 3 ACR 2573
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 195, 200, 203, 340Penal Code, 1860 (IPC) — Section 120B, 172, 173, 174, 175
High Courts08 May 2008Allowed
New India Assurance Co. Ltd. Vs Babli alias Banty and Others
Allahabad High Court · (2008) 3 AWC 3199
Motor Vehicles Act, 1988 — Section 163A
High Courts08 May 2008
Rajya Sarkar Uttar Pradesh Vs Ranjeet Singh and Others
Allahabad High Court · (2008) 05 AHC CK 0230
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 325, 498A
High Courts08 May 2008
Rishabh Nath Developers and Builders (Pvt.) Ltd. and Others Vs State of U.P. and Another
Allahabad High Court · (2008) 3 ACR 2423
Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts08 May 2008Allowed
Kanchan Singh Vs Commissioner of Income Tax
Allahabad High Court · (2009) 221 CTR 456
Income Tax Act, 1961 — Section 10, 115C, 131, 144A, 264
High Courts08 May 2008Dismissed
Gorelal @ Dadu and Shiv Shankar Lal Vs State of U.P.
Allahabad High Court · (2008) 05 AHC CK 0171
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts08 May 2008Allowed
Uttaranchal State Road Transport Corporation Vs Shri Chhotey Lal and Others
Allahabad High Court · (2008) 4 AWC 3252 Supp : (2008) 4 AWC 3252
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts08 May 2008Disposed Of
Swami Nath Vs Deputy Director of Consolidation and others
Allahabad High Court · (2008) 05 AHC CK 0125
High Courts08 May 2008Allowed
Ram Sewak Vs Additional District Judge and others
Allahabad High Court · (2008) 05 AHC CK 0101
High Courts08 May 2008
Syed Mohd. Asim Vs Vice Chancellor, Aligarh Muslim University, Controller Examination (Examination Division), Aligarh Muslim University and Assistant Controller Examination (Examination Division), Aligarh Muslim University
Allahabad High Court · (2008) 6 AWC 5724
High Courts08 May 2008Allowed
Chhedi Ram Maurya Vs Uttar Pradesh Basic Education Board and Others
Allahabad High Court · (2008) 4 AWC 3546
Constitution of India, 1950 — Article 226
High Courts08 May 2008Allowed
Santosh Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2008) 2 UPLBEC 113
POLICE ACT, 1861 — Section 46, 46(2)
High Courts08 May 2008Dismissed
Hari Saran Shankar Srivastava Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2008) 4 AWC 3815 : (2008) 105 RD 384
Succession Act, 1925 — Section 88
High Courts08 May 2008Dismissed
United India Insurance Co. Ltd. Vs Smt. Kushma Devi and Others
Allahabad High Court · (2008) 4 AWC 3438