High Courts07 May 2008Dismissed
Data Ram Vs State of U.P.
Allahabad High Court · (2008) 05 AHC CK 0052
Penal Code, 1860 (IPC) — Section 304
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 99 of 158
High Courts07 May 2008Dismissed
Smt. Naseem Begum alias Naseem Akthar Vs Smt. Shaista and Others
Allahabad High Court · (2008) 4 AWC 3467 : (2008) 2 DMC 669
High Courts07 May 2008Dismissed
Hari Prasad Verma Vs District Judge and Others
Allahabad High Court · (2008) 05 AHC CK 0040
Constitution of India, 1950 — Article 226
High Courts07 May 2008
Liyaqat and Others Vs State of U.P. and Another
Allahabad High Court · (2008) 3 ACR 2409
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 227, 228Penal Code, 1860 (IPC) — Section 308, 323, 325, 504
High Courts07 May 2008Allowed
Smt. Sua Lali Vs State of U.P. and Others
Allahabad High Court · (2008) 118 FLR 594
High Courts06 May 2008
Smt. Ambika Devi and Others Vs The State of U.P. and Others
Allahabad High Court · (2008) 05 AHC CK 0228
Constitution of India, 1950 — Article 14, 16
High Courts06 May 2008Allowed
Ram Janki Mandir Vs State of U.P. and Others
Allahabad High Court · (2008) 05 AHC CK 0227
High Courts06 May 2008Dismissed
Dharmendra and Others Vs State of U.P. and Others
Allahabad High Court · (2008) 3 AWC 3007 : (2008) 105 RD 124
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198(4)
High Courts06 May 2008Dismissed
Ram Swaroop and Others Vs State of U.P. and The Gram Sabha Dandiya Nizmulnisha
Allahabad High Court · (2008) 4 AWC 3798 : (2008) 105 RD 646
Constitution of India, 1950 — Article 226Forest Act, 1927 — Section 20
High Courts06 May 2008Dismissed
Sher Singh Alias Sheru Vs State
Allahabad High Court · (2008) 05 AHC CK 0113
Penal Code, 1860 (IPC) — Section 304 Part 2
High Courts06 May 2008Dismissed
Radhey Shyam Misra Vs Miss.H.A.Daruwalla and Others
Allahabad High Court · (2008) 05 AHC CK 0103
Contempt of Courts Act, 1971 — Section 12
High Courts06 May 2008
State of Uttarakhand Vs Ravi Kumar
Allahabad High Court · (2008) 05 AHC CK 0095
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 131
High Courts05 May 2008Allowed
Dharm Pal Singh Vs State of U.P. and Others
Allahabad High Court · (2008) 05 AHC CK 0231
High Courts05 May 2008Dismissed
State of U.P. and Others Vs Kapoor Chand and Others
Allahabad High Court · (2009) 120 FLR 248
Constitution of India, 1950 — Article 14, 16, 309
High Courts05 May 2008Dismissed
Ram Adhar Singh and Another Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2008) 3 AWC 2673 : (2008) 105 RD 43
Constitution of India, 1950 — Article 226
High Courts05 May 2008Dismissed
The Oriental Insurance Company Limited Vs Bahoran Singh, Ashok Kumar, Kapoor Chand Jain and Kundan Lal Jain
Allahabad High Court · (2009) ACJ 1761 : (2008) 5 AWC 5168
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 140, 149, 163A, 166, 170
High Courts05 May 2008Allowed
Dori Lal and another Vs Rent Control And Eviction Officer, Aligarh and another
Allahabad High Court · (2008) 05 AHC CK 0136
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16(1)(b)
High Courts05 May 2008Allowed
Adharey Vs Deputy Director of Consolidation, Basti and others
Allahabad High Court · (2008) 05 AHC CK 0124
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts05 May 2008Disposed Of
Gaon Sabha Unch Gaon Vs Sub-Dmsional Officer, Tehsil Beeghapur District Unnao and Others
Allahabad High Court · (2008) 05 AHC CK 0117
High Courts05 May 2008Dismissed
Ramesh Chandra Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2008) 05 AHC CK 0109
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 20(3)