High Courts02 May 2008Dismissed
Mohd. Kaisar Vs Chabbili Devi
Allahabad High Court · (2008) 3 AWC 2693 : (2008) 105 RD 735
Representation of the People Act, 1951 — Section 83
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 101 of 158
High Courts02 May 2008Allowed
Geeta and Others Vs State of U.P. and Another
Allahabad High Court · (2008) 2 DMC 579
Criminal Procedure Code, 1973 (CrPC) — Section 125, 432, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
High Courts02 May 2008Dismissed
The State of U.P. Vs Yogendra Kumar Pal and Public Service Commission
Allahabad High Court · (2008) 6 AWC 5501
Constitution of India, 1950 — Article 142, 226
High Courts02 May 2008Dismissed
Rajendra Singh Vs The State of U.P., The District Magistrate, Soil Conservation Officer and Yashveer Singh
Allahabad High Court · (2008) 05 AHC CK 0034
Constitution of India, 1950 — Article 141
High Courts02 May 2008
Smt. Geeta and Others Vs State of U.P. and Another
Allahabad High Court · (2008) 3 ACR 2359
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
High Courts02 May 2008Dismissed
Vijay Bajpai Vs State of U.P. and Another
Allahabad High Court · (2009) CriLJ 1689
Penal Code, 1860 (IPC) — Section 504
High Courts01 May 2008Allowed
Balaji Rice Industries Vs State of U.P. and Others
Allahabad High Court · (2008) 3 AWC 2213
Constitution of India, 1950 — Article 226
High Courts01 May 2008Allowed
Bhudev Sharma Vs State of U.P.
Allahabad High Court · (2008) 05 AHC CK 0175
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 307, 323
High Courts01 May 2008Disposed Of
Delhi Public School Vs Oriental Insurance Co. Ltd. and Others
Allahabad High Court · (2008) 3 AWC 2719
High Courts01 May 2008Dismissed
Aero India Travels Vs Mohan Lal Khatri and Another
Allahabad High Court · (2008) 05 AHC CK 0157
Industrial Disputes Act, 1947 — Section 11Provincial Small Cause Courts Act, 1887 — Section 25
High Courts01 May 2008Dismissed
Panna Lal Vs Addl.Commissioner (admi), Faizabad Division, Faizabad and others
Allahabad High Court · (2008) 05 AHC CK 0127
High Courts01 May 2008Dismissed
Rakesh Verma Vs Hon''ble High Court of Judicature at Allahabad and Others
Allahabad High Court · (2008) 05 AHC CK 0105
High Courts01 May 2008
U.P. Power Corporation Limited Vs Central Electricity Regulatory Commission and Another
Allahabad High Court · (2008) 05 AHC CK 0090
Electricity Act, 2003 — Section 111, 79
High Courts01 May 2008Allowed
Indra Oil Company and Another Vs State of U.P. and Another
Allahabad High Court · (2008) 3 AWC 2721
High Courts30 Apr 2008Allowed
Shiva Electronics (India) Pvt. Ltd. Vs Commissioner of Trade Tax
Allahabad High Court · (2009) 19 VST 438
Income Tax Act, 1961 — Section 119
High Courts30 Apr 2008Allowed
Ram Adhar Vs Deputy Director of Consolidation, Azamgarh and another
Allahabad High Court · (2008) 04 AHC CK 0195
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 20, 48
High Courts30 Apr 2008
Harpal Singh Vs Joint Director of Consolidation and others
Allahabad High Court · (2008) 04 AHC CK 0116
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 20, 48
High Courts30 Apr 2008Allowed
Mohd. Shafi (In Jail) Vs State of U.P.
Allahabad High Court · (2008) 04 AHC CK 0090
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts30 Apr 2008Dismissed
Khalid alias Guddu and Others Vs Fahad and State of U.P.
Allahabad High Court · (2008) 04 AHC CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 147, 148, 149, 307
High Courts30 Apr 2008
Rajesh Kumar Agrawal Vs Manish Sharma
Allahabad High Court · (2008) 3 AWC 2195
Arbitration and Conciliation Act, 1996 — Section 11, 34, 9