High Courts28 Apr 2008Allowed
Rishi Pal Singh and others Vs State of U.P.and others
Allahabad High Court · (2008) 04 AHC CK 0192
Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 176A
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 103 of 158
High Courts28 Apr 2008Allowed
Kalika Prasad Vs Mohan Lal
Allahabad High Court · (2008) 04 AHC CK 0182
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts28 Apr 2008Disposed Of
Ramdhan Vs State of U.P.and another
Allahabad High Court · (2008) 04 AHC CK 0163
Criminal Procedure Code, 1973 (CrPC) — Section 407Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2), 5
High Courts28 Apr 2008Allowed
Brajesh Kumar Vs Smt. Meena Devi alias Beena Devi
Allahabad High Court · (2008) 3 AWC 2417 : (2008) 105 RD 72
High Courts28 Apr 2008
Jagpal Singh Vs State of U.P. and Others
Allahabad High Court · (2008) 3 ACR 2626 : (2009) 106 RD 47
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 82Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts25 Apr 2008
Devendra Kumar Vs State of U.P. and Another
Allahabad High Court · (2008) 2 ACR 2036
Criminal Procedure Code, 1973 (CrPC) — Section 125, 154, 156(1), 156(3), 482
High Courts25 Apr 2008
Arun Kumar and Others Vs State of U.P. and Others
Allahabad High Court · (2008) 3 ACR 2518 : (2009) 106 RD 36
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 482Penal Code, 1860 (IPC) — Section 147, 323, 352, 427, 504
High Courts25 Apr 2008Allowed
Committee of Management, D.A.V. Degree College Kundaul and Another Vs State of U. P. and Others
Allahabad High Court · (2008) 5 AWC 5292
High Courts25 Apr 2008Allowed
Saffan and Others Vs State of U.P. and Others
Allahabad High Court · (2008) 3 ACR 2622
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 506
High Courts25 Apr 2008Dismissed
United India Insurance Co. Ltd. Vs Suleman and Others
Allahabad High Court · (2008) 3 AWC 2717
High Courts25 Apr 2008Dismissed
Kuldeep Singhal (In Jail) Vs State of U.P.
Allahabad High Court · (2008) 04 AHC CK 0271
High Courts25 Apr 2008Allowed
Qutbun Nisha Vs State of U.P. and Another
Allahabad High Court · (2008) CriLJ 3233 : (2009) 1 RCR(Criminal) 51
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 363, 366
High Courts25 Apr 2008Disposed Of
Gulam Mustafa @ Jabbar Vs State of U.P and Others
Allahabad High Court · (2008) 04 AHC CK 0220
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156, 190, 397, 482
High Courts25 Apr 2008Dismissed
Mehar Singh Vs Nattha Singh and another
Allahabad High Court · (2008) 04 AHC CK 0197
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts25 Apr 2008Partly Allowed
Khateeb Ahmad Vs State of U.P.and others
Allahabad High Court · (2008) 04 AHC CK 0151
Central Motor Vehicles Rules, 1989 — Rule 55Motor Vehicles Act, 1988 — Section 50
High Courts25 Apr 2008Allowed
Awadh Narain Nishad Vs State of U.P. and Others
Allahabad High Court · (2008) 105 RD 613
Limitation Act, 1963 — Section 14, 5
High Courts25 Apr 2008Dismissed
Sri Surya Prakash Agrawal Vs Ajay Kumar Agrawal and Others
Allahabad High Court · (2008) 3 AWC 3004
Succession Act, 1925 — Section 213, 216, 57
High Courts25 Apr 2008Dismissed
U.P. State Handloom Corporation Limited and Others Vs Prem Sagar Jaiswal
Allahabad High Court · (2008) 4 AWC 3523
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 12
High Courts25 Apr 2008Allowed
Diwakar Tiwari and Others Vs The State of U.P. and Others
Allahabad High Court · (2008) 04 AHC CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 13, 133Limitation Act, 1963 — Section 5