High Courts24 Apr 2008
Bishan Vs State of U.P.
Allahabad High Court · (2008) 3 ACR 2420
Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 105 of 158
High Courts23 Apr 2008Allowed
State of U.P. and Others Vs Brajendra Singh and Another
Allahabad High Court · (2008) 117 FLR 925
High Courts23 Apr 2008Allowed
Sonu Dube (In Jail) Vs State of U.P.
Allahabad High Court · (2008) 04 AHC CK 0240
Criminal Procedure Code, 1973 (CrPC) — Section 156Penal Code, 1860 (IPC) — Section 307
High Courts23 Apr 2008Allowed
Luxmi Devi Bajpai Vs Kumar Woollen Mills Through Its Partner and another
Allahabad High Court · (2008) 04 AHC CK 0203
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(2)(a), 22
High Courts23 Apr 2008Allowed
Suresh Chand Yadav and others Vs Waqf Nawabia, Agra Through Its Manager And Mutawallies and others
Allahabad High Court · (2008) 04 AHC CK 0184
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(4)
High Courts23 Apr 2008Disposed Of
Udaivir Vs State Election Commission of U.P.Through Its Chairman and others
Allahabad High Court · (2008) 04 AHC CK 0156
Uttar Pradesh Panchayat Raj Act, 1947 — Section 12J(2)
High Courts23 Apr 2008Allowed
Avadh Mill Stores Vs Commissioner of Trade Tax, U.P., Lucknow
Allahabad High Court · (2008) 04 AHC CK 0136
Uttar Pradesh Trade Tax Act, 1948 — Section 15A
High Courts23 Apr 2008Allowed
Lalit Kumar Tiwari and Another Vs State of U.P and Another
Allahabad High Court · (2008) 04 AHC CK 0124
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 482Penal Code, 1860 (IPC) — Section 147, 323, 342, 392, 393
High Courts23 Apr 2008Dismissed
Noor Ali Ansari Vs State of U.P. and Others
Allahabad High Court · (2008) 3 AWC 2429 : (2008) 3 UPLBEC 2174
Constitution of India, 1950 — Article 14, 142, 15, 16, 335
High Courts23 Apr 2008Dismissed
National Insurance Co. Ltd. Vs Smt. Ramwati and Others
Allahabad High Court · (2008) 4 AWC 3372
Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 149, 170
High Courts23 Apr 2008
Kishori Lal Singh Vs State of U.P.
Allahabad High Court · (2009) 2 ACR 1686
Criminal Law (Amendment) Act, 1932 — Section 7Penal Code, 1860 (IPC) — Section 147, 148, 149, 216, 302
High Courts23 Apr 2008
Manoj Vs State of U.P. and Another
Allahabad High Court · (2009) 2 ACR 1938
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302, 34
High Courts22 Apr 2008
Asif Vs State of U.P. and Another
Allahabad High Court · (2008) 3 ACR 2433
Criminal Procedure Code, 1973 (CrPC) — Section 205, 244
High Courts22 Apr 2008
Nathoo Ram Vs Raja Babu Tripathi and Another
Allahabad High Court · (2008) 3 ACR 2422
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 323, 504, 506
High Courts22 Apr 2008
Ubaish alias Kallan Vs State of U.P. and Others
Allahabad High Court · (2008) 2 ACR 2181
Penal Code, 1860 (IPC) — Section 173(2), 204, 307, 323, 324
High Courts22 Apr 2008Dismissed
Commissioner of Trade Tax Vs Co-operative Company Ltd.
Allahabad High Court · (2010) 27 VST 162
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts22 Apr 2008Allowed
Bholu, Waseem, Shamim and Sharif Nati Vs State of U.P. and Smt. Tayyaba
Allahabad High Court · (2008) 04 AHC CK 0291
Criminal Procedure Code, 1973 (CrPC) — Section 164, 482Penal Code, 1860 (IPC) — Section 363, 366, 368, 376
High Courts22 Apr 2008Dismissed
Riyaz, Haneef and Tayab Vs State of U.P. and Arshad
Allahabad High Court · (2008) 04 AHC CK 0267
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307
High Courts22 Apr 2008Dismissed
Sanjeev Kumar Vs State of U.P. and Others
Allahabad High Court · (2008) 3 AWC 2624(1) : (2009) 120 FLR 857 : (2009) 1 UPLBEC 580
High Courts22 Apr 2008Disposed Of
Krishna Kumar Agarwal Vs Sri V.K. Jain and Others
Allahabad High Court · (2008) 3 AWC 2238
Contempt of Courts Act, 1971 — Section 12, 19, 2