COURT ARCHIVE

Allahabad High Court judgments, 2008

3,146 judgments · page 106 of 158

High Courts22 Apr 2008Dismissed

Jagdish Saran Vs IXth Addl. District Judge and Others Jagdish Saran and Another Vs XVth Addl. District Judge and Others

Allahabad High Court · (2008) 3 AWC 2592

Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 106

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High Courts22 Apr 2008Dismissed

Isharawati Devi Vs State of U.P.

Allahabad High Court · (2008) 04 AHC CK 0209

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High Courts22 Apr 2008Dismissed

Ram Adhar Misra Vs Board of Revenue U.P.at Allahabad and others

Allahabad High Court · (2008) 04 AHC CK 0191

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High Courts22 Apr 2008Allowed

Abdul Saeed Vs State of U.P.

Allahabad High Court · (2008) 04 AHC CK 0167

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 376, 506

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High Courts22 Apr 2008Allowed

Prem Kishore Sinha Vs Chanda Devi and others

Allahabad High Court · (2008) 04 AHC CK 0147

Constitution of India, 1950 — Article 226

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High Courts22 Apr 2008

Attar Singh and others Vs Peetam Singh and others

Allahabad High Court · (2008) 04 AHC CK 0120

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High Courts22 Apr 2008Dismissed

Piyush Rastogi Vs Moulik Finance and Resorts Ltd.

Allahabad High Court · (2008) 86 SCL 104

COMPANIES ACT, 1956 — Section 101, 107, 141, 155, 17Constitution of India, 1950 — Article 137Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts22 Apr 2008

Dilip Kumar Soni Vs State of U.P.

Allahabad High Court · (2008) 2 ACR 2049

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 8

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High Courts22 Apr 2008Dismissed

Brij Bhushan Srivastava Vs State of U.P. and Others

Allahabad High Court · (2008) 6 AWC 5879

Constitution of India, 1950 — Article 226

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High Courts22 Apr 2008Dismissed

Veer Singh Vs Prashant Kumar and Another

Allahabad High Court · (2008) 6 AWC 5898

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, 100Limitation Act, 1963 — Section 5Specific Relief Act, 1963 — Section 38, 41

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High Courts21 Apr 2008

Arvind Dubey alias Binney Vs State Of U.P.

Allahabad High Court · (2009) 2 ACR 1931

Criminal Procedure Code, 1973 (CrPC) — Section 407Penal Code, 1860 (IPC) — Section 302

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High Courts21 Apr 2008Allowed

Hub Lal Vs State of U.P. and Others

Allahabad High Court · (2008) 3 AWC 2252 : (2008) 104 RD 693 : (2008) 3 UPLBEC 2761

Uttar Pradesh Kshetra Panchayat and Zila Panchayat Adhiniyam, 1961 — Section 15(11)

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High Courts21 Apr 2008Dismissed

Smt. Satyabiri Vs Sri Mahabeer Singh, Sri Pawan Kumar Sharma and Smt. Neeta Sahagal

Allahabad High Court · (2008) 3 AWC 2735 : (2008) 105 RD 120

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High Courts21 Apr 2008Allowed

Hub Lal Vs The State of U.P. and Others

Allahabad High Court · (2008) 04 AHC CK 0254

Uttar Pradesh Kshetra Panchayat and Zila Panchayat Adhiniyam, 1961 — Section 15(11)

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High Courts21 Apr 2008Dismissed

Dinesh Gupta Vs State of U.P.

Allahabad High Court · (2008) 04 AHC CK 0211

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 8

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High Courts21 Apr 2008Dismissed

Parvez and others Vs State of U.P.and another

Allahabad High Court · (2008) 04 AHC CK 0199

Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5

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High Courts21 Apr 2008Allowed

Bajaj Hindusthan Ltd. and Others Vs Union of India (UOI) and Others

Allahabad High Court · (2008) 04 AHC CK 0185

Essential Commodities Act, 1955 — Section 2, 3

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High Courts21 Apr 2008Partly Allowed

Shailendra Kumar Vs Deputy Director of Consolidation, Mirzapur And Others

Allahabad High Court · (2008) 04 AHC CK 0181

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9A(2)

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High Courts21 Apr 2008Dismissed

Tanvi Bansal Vs State of U.P.and Another

Allahabad High Court · (2008) 04 AHC CK 0168

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High Courts21 Apr 2008Allowed

Lal Abhairo Prasad Saraf and Others Vs Union of India and Others

Allahabad High Court · (2008) 04 AHC CK 0154

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