COURT ARCHIVE

Allahabad High Court judgments, 2008

3,146 judgments · page 102 of 158

High Courts30 Apr 2008Dismissed

Sachin Saxena alias Lucky Vs State of UP and Another

Allahabad High Court · (2008) 04 AHC CK 0056

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 169, 209, 211Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 314

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High Courts30 Apr 2008Dismissed

The Committee of Management, Azad Memorial Poorva Madhyamik Vidyalaya Vs State of Uttar Pradesh

Allahabad High Court · (2008) 3 AWC 2736

Right to Information Act, 2005 — Section 2(h)

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High Courts29 Apr 2008

Chandan Singh and Others Vs State of U. P. and Another

Allahabad High Court · (2009) 2 ACR 1927 : (2008) 105 RD 295

Criminal Procedure Code, 1973 (CrPC) — Section 311, 407Penal Code, 1860 (IPC) — Section 302, 307

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High Courts29 Apr 2008

Lalit alias Kalliya Vs State of U.P.

Allahabad High Court · (2008) 2 ACR 2050

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20

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High Courts29 Apr 2008Dismissed

Zunaid Ahmad Vs The State of U.P. and Others

Allahabad High Court · (2008) 4 AWC 3616 : (2008) 105 RD 395

Constitution of India, 1950 — Article 19Mines and Minerals (Development and Regulation) Act, 1957 — Section 2, 4A

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High Courts29 Apr 2008Dismissed

Raman Lal Vs Shri Janki Vallabh Ji Maharaj Virajman Mandir Qasba Bisauli and Another

Allahabad High Court · (2008) 04 AHC CK 0229

Provincial Small Cause Courts Act, 1887 — Section 25

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High Courts29 Apr 2008Disposed Of

Senior Post Master, Agra and others Vs Manoj Saxena and another

Allahabad High Court · (2008) 04 AHC CK 0204

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High Courts29 Apr 2008Allowed

Vikrmajeet Singh Vs Deputy Director of Consolidation, Allahabad, and another

Allahabad High Court · (2008) 04 AHC CK 0194

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 20, 48

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High Courts29 Apr 2008Dismissed

Shashi Verma Through Husband Ravindra Kumar Vs State of U.P.and another

Allahabad High Court · (2008) 04 AHC CK 0172

Constitution of India, 1950 — Article 226

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High Courts29 Apr 2008Dismissed

Ramasrey Yadav Vs State of U.P. and Others

Allahabad High Court · (2008) 04 AHC CK 0106

Constitution of India, 1950 — Article 14, 16

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High Courts29 Apr 2008

Bimal Kumar Sharma Vs District Magistrate/Collector and Others

Allahabad High Court · (2008) 6 AWC 5752

Constitution of India, 1950 — Article 226

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High Courts29 Apr 2008

Deena Nath and Others Vs Deputy Director of Consolidation and Others

Allahabad High Court · (2008) 3 AWC 2676 : (2008) 105 RD 51

Civil Procedure Code, 1908 (CPC) — Section 105, 11Penal Code, 1860 (IPC) — Section 196

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High Courts29 Apr 2008Dismissed

Prem Shankar Mishra Vs State of U.P. and Others

Allahabad High Court · (2008) 6 AWC 6062 : (2008) 2 UPLBEC 1512

Advocates Act, 1961 — Section 37, 38Constitution of India, 1950 — Article 226

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High Courts29 Apr 2008Dismissed

Bank of Baroda Vs Controlling Authority under Payment of Gratuity Act, 1972/Assistant Labour Commissioner, Appellate Authority under Payment of Gratuity Act, 1972/Regional Labour Commissioner (Central) and Bhola Prasad

Allahabad High Court · (2008) 6 AWC 5496 : (2008) 118 FLR 330 : (2008) 3 LLJ 842

Payment of Gratuity Act, 1972 — Section 14, 2, 4, 5

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High Courts29 Apr 2008Dismissed

Kalloo Vs State of U.P. and Others

Allahabad High Court · (2008) 04 AHC CK 0070

Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 141

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High Courts29 Apr 2008

Brahm Singh Vs Board of Revenue and Others

Allahabad High Court · AIR 2008 All 144 : (2008) 3 AWC 2200 : (2008) 105 RD 1 : (2008) 2 UPLBEC 1390

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 357Insurance Act, 1938 — Section 2

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High Courts28 Apr 2008Allowed

Committee of Management, Janta Inter College and Another Vs State of U.P. and Others

Allahabad High Court · (2008) 6 AWC 5883

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High Courts28 Apr 2008Disposed Of

Rajesh Kumar Tripathi Vs State of U.P. and Another

Allahabad High Court · (2008) 3 ACR 2606

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190, 200, 204Penal Code, 1860 (IPC) — Section 420, 427, 457, 467, 468

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High Courts28 Apr 2008

Commissioner of Income Tax Vs Satya Narain Keshav Ram (P.) Ltd.

Allahabad High Court · (2008) 173 TAXMAN 402

Finance Act, 2006 — Section 148Income Tax Act, 1961 — Section 260A

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High Courts28 Apr 2008Dismissed

Anant Ram Radhey Lal Transport Company Vs Jagdish Sharma and Another

Allahabad High Court · (2008) 04 AHC CK 0241

Transfer of Property Act, 1882 — Section 106

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