Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 41 Rule 11, 100Transfer of Property Act, 1882 — Section 111West Bengal Premises Tenancy Act, 1956 — Section 19, 2

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High Courts18 Jan 2007Allowed

Steel Authority of India Ltd. Vs State of West Bengal and Others

Calcutta High Court · (2007) 2 CALLT 177

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High Courts18 Jan 2007

In Re: Ram Mohta; In Re: The Calcutta Stock Exchange Association Ltd.

Calcutta High Court · (2007) 4 BC 257 : (2007) 2 CALLT 310 : (2007) 138 CompCas 66 : (2007) 3 CompLJ 331

Limitation Act, 1963 — Section 18

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High Courts18 Jan 2007

Ram Mohta Vs The Calcutta Stock Exchange Association Ltd.

Calcutta High Court · (2007) 01 CAL CK 0020

Limitation Act, 1963 — Section 18

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High Courts18 Jan 2007Dismissed

Samsul Haque and Others Vs Nadia Gramin Bank and Others

Calcutta High Court · (2007) 2 CALLT 67

Regional Rural Banks Act, 1976 — Section 17, 29, 3

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High Courts18 Jan 2007Allowed

Sankarpada Chakraborty Vs The State Bank of India and Others

Calcutta High Court · (2007) 2 CALLT 54

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High Courts17 Jan 2007

State of West Bengal and Another Vs Dilip Kumar Nandi and Others

Calcutta High Court · (2007) 4 CHN 49

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High Courts17 Jan 2007Allowed

Engser Ltd. and Another Vs Employees Provident Fund Organisation and Others

Calcutta High Court · (2007) 2 CALLT 650 : (2007) 115 FLR 1104

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A, 7B, 7Q

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High Courts17 Jan 2007Dismissed

Rajorshi De Vs University of Calcutta and Another

Calcutta High Court · (2007) 2 CALLT 291

Calcutta University First Regulations, 1979 — Regulation 34, 34(1), 34(2)

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High Courts16 Jan 2007Dismissed

Standard Chartered Grindlays Bank Retired Employees Association and Others Vs Union of India (UOI) and Others

Calcutta High Court · (2007) 2 CHN 66 : (2007) 2 LLJ 887

Industrial Disputes (Central) Rules, 1957 — Rule 58Industrial Disputes Act, 1947 — Section 12, 12(4), 18, 18(1), 2Trade Unions Act, 1926 — Section 22

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High Courts16 Jan 2007Allowed

Anil Kumar Maity Vs State of West Bengal and Others

Calcutta High Court · (2007) 1 CALLT 691 : (2007) 2 CHN 124 : (2007) 1 CLT 691

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97Constitution of India, 1950 — Article 226, 227

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High Courts16 Jan 2007Dismissed

Ratan Gangopadhyay Vs Union of India and Others

Calcutta High Court · (2007) 2 CALLT 18

Calcutta Port Trust Employees Service Regulations, 1987 — Regulation 8(9)Constitution of India, 1950 — Article 226

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High Courts16 Jan 2007Dismissed

Shri Gopal Sarkar Vs The State of West Bengal and Others

Calcutta High Court · (2007) 2 CALLT 91

West Bengal Panchayat (Constitution) Rules, 1975 — Rule 6

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High Courts15 Jan 2007

Sabyasachi Das Vs New India Assurance Co. Ltd. and Another

Calcutta High Court · (2008) ACJ 2072

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 163A, 166

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High Courts15 Jan 2007Dismissed

State Bank of India Vs Official Liquidator

Calcutta High Court · (1999) 1 CALLT 322 : (2008) 142 CompCas 521

Limitation Act, 1963 — Article 123

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High Courts12 Jan 2007

Intime Spectrum Registry Ltd. Vs MCS Ltd.

Calcutta High Court · (2007) 2 CHN 109

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 3A, Order 39 Rule 4

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High Courts12 Jan 2007Allowed

Suresh Hazra Vs State of West Bengal

Calcutta High Court · (2007) 3 CHN 244 : (2007) CriLJ 1321

Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2Penal Code, 1860 (IPC) — Section 302, 304B, 306, 498A

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