COURT ARCHIVE

Calcutta High Court judgments

64,079 judgments · page 993 of 3,204

High Courts28 Feb 2007

Nascent Laboratory (Pvt.) Limited and Another Vs Regional Provident Fund

Calcutta High Court · (2007) 3 CHN 570 : (2008) 116 FLR 188

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14(1A), 14(2), 14A(1)

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High Courts28 Feb 2007

Contai Co-operative Bank Ltd. Vs State of West Bengal and Others

Calcutta High Court · AIR 2008 Cal 46

Motor Vehicles Act, 1988 — Section 51, 51(5)

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High Courts28 Feb 2007Allowed

Afjal Hossain and Others Vs State of West Bengal and Another

Calcutta High Court · (2007) 4 CHN 482

Criminal Procedure Code, 1973 (CrPC) — Section 161, 311, 399, 400, 401Evidence Act, 1872 — Section 114, 165Penal Code, 1860 (IPC) — Section 304, 323, 498A

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High Courts28 Feb 2007

Jagannath Business Service Pvt. Ltd. and Another Vs West Bengal Financial Corporation and Others

Calcutta High Court · AIR 2007 Cal 117

State Financial Corporations Act, 1951 — Section 29, 31Transfer of Property Act, 1882 — Section 69

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High Courts27 Feb 2007Allowed

Badal Sardar and Others Vs State of West Bengal

Calcutta High Court · (2007) 2 CHN 670

Penal Code, 1860 (IPC) — Section 302, 34

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High Courts27 Feb 2007

Nelson Vs Bijay Kumar Kar and Another

Calcutta High Court · 111 CWN 438

Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 482Penal Code, 1860 (IPC) — Section 156, 323, 34

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High Courts26 Feb 2007

State of West Bengal and Others Vs Sampa Ghosh and Others

Calcutta High Court · (2007) 3 CHN 693

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High Courts23 Feb 2007

Khandeker Moazzem Hossain and Another Vs State of West Bengal and Others

Calcutta High Court · (2007) 2 CHN 201

West Bengal Motor Vehicles Rules, 1989 — Rule 226, 226(3)

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High Courts23 Feb 2007Allowed

Arun Kr. Das Vs Anuka Roy and Another

Calcutta High Court · (2007) 2 CHN 231 : (2007) 2 ILR (Cal) 121

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10West Bengal Colleges (Payment of Salaries) Act, 1978 — Section 3

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High Courts23 Feb 2007Allowed

Pradip Kumar Banerjee Vs Airport Authority of India and Others

Calcutta High Court · (2007) 3 CALLT 101

Airports Authority of India Employees (Conduct, Discipline and Appeal) Regulations, 2003 — Regulation 4, 4, 5Criminal Procedure Code, 1973 (CrPC) — Section 374(2)International Airport Authority of India Employees (Conduct, Discipline and Appeal) Regulations, 1987 — Regulation 33

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High Courts22 Feb 2007Dismissed

Union of India (UOI) and Others Vs Smt. Himala Rani Malick and Another

Calcutta High Court · (2007) 3 CALLT 29

Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226, 227

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High Courts22 Feb 2007Dismissed

Union of India (UOI) and Others Vs Krishna Deo Ram

Calcutta High Court · (2007) 2 CALLT 654

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High Courts22 Feb 2007Allowed

Dr. Bhatindra Nath Mukhopadhyay Vs Kolkata Municipal Corporation

Calcutta High Court · AIR 2007 Cal 116 : (2007) 2 CALLT 457

Registration of Births and Deaths Act, 1969 — Section 13, 13(3)

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High Courts22 Feb 2007Dismissed

Md. Mohibuddin Vs Jame Dey

Calcutta High Court · (2007) 2 CHN 645

Criminal Procedure Code, 1973 (CrPC) — Section 107, 116(3), 144

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High Courts22 Feb 2007

Hanuman Prasad Bagri Vs Bagrees Cereals (P) Ltd.

Calcutta High Court · (2007) 138 CompCas 542 : (2009) 2 CompLJ 237

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High Courts21 Feb 2007Dismissed

Hind Spectron Manufacturers Pvt. Ltd. and Another Vs UCO Bank and Others

Calcutta High Court · (2007) 3 CHN 223 : (2007) 3 CompLJ 450

Companies Act, 1956 — Section 391(1)Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(3A), 17, 17(1)

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High Courts21 Feb 2007Allowed

State of West Bengal Vs Mihir Kanti Chowdhury and Others

Calcutta High Court · 111 CWN 377

Administrative Tribunals Act, 1985 — Section 19, 20, 21, 22(2), 22(3)(f)Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 123, 124

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High Courts21 Feb 2007