High Courts20 Apr 2007
Star Textiles and Industries Ltd. Vs Olive Tea Plantations P. Ltd. (No. 1)
Calcutta High Court · (2009) 149 CompCas 68
Companies Act, 1956 — Section 433, 434(1)Limitation Act, 1963 — Section 19, 20
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 987 of 3,204
High Courts19 Apr 2007
Sasthi Bagdi and Others Vs State of West Bengal
Calcutta High Court · (2007) 2 CALLT 561 : (2007) CriLJ 2600
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 324, 34
High Courts19 Apr 2007
Metro Cash and Carry India Pvt. Ltd. Vs Sasanka Sanfui and Others
Calcutta High Court · (2007) 3 CHN 451
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 17(1)
High Courts18 Apr 2007Dismissed
Bhim Charan Maity Vs Union of India and Others
Calcutta High Court · 111 CWN 387
High Courts18 Apr 2007Allowed
Smt. Mandira Chatterjee Vs State of West Bengal and Others
Calcutta High Court · 111 CWN 688
West Bengal Primary Education Act, 1973 — Section 106(1)
High Courts18 Apr 2007Allowed
Paresh Dey and Others Vs State of West Bengal and Others
Calcutta High Court · 111 CWN 665 : (2007) 115 FLR 657
Constitution of India, 1950 — Article 14, 16
High Courts18 Apr 2007
Bliss Graphics (P.) Ltd. Vs Multi Layers Plastics
Calcutta High Court · (2008) 82 SCL 407
High Courts18 Apr 2007
In Re: Kanoria Wisconsin Centrifugal Ltd.
Calcutta High Court · (2008) 81 SCL 117
High Courts17 Apr 2007Dismissed
Bharat Petroleum Corporation Ltd. and Another Vs State and Others
Calcutta High Court · (2007) 113 FLR 1138
Industrial Disputes Act, 1947 — Section 22, 23, 24, 26
High Courts16 Apr 2007
Bhabataran Mahato Vs State of W.B. and Another
Calcutta High Court · (2008) 1 CHN 506 : (2007) CriLJ 3954
Criminal Procedure Code, 1973 (CrPC) — Section 326Penal Code, 1860 (IPC) — Section 307
High Courts16 Apr 2007Allowed
West Bengal Registration Copywriters'' Association Vs State of West Bengal Service and Others Sadhan Kumar Dutta and Others Vs State of West Bengal and Others
Calcutta High Court · (2007) 2 CHN 721 : 111 CWN 888
Constitution of India, 1950 — Article 14, 16, 162, 21, 226Registration Act, 1908 — Section 80GGWest Bengal Registration (Copy Writers) Rules, 1999 — Rule 12, 12(1), 12(2), 20, 23
High Courts13 Apr 2007
Nuddea Mills Co. Ltd. and Others Vs State of West Bengal and Another
Calcutta High Court · (2008) 1 BC 207 : (2007) 3 CALLT 89 : (2008) 142 CompCas 394 : (2007) 115 FLR 630 : (2008) 2 LLJ 511
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14, 14A, 14ABPenal Code, 1860 (IPC) — Section 406Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15(1), 15(2), 16, 17, 17(5)
High Courts12 Apr 2007Dismissed
Bilaspur Spinning Mills and Industries Ltd. and Another Vs UCO Bank
Calcutta High Court · (2008) 3 BC 412
High Courts12 Apr 2007Allowed
In Re: Wellman Incandescent India Ltd. (In Liquidation) West Bengal Small Industries Development Corporation Ltd.
Calcutta High Court · (2008) 145 CompCas 228
Companies Act, 1956 — Section 456, 529AConstitution of India, 1950 — Article 236Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20(1)
High Courts12 Apr 2007Dismissed
Gopal Chandra Maity Vs Union of India and Others
Calcutta High Court · 111 CWN 578
Constitution of India, 1950 — Article 20, 311Railway Protection Force Act, 1957 — Section 17, 9
High Courts11 Apr 2007
Sasthidhar Chowdhury and Others Vs The State of West Bengal
Calcutta High Court · (2007) 3 CALLT 260 : (2008) 2 CHN 500
Penal Code, 1860 (IPC) — Section 147, 149, 302, 304, 307
High Courts11 Apr 2007
Binoy Kumar Gupta Vs Leela Gupta and Another
Calcutta High Court · (2007) 4 CHN 491
Criminal Procedure Code, 1973 (CrPC) — Section 125, 200, 202(1), 204, 204(2)Penal Code, 1860 (IPC) — Section 406, 409, 494
High Courts11 Apr 2007Allowed
Nazrul Islam and Another Vs State of West Bengal and Others
Calcutta High Court · (2007) 04 CAL CK 0003
Constitution of India, 1950 — Article 16
High Courts10 Apr 2007
Indian Airlines Limited and Others Vs Shiva Anand and Others
Calcutta High Court · (2007) 2 ILR (Cal) 199
High Courts10 Apr 2007Allowed
Radhika Town High School and Another Vs State of West Bengal and Others
Calcutta High Court · 111 CWN 963