High Courts02 Aug 2007
Hindustan Copper Limited Vs Utkal Mouldings Private Limited and Others
Calcutta High Court · (2007) 4 CHN 148
Constitution of India, 1950 — Article 12, 226, 227
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 976 of 3,204
High Courts02 Aug 2007Dismissed
Union of India (UOI) and Others Vs Chhanda Mondal
Calcutta High Court · (2008) 1 CHN 1093
High Courts02 Aug 2007Allowed
Bholanath Mondal and Another Vs State of West Bengal and Others
Calcutta High Court · (2008) 1 CHN 219
Constitution of India, 1950 — Article 12, 226
High Courts01 Aug 2007
Satya Ranjan Das Vs The State of West Bengal and Others
Calcutta High Court · (2007) 3 CALLT 531 : (2007) 4 CHN 717
Constitution of India, 1950 — Article 14
High Courts01 Aug 2007Dismissed
Kanai Banerjee Vs Hasmukh D. Parekh
Calcutta High Court · AIR 2007 Cal 290
Constitution of India, 1950 — Article 227Stamp Act, 1899 — Section 32, 33, 35, 36, 37
High Courts01 Aug 2007
Minara Begum and Others Vs National Insurance Company Limited and Another
Calcutta High Court · (2008) 2 CHN 820
Motor Vehicles Act, 1988 — Section 166, 171
High Courts01 Aug 2007
Amit Bar and Others Vs National Insurance Co. Ltd.
Calcutta High Court · (2009) ACJ 486
Motor Vehicles Act, 1988 — Section 147, 166, 171
High Courts01 Aug 2007
Satya Ranjan Das Vs State of West Bengal and Others
Calcutta High Court · (2007) 3 CALLT 531 : (2007) 4 CHN 717
Constitution of India, 1950 — Article 14
High Courts31 Jul 2007Dismissed
Bathgate and Company Ltd. and Others Vs Reverend Hanok Ghosh and Others
Calcutta High Court · AIR 2008 Cal 165
Civil Procedure Code, 1908 (CPC) — Section 22Succession Act, 1925 — Section 232, 263
High Courts31 Jul 2007
Sushil Mondal Vs State of W.B. and Others
Calcutta High Court · (2008) 1 CHN 856
Criminal Procedure Code, 1973 (CrPC) — Section 125(1)Penal Code, 1860 (IPC) — Section 494
High Courts30 Jul 2007Allowed
Coal India Ltd. Vs Bharat Explosives Ltd. and Others
Calcutta High Court · (2007) 4 CHN 738
High Courts30 Jul 2007Dismissed
Vinod Somani Vs Calcutta Municipal Corporation and Others
Calcutta High Court · (2007) 4 CHN 416
Calcutta Municipal Corporation Act, 1980 — Section 183(5)Constitution of India, 1950 — Article 14, 226, 265, 32Contract Act, 1872 — Section 72
High Courts30 Jul 2007
Union of India (UOI) and Others Vs Sri Sankar Prosad Ghosh and Another
Calcutta High Court · (2008) 118 FLR 207
Constitution of India, 1950 — Article 21
High Courts30 Jul 2007Dismissed
F.C.I. and Another Vs Assistant Labour Commissioner (Central) and Others F.C.I. and Others Vs Assistant Labour Commissioner (Central) - II and Controlling Authority and Others
Calcutta High Court · (2007) 4 CHN 191 : 111 CWN 1154 : (2008) 1 LLJ 1107
Payment of Gratuity (Central) Rules, 1972 — Rule 11(4), 17, 19, 7, 9Payment of Gratuity Act, 1972 — Section 13, 14, 2A, 3, 4(5)
High Courts27 Jul 2007Dismissed
Bireshwar Goswami Vs State of West Bengal
Calcutta High Court · (2008) 2 CHN 487
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Evidence Act, 1872 — Section 101, 106Penal Code, 1860 (IPC) — Section 120B, 201, 302
High Courts27 Jul 2007Dismissed
Isha Ali @ Sk. Khoka and Another Vs Mehernagar Bewa and Others
Calcutta High Court · (2008) 1 CHN 170
Criminal Procedure Code, 1973 (CrPC) — Section 145, 397, 401, 482
High Courts27 Jul 2007
Samuel Haque Molla Vs State of West Bengal and Another
Calcutta High Court · (2008) 1 CHN 875
Constitution of India, 1950 — Article 14, 15, 21Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 3(1), 3(2), 3(3), 4
High Courts27 Jul 2007
Tunu Mondal Vs State of West Bengal
Calcutta High Court · (2008) 1 CHN 335
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 428Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts27 Jul 2007Dismissed
Sanjib Nath Vs State of West Bengal
Calcutta High Court · (2007) 4 CHN 1018
Penal Code, 1860 (IPC) — Section 302, 34, 498A
High Courts26 Jul 2007
Atul Roy (in Jail) Vs State of West Bengal
Calcutta High Court · (2007) 4 CHN 129 : (2007) CriLJ 3816
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 354, 376, 511