High Courts27 Sept 2007
Enkon Private Limited and Another Vs Bijoli Studio Private Limited and Others
Calcutta High Court · (2008) 1 CHN 122
Constitution of India, 1950 — Article 12, 14, 226
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 968 of 3,204
High Courts26 Sept 2007
Bata India Ltd. and Others Vs State of West Bengal and Others
Calcutta High Court · (2008) CriLJ 164
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 120B, 320, 415, 420
High Courts26 Sept 2007Dismissed
Harshad A. Shah and Bhadresh H. Shah Vs State and Another
Calcutta High Court · (2008) 1 CHN 173
Criminal Procedure Code, 1973 (CrPC) — Section 200, 205Penal Code, 1860 (IPC) — Section 120B, 34, 420
High Courts26 Sept 2007
Biplan Das and Another Vs State of West Bengal and Others
Calcutta High Court · AIR 2008 Cal 17 : (2008) 2 CHN 222
Motor Vehicles Act, 1988 — Section 72(2)
High Courts26 Sept 2007Dismissed
Prabir Kumar Chatterjee Vs State of West Bengal and Others
Calcutta High Court · (2008) CriLJ 841
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 173(2), 173(3), 173(4)Official Secrets Act, 1923 — Section 3, 4Penal Code, 1860 (IPC) — Section 120B, 384, 406, 420, 468
High Courts26 Sept 2007Dismissed
Mayank Kocher Vs Company Law Board and Others
Calcutta High Court · (2008) 1 CHN 1089 : (2008) 143 CompCas 613 : 112 CWN 334 : (2008) 87 SCL 248
Companies Act, 1956 — Section 10F, 111, 214, 237, 239
High Courts26 Sept 2007Allowed
Mrs. Arti Bhandari Vs State of West Bengal and Another
Calcutta High Court · (2008) CriLJ 22
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 120B, 406, 415, 418, 419
High Courts26 Sept 2007Allowed
Raju Lahiri and Another Vs State of West Bengal
Calcutta High Court · (2007) 09 CAL CK 0043
Arms Act, 1959 — Section 25(1A), 27(2)Criminal Procedure Code, 1973 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 302, 307, 326, 34
High Courts26 Sept 2007Dismissed
Amrut Lal Patel Vs State of West Bengal and Others
Calcutta High Court · (2008) 1 CHN 871
Criminal Procedure Code, 1973 (CrPC) — Section 251West Bengal Agricultural Produce Marketing (Regulation) Act, 1972 — Section 11, 13, 34, 5(3)
High Courts26 Sept 2007Allowed
The Hongkong and Shanghai Banking Corporation Limited Vs The Official Liquidator
Calcutta High Court · AIR 2008 Cal 35 : (2008) 1 CALLT 150 : (2008) 2 CHN 57 : (2008) 172 CompCas 599
Companies Act, 1956 — Section 446, 457, 457(1), 458, 535Transfer of Property Act, 1882 — Section 106
High Courts26 Sept 2007Allowed
Smt. Lily Manna Vs State of West Bengal and Another
Calcutta High Court · (2008) CriLJ 625
Criminal Procedure Code, 1973 (CrPC) — Section 401, 482, 97Hindu Minority and Guardianship Act, 1956 — Section 6, 6(1)Penal Code, 1860 (IPC) — Section 406, 498A
High Courts25 Sept 2007
Smt. Kanak Prova Dey and Another Vs Smt. Asha Devi Jaisawal and Another
Calcutta High Court · 112 CWN 329
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 97Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 52
High Courts25 Sept 2007Dismissed
Ramesh Sha and Another Vs State
Calcutta High Court · (2007) 4 CHN 809
Criminal Procedure Code, 1898 (CrPC) — Section 112Criminal Procedure Code, 1973 (CrPC) — Section 139, 154, 154(1), 155(2), 156Penal Code, 1860 (IPC) — Section 109, 110, 302, 307, 326
High Courts21 Sept 2007Allowed
Natvar Parikh Industries Limited and Another Vs Board of Trustees for the Port of Calcutta and Others
Calcutta High Court · (2008) 1 CHN 198
Customs Act, 1962 — Section 49Major Port Trusts Act, 1963 — Section 2, 43, 48, 49, 52
High Courts21 Sept 2007
Mukulika Das (Nee Saha) Vs Union of India (UOI) and Others
Calcutta High Court · (2008) 2 CHN 521
High Courts21 Sept 2007
In Re: Modus Analysis and Information P. Ltd.; In Re: GFK Mode P. Ltd.
Calcutta High Court · (2008) 142 CompCas 410 : (2008) 2 CompLJ 238 : 112 CWN 313
High Courts21 Sept 2007
Chairman, Board of Trustees for the Port of Kolkata and Another Vs Iftikher Khan and Others
Calcutta High Court · (2008) 1 CHN 516 : 112 CWN 1004
Civil Procedure Code, 1908 (CPC) — Section 11Contract Act, 1872 — Section 171Major Port Trusts Act, 1963 — Section 59, 61, 62
High Courts21 Sept 2007Dismissed
Khushiram Agarwal Vs Employees'' Provident Fund Organisation and Others
Calcutta High Court · (2007) 115 FLR 1158 : (2008) 1 LLJ 841
High Courts21 Sept 2007Allowed
Sandip Bhattacharjee Vs The State of West Bengal and Another
Calcutta High Court · (2008) 1 CALLT 27
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 107, 116, 306, 309
High Courts21 Sept 2007Dismissed
Md. Nurul Huda Vs State of West Bengal and Others
Calcutta High Court · (2008) 3 CHN 817
Criminal Procedure Code, 1973 (CrPC) — Section 173, 460Electricity Act, 2003 — Section 135, 151, 153, 154(2)Penal Code, 1860 (IPC) — Section 379