High Courts16 Jun 2008
Stephen Mondal Vs State of West Bengal and Others
Calcutta High Court · (2008) 3 CALLT 190
Constitution of India, 1950 — Article 19(1)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 941 of 3,204
High Courts16 Jun 2008
Sri Sri Kalimata Thakurani and Others Vs State of West Bengal and Others
Calcutta High Court · (2008) 3 CALLT 495 : (2008) 4 CHN 220
West Bengal Land Reforms Act, 1955 — Section 14M(1), 14M(5), 14M(6)
High Courts16 Jun 2008Allowed
Prasanta Bardhan and Others Vs State of West Bengal
Calcutta High Court · (2008) 4 CHN 133
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts13 Jun 2008Dismissed
Shri Sanchit Bansal and Another Vs The Joint Admission Board and Others
Calcutta High Court · (2008) 06 CAL CK 0046
Constitution of India, 1950 — Article 226Institutes of Technology Act, 1961 — Section 9Right to Information Act, 2005 — Section 20
High Courts13 Jun 2008Dismissed
Rameswar Sarkar Vs The Collector, Nadia and Others
Calcutta High Court · (2008) 06 CAL CK 0041
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts13 Jun 2008Allowed
Dr. Subrata Sarkar Vs State of West Bengal and Others
Calcutta High Court · (2008) 3 CALLT 304
Constitution of India, 1950 — Article 309
High Courts12 Jun 2008
Shri Santosh Kumar Jain and Another Vs Sri Vijay Kumar Jain and Others
Calcutta High Court · (2009) 1 CALLT 132 : (2008) 1 CALLT 132 : 113 CWN 1074
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 1, Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 227
High Courts11 Jun 2008Dismissed
Latika Bhar and Others Vs Smt. Jyotsna Dey and Others
Calcutta High Court · (2008) 3 CHN 242
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 89(1), Order 21 Rule 90, Order 43 Rule 1, 47
High Courts11 Jun 2008
Smt. Krishna Dey and Others Vs National Insurance Company Ltd. and Others
Calcutta High Court · (2008) 3 CHN 978
Motor Vehicles Act, 1988 — Section 166, 170
High Courts11 Jun 2008
Krishna Dey and Others Vs National Insurance Co. Ltd. and Another
Calcutta High Court · (2009) ACJ 2068
Motor Vehicles Act, 1988 — Section 166, 170
High Courts11 Jun 2008Dismissed
Sri Achintya Kumar Chattopadhyay and Others Vs The Steel Authority of India Ltd. and Others
Calcutta High Court · AIR 2008 Cal 184 : (2008) 3 CALLT 267 : (2008) 3 CALLT 159 : (2008) 3 CHN 1067 : (2008) 2 ILR (Cal) 1020
Land Acquisition Act, 1894 — Section 16, 5(3)
High Courts11 Jun 2008Allowed
Smt. Roma Bose and Others Vs State of West Bengal and Others
Calcutta High Court · (2008) 3 CALLT 77 : (2008) 4 CHN 181 : (2008) 2 ILR (Cal) 1032
Constitution of India, 1950 — Article 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(3), 33, 6, 6(1)
High Courts11 Jun 2008Allowed
M/s. Automobile Association of Eastern India and Others Vs The Board of Trustees of the Port of Kolkata and Others
Calcutta High Court · (2010) 4 CALLT 591
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33C(2)Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4, 5, 5(2), 7, 7(1)
High Courts10 Jun 2008Allowed
Sunil Kumar Ganguly and Others Vs ITO and Others
Calcutta High Court · (2010) 1 CALLT 238 : (2010) 322 ITR 297
Income Tax Act, 1961 — Section 10(10C)Income Tax Rules, 1962 — Rule 2BA
High Courts10 Jun 2008
Chandra Kanta Khanra and Another Vs Ambika Mondal
Calcutta High Court · 113 CWN 1139
Constitution of India, 1950 — Article 226, 227
High Courts09 Jun 2008Allowed
Rama Das and Others Vs Universal Fibre Glass Products and Another
Calcutta High Court · (2009) ACJ 271
High Courts04 Jun 2008Allowed
Sadhu Charan Goswami Vs Gora Chand Bural and Another
Calcutta High Court · (2008) 3 CHN 246
Calcutta Thika Tenancy Act, 1949 — Section 9, 9(2)Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 80
High Courts04 Jun 2008Dismissed
Monojit Ghosh Vs State of West Bengal and Others
Calcutta High Court · (2008) 4 CHN 86
Indian Medical Council Act, 1956 — Section 10
High Courts04 Jun 2008Dismissed
W.H. Targett (India) Limited Vs Mr. S. Ashraf and Others
Calcutta High Court · (2008) 3 CALLT 362
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114Companies Act, 1956 — Section 21, 23, 23(3)Constitution of India, 1950 — Article 226
High Courts03 Jun 2008
Susana Dasgupta and Another Vs Paul Sarai and Another
Calcutta High Court · (2009) ACJ 366
Motor Vehicles Act, 1988 — Section 140, 166