COURT ARCHIVE

Calcutta High Court judgments

64,079 judgments · page 934 of 3,204

High Courts08 Aug 2008

Joe D''Silva Vs New India Assurance Company Limited and Another

Calcutta High Court · (2008) 4 CHN 888

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 11Motor Vehicles Act, 1988 — Section 140, 163A, 166Penal Code, 1860 (IPC) — Section 279, 338

High Courts08 Aug 2008

Maya Chaudhuri Vs State of West Bengal and Others

Calcutta High Court · (2008) 08 CAL CK 0052

West Bengal Acquisition of Homestead Land for Agricultural Labourers, Artisans and Fishermen Act, 1975 — Section 10

High Courts08 Aug 2008Dismissed

Gopal Chandra Dey Vs New India Assurance Co. Ltd. and Another

Calcutta High Court · (2009) ACJ 442 : (2009) 2 CALLT 680

Constitution of India, 1950 — Article 141Motor Vehicles Act, 1988 — Section 163A, 166, 173Probation of Offenders Act, 1958 — Section 18

High Courts08 Aug 2008Allowed

Satish Jaiswal Vs Capital Transport Corporation of India

Calcutta High Court · (2008) 4 CALLT 254 : (2008) 4 CHN 317

Presidency Small Cause Courts Act, 1882 — Section 41

High Courts08 Aug 2008

United India Assurance Company Limited Vs Subhomoy Nag and Another Subhomoy Nag and Another Vs United India Assurance Company Limited

Calcutta High Court · (2008) 4 CHN 452

Constitution of India, 1950 — Article 141Motor Vehicles Act, 1988 — Section 163A, 166

High Courts07 Aug 2008

Madan Mohan Patra and Others Vs Union of India and Others

Calcutta High Court · (2008) 08 CAL CK 0079

High Courts07 Aug 2008

Board of Councillors, Bhadreswar Municipality and Others Vs Nihar Basu and Others

Calcutta High Court · (2008) 08 CAL CK 0074

Constitution of India, 1950 — Article 14, 16, 19, 21, 226

High Courts07 Aug 2008

Sri Dilip Kumar Sarkar Vs United Bank of India and Others

Calcutta High Court · (2008) 4 CALLT 241

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2

High Courts07 Aug 2008

Subhasish Muhuri Vs Public Service Commission and Others

Calcutta High Court · (2008) 4 CALLT 5

Advocates Act, 1961 — Section 35(3)Bar Council of India Rules, 1975 — Rule 49, 49Constitution of India, 1950 — Article 217(2), 226, 233(2)

High Courts07 Aug 2008Allowed

Sujash Kumar Ghosh and Others Vs State of West Bengal and Others

Calcutta High Court · (2008) 08 CAL CK 0015

West Bengal Estates Acquisition Act, 1953 — Section 4, 5, 57, 5A, 5A(3)

High Courts06 Aug 2008Dismissed

Punjab National Bank Vs Bengal Potteries Ltd. (In Liqn) and Others

Calcutta High Court · (2008) 4 CHN 727

Civil Procedure Code, 1908 (CPC) — Section 144, 151Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 446, 643, 643(1), 643(2)

High Courts06 Aug 2008Allowed

Sanjay Kumar Kedia alias Sanjay Kedia Vs Intelligence Officer, Narcotic Control Bureau and Anr

Calcutta High Court · (2008) 08 CAL CK 0055

Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 439, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 24, 29, 30, 36A(4), 38

High Courts06 Aug 2008

Ganga Ram Ghosh and Others Vs B.L. and L.R.O. and Others

Calcutta High Court · (2008) 08 CAL CK 0029

High Courts06 Aug 2008

Kashinath Kundu and Others Vs State of West Bengal and Others

Calcutta High Court · (2008) 08 CAL CK 0012

West Bengal Estates Acquisition Act, 1953 — Section 5B

High Courts05 Aug 2008Dismissed

Commissioner of Income Tax Vs Supreme and Co.

Calcutta High Court · (2009) 177 TAXMAN 457

Limitation Act, 1963 — Section 5

High Courts05 Aug 2008

Sudhansumoy Majumdar Vs The State of West Bengal

Calcutta High Court · (2008) 3 CALLT 481 : (2008) 4 CHN 341

High Courts04 Aug 2008Dismissed

Ashok Kumar Gupta and others Vs Union of India and others

Calcutta High Court · (2009) 120 FLR 273

Constitution of India, 1950 — Article 12

High Courts04 Aug 2008

Chandan Chowdhury and Another Vs Union of India (UOI) and Others

Calcutta High Court · AIR 2009 Cal 56 : (2008) 4 CALLT 54

Government Savings Banks Act, 1873 — Section 4(A)Government Savings Certificate Act, 1959 — Section 7(4)

High Courts04 Aug 2008Dismissed

Commissioner of Income Tax Vs CPL Tannery

Calcutta High Court · (2009) 318 ITR 179 : (2008) 175 TAXMAN 316

Income Tax Act, 1961 — Section 40A(3)

High Courts01 Aug 2008Dismissed

Bengal Steel Industries Ltd. Vs Bank of India and Others

Calcutta High Court · (2008) 4 CALLT 113

High Court Original Side Rules — Rule 1, 18, 1B, 3, 4Transfer of Property Act, 1882 — Section 107, 111, 115, 116West Bengal Premises Tenancy Act, 1956 — Section 1(3), 3, 3(1), 3(2), 31