High Courts24 Nov 2008Allowed
Smti Ananta Vs Ramchander
Calcutta High Court · AIR 2009 Cal 167
Hindu Marriage Act, 1955 — Section 13, 13(1)Penal Code, 1860 (IPC) — Section 498A
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 924 of 3,204
High Courts21 Nov 2008
Biswanath Bain Vs Union of India and others
Calcutta High Court · (2009) 121 FLR 462
High Courts21 Nov 2008
Bablu Singh Vs Coal India Ltd. and Others
Calcutta High Court · (2009) 2 CALLT 168 : (2008) 119 FLR 1160
Constitution of India, 1950 — Article 12, 16(1), 226Industrial Disputes Act, 1947 — Section 2
High Courts21 Nov 2008Dismissed
Suresh Roy Vs Coal India Ltd. and others
Calcutta High Court · (2009) 120 FLR 408
High Courts21 Nov 2008Dismissed
M/s. Satyanarayan Brick Field and Others Vs Union of India and Others M/s. Padma Brick Field and Another Vs Union of India and Others
Calcutta High Court · (2009) 121 FLR 245 : (2008) 3 LLJ 666
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3)(a), 1(3)(b), 2(i), 4, 7(b)
High Courts21 Nov 2008Dismissed
Satyanarayan Brick Field and Others Vs Union of India (UOI) and Others
Calcutta High Court · (2009) 121 FLR 245 : (2008) 3 LLJ 666
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 2, 4, 7, 7A
High Courts21 Nov 2008
Sri Bablu Singh Vs Coal India Limited and Others
Calcutta High Court · (2008) 11 CAL CK 0023
Constitution of India, 1950 — Article 12, 16(1), 226Industrial Disputes Act, 1947 — Section 2(p)
High Courts21 Nov 2008
Suresh Roy Vs The Coal India Limited and Others
Calcutta High Court · (2009) 120 FLR 408
Constitution of India, 1950 — Article 14, 16, 21, 226
High Courts21 Nov 2008Dismissed
Tapan Kumar Mukherjee @ Tapan Mukherjee and Others Vs Nirmal Kanti Guha and Others
Calcutta High Court · (2008) 11 CAL CK 0020
Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1963 — Article 58Presidency Small Cause Courts Act, 1882 — Section 41, 47, 49
High Courts21 Nov 2008Dismissed
Tapan Kumar Mukherjee alias Tapan Mukherjee and Others Vs Nirmal Kanti Guha and Others
Calcutta High Court · (2008) 11 CAL CK 0018
Civil Procedure Code, 1908 (CPC) — Section 11Presidency Small Cause Courts Act, 1882 — Section 41, 47, 49
High Courts21 Nov 2008Dismissed
Kanniz Fatema @ Rubasana Begum Vs The Shipping Corporation of India Limited
Calcutta High Court · (2009) 2 CALLT 313 : (2009) 1 CHN 115 : (2009) 120 FLR 708 : (2009) 2 LLJ 430
Workmens Compensation Act, 1923 — Section 3, 30
High Courts21 Nov 2008
Kanniz Fatema alias Rubasana Begum Vs The Shipping Corporation of India Ltd.
Calcutta High Court · (2009) 2 CALLT 313 : (2009) 1 CHN 115 : (2009) 120 FLR 708 : (2009) 2 LLJ 430
Workmens Compensation Act, 1923 — Section 3, 30
High Courts21 Nov 2008Dismissed
Dr. Debasis Bagchi Vs The Institute of Cost and Works Accountants of India and Others
Calcutta High Court · (2008) 11 CAL CK 0007
Constitution of India, 1950 — Article 226Cost and Works Accountants Act, 1959 — Section 16, 16(1), 16(2)
High Courts21 Nov 2008Dismissed
Anupam Talukdar Vs Smt. Piyali Talukdar
Calcutta High Court · (2009) 1 CALLT 318 : (2009) CriLJ 1846 : (2009) 2 DMC 392
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(2), 125(3), 126(2), 127Family Courts Act, 1984 — Section 7(2)
High Courts20 Nov 2008Allowed
Atanu Das Vs Smt. Soma Das
Calcutta High Court · (2008) 11 CAL CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 125Special Marriage Act, 1954 — Section 27, 27(1), 27(1)(b)
High Courts20 Nov 2008Allowed
K.R.R. Nair Vs State
Calcutta High Court · (2008) 11 CAL CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 161, 399, 482Penal Code, 1860 (IPC) — Section 409, 420, 463, 464, 468
High Courts20 Nov 2008Allowed
Simple Viniyog P. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (2009) 2 CALLT 544 : (2009) 226 CTR 508 : (2009) 313 ITR 336
Income Tax Act, 1961 — Section 127, 127(1), 127(2), 132
High Courts20 Nov 2008
Shashi Tulsiyan and Another Vs Central Bureau of Investigation
Calcutta High Court · (2008) 11 CAL CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 167, 439Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 12, 7
High Courts20 Nov 2008Allowed
Simple Vinoyog Private Limited Vs Commissioner of Income Tax, Kol - 1 and Others
Calcutta High Court · (2009) 2 CALLT 544 : (2009) 226 CTR 508 : (2009) 313 ITR 336
Income Tax Act, 1961 — Section 127, 132
High Courts20 Nov 2008Allowed
Lieutenant Governor and Others Vs Kaushik Ganguly and Others
Calcutta High Court · (2009) 121 FLR 458