COURT ARCHIVE

Calcutta High Court judgments

64,079 judgments · page 908 of 3,204

High Courts18 Mar 2009Dismissed

Garden Reach Ship Builders and Engineers Ltd. Vs Second Labour Court and Others

Calcutta High Court · (2009) 03 CAL CK 0012

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1B), 10(IB)(d), 15(2)(b), 2(a)

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High Courts17 Mar 2009

Bangodaya Cotton Mills Ltd. Vs Commissioner of Income Tax

Calcutta High Court · (2009) 224 CTR 62 : (2011) 330 ITR 104 : (2009) 182 TAXMAN 151

Income Tax Act, 1961 — Section 260A

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High Courts17 Mar 2009Allowed

Mintri Tea Co. (P) Ltd. Vs Commissioner of Income Tax

Calcutta High Court · (2009) 223 CTR 241 : (2009) 319 ITR 264

Income Tax Act, 1922 — Section 35Income Tax Act, 1961 — Section 116, 139, 143(1), 143(2), 154

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High Courts17 Mar 2009

Dilip Kumar Agarwal and Krishna Kumar Agarwal Vs Commissioner of Income Tax

Calcutta High Court · (2009) 314 ITR 291

Income Tax Act, 1961 — Section 127, 127(2), 44AB

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High Courts17 Mar 2009Allowed

Sri Gopal Das Rathi Vs Sri Sundarlal Mall and Another

Calcutta High Court · (2009) 03 CAL CK 0026

West Bengal Premises Tenancy Act, 1997 — Section 17, 17(2), 17(4)

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High Courts16 Mar 2009

The New India Assurance Company Ltd. Vs Shyamsundar Halder and Others

Calcutta High Court · (2009) 03 CAL CK 0119

Motor Vehicles Act, 1988 — Section 163A

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High Courts16 Mar 2009Dismissed

Heinz India Private Limited Vs Glaxo Smithkline Consumer Healthcare Limited and Others

Calcutta High Court · (2011) 129 FLR 37

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High Courts16 Mar 2009Dismissed

Sri Amitabh Sinha Vs The Union of India (UOI) and Others

Calcutta High Court · (2009) 2 ILR (Cal) 229

Central Industrial Security Force Act, 1968 — Section 5, 8Constitution of India, 1950 — Article 14, 16, 226, 311, 311(2)

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High Courts16 Mar 2009

Ashiruddin Sk. @ Paltu Sk. Vs The State of West Bengal

Calcutta High Court · (2009) 03 CAL CK 0053

Criminal Procedure Code, 1973 (CrPC) — Section 386Penal Code, 1860 (IPC) — Section 201, 302, 34, 364

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High Courts16 Mar 2009

Star Textiles and Inustries Ltd. Vs Olive Tea Plantations P. Ltd. (No. 2) Olive Tea Plantations P. Ltd. (No. 2) Vs Star Textiles and Inustries Ltd.

Calcutta High Court · (2009) 149 CompCas 82 : (2009) 91 SCL 313

Companies Act, 1956 — Section 433, 434, 434(1)

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High Courts16 Mar 2009Dismissed

Greenacre Holdings Ltd. and Another Vs M.K.G. Developers Limited and Others

Calcutta High Court · (2010) 8 RCR(Civil) 733

Civil Procedure Code, 1908 (CPC) — Section 10, 112

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High Courts16 Mar 2009Allowed

The Kolkata Municipal Corporation and Others Vs M/s. Neelambar Finvest P. Ltd., Hitesh P. Karodia, Kerbs and CIE (India) Ltd.

Calcutta High Court · (2009) 03 CAL CK 0022

Calcutta Municipal Corporation Act, 1980 — Section 119, 120, 132, 180, 184Constitution of India, 1950 — Article 13, 14, 21, 243W, 243X

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High Courts16 Mar 2009Allowed

Ashiruddin Sk. alias Paltu Sk. Vs The State of West Bengal

Calcutta High Court · (2009) 03 CAL CK 0018

Criminal Procedure Code, 1973 (CrPC) — Section 386Penal Code, 1860 (IPC) — Section 201, 302, 34, 364

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High Courts13 Mar 2009

Adhunik Technology Private Ltd. Vs Caretel Infotech Ltd. and Another

Calcutta High Court · (2009) 03 CAL CK 0104

Civil Procedure Code, 1908 (CPC) — Section 141, 20Constitution of India, 1950 — Article 226, 226(2)

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High Courts13 Mar 2009

Madhusudan Saha Vs Rebati Rani Mukherjee and Others

Calcutta High Court · (2009) 03 CAL CK 0100

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 24(3), Order 21 Rule 26

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High Courts13 Mar 2009Dismissed

Food Corporation of India and Others Vs Swapan Kumar Dhar

Calcutta High Court · (2009) 03 CAL CK 0087

Arbitration Act, 1940 — Section 14(2), 30, 33Contract Act, 1872 — Section 74

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High Courts13 Mar 2009Allowed

Hindustan Shipping Agency and Another Vs Union of India and Another

Calcutta High Court · (2009) 03 CAL CK 0072

Constitution of India, 1950 — Article 19(1)(g), 226, 227Partnership Act, 1932 — Section 69

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High Courts13 Mar 2009

In re: Biswajit Naskar alias Bhodal

Calcutta High Court · (2010) 6 RCR(Criminal) 2043

Criminal Procedure Code, 1973 (CrPC) — Section 446

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High Courts13 Mar 2009Allowed

Gobinda Saha Vs Amar Chand Saha

Calcutta High Court · (2009) 03 CAL CK 0060

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99

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High Courts13 Mar 2009Dismissed

Commissioner of Income Tax Vs Suresh Chand Bansal

Calcutta High Court · (2009) 223 CTR 128 : (2010) 329 ITR 330

Income Tax Act, 1961 — Section 132, 139(1), 143(2), 153A, 271

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